Himachal Pradesh High Court
Kulbhushan vs Hrtc & Another on 3 March, 2022
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Kulbhushan versus HRTC & another .
CWPOA No. 3255 of 2020 03.03.2022 Present: Mr. Anshul Bansal, Advocate, for the petitioner.
Mr. Vikas Rajput, Advocate, for the respondents.
CMP (T) No. 20 of 2022 Allowed. The application is disposed of.
CWPOA No. 3255 of 2020 rAdmit.
List the matter for hearing on 11.04.2022.
( Mohammad Rafiq ) Chief Justice ( Jyotsna Rewal Dua ) Judge March 3, 2022 (hemlata) ::: Downloaded on - 03/03/2022 20:13:11 :::CIS .
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