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[Cites 0, Cited by 0] [Section 58] [Entire Act]

State of Tamilnadu - Subsection

Section 58(4) in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003

(4)The Collector shall also arrange to send the copy of the notification to all the members of general body of Distributory Committee (i.e.) to all Presidents of Water Users Associations under the jurisdiction of the Distributory Committee, by registered office, five clear days in advance of the date of election.