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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(ii) in Andhra Pradesh Colleges of Education (Regulation of Admissions into B.Ed. Course through Common Entrance Test), Rules, 2005

(ii)"Common Entrance Test (Ed.CET)" means the test conducted by Government for assigning merit ranking to students which will be the basis for admission of students into the B.Ed. course offered in various Colleges of Education in the State.