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[Cites 0, Cited by 0] [Section 2(28)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(28)(i) in Andhra Pradesh Capital Region Development Authority Act, 2014

(i)new residential buildings (other than gate lodges, quarters for limited essential operational staff and the like), roads and drains in railway colonies, hotels, clubs, institutes and schools, in the case of railways; and