Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

State of Uttarakhand - Subsection

Section 29(2)(a) in National Law University of Uttarakhand Act, 2011

(a)present the budget (annual estimates) and the statement of account to the Executive Council and also draw and disburse funds on behalf of the University;