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[Cites 0, Cited by 0] [Section 30] [Entire Act]

Union of India - Subsection

Section 30(4) in The National Oilseeds And Vegetable Oils Development Board Rules, 1984

(4)[ Such cheques and all orders for making deposit or investment or withdrawal of the same or for the disposal in any other manner of the funds of the Board shall be signed by the Secretary and in his absence by Finance and Accounts Officer end countersigned by the Executive Director or any other officer of the Board duly authorised by him.] [Substituted by Notification No. G.S.R. 634(E), dated 12.10.1998 (w.e.f. 9.3.1984)]