Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 55E] [Entire Act] State of Odisha - Subsection Section 55E(ii) in The Orissa Factories Rules, 1950 (ii)All other chains, rings, hooks, shackles and swivels in general use once at least in every twelve months :