Delhi High Court - Orders
Tsunami On Roads (Registered Ngo) vs Union Of India And Ors on 5 July, 2021
Author: Jyoti Singh
Bench: Chief Justice, Jyoti Singh
$~1
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2560/2020 & CM APPL. 8912/2020 (Exemption)
TSUNAMI ON ROADS (REGISTERED NGO) ..... Petitioner
Through None
versus
UNION OF INDIA AND ORS ..... Respondents
Through Mr. Vivek Goyal, CGSC for R-1 & 3
Mr. Harpreet Singh, Advocate for R-2
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 05.07.2021 Proceedings have been conducted through video conferencing. When the matter is called out, there is no appearance on behalf of the Petitioner. With a view to give one more opportunity to the Petitioner, this matter is adjourned to 30.07.2021.
CHIEF JUSTICE JYOTI SINGH, J JULY 5, 2021/rk Signature Not Verified Digitally Signed By:SHIV KUMAR Signing Date:08.07.2021 16:12:49