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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(1) in Sanskriti University, Chhata, Mathura, Uttar Pradesh Act, 2016

(1)The University shall start operation only after the State Government issues to the Society a letter of authorisation for the commencement of the functioning of the University.