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[Cites 0, Cited by 0] [Section 2(2A)] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(2A)(ii) in THE CONSTITUTION (APPLICATION TO JAMMU AND KASHMIR) ORDER, 1954

(ii)in clause (a) (i), the words, figures and brackets "clause (3) of article 16, clause (3) of article 32" shall be omitted; and