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State of Uttarakhand - Section

Section 106AB in Uttarakhand Panchayati Raj Act, 2016

106AB. Penalty for construction of projection over streets or drains without permission.

- Any person erecting or re-erecting any such projection or structure as is referred to in section without the permission thereby required or in contravention of any permission given thereunder shall be liable on conviction to a fine which may extend to fifty rupees.