Section 11 in The Orissa Public Libraries Act, 2001
11. Constitution of District Library Committee.
(1)The Government may, by notification, constitute in the prescribed manner, a Committee in each district to be called the District Library Committee to look after the management of library services in the district.(2)The term of office of, the procedure to be followed in discharge of its functions by, and the manner of filling casual vacancies among, members of the District Library Committee shall be such as may be prescribed.
