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Delhi High Court - Orders

Tsunami On Roads (Registered Ngo) vs Union Of India And Ors on 5 July, 2021

Author: Jyoti Singh

Bench: Chief Justice, Jyoti Singh

                           $~1
                           *     IN THE HIGH COURT OF DELHI AT NEW DELHI

                           +     W.P.(C) 2560/2020 & CM APPL. 8912/2020 (Exemption)

                                 TSUNAMI ON ROADS (REGISTERED NGO)                  ..... Petitioner
                                              Through  None

                                                    versus

                                 UNION OF INDIA AND ORS                   ..... Respondents
                                               Through  Mr. Vivek Goyal, CGSC for R-1 & 3
                                                        Mr. Harpreet Singh, Advocate for R-2

                                 CORAM:
                                 HON'BLE THE CHIEF JUSTICE
                                 HON'BLE MS. JUSTICE JYOTI SINGH
                                         ORDER

% 05.07.2021 Proceedings have been conducted through video conferencing. When the matter is called out, there is no appearance on behalf of the Petitioner. With a view to give one more opportunity to the Petitioner, this matter is adjourned to 30.07.2021.

CHIEF JUSTICE JYOTI SINGH, J JULY 5, 2021/rk Signature Not Verified Digitally Signed By:SHIV KUMAR Signing Date:08.07.2021 16:12:49