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State of Madhya Pradesh - Section

Section 2 in Madhya Pradesh Road Safety Fund Rules, 2017

2. Objective.

- The "Road Safety Fund" is being constituted under the provisions of Madhya Pradesh Road Safety Policy 2015, to implement Road Safety measures such as, transport engineering measures, activities related to transport education, activities for creating awareness among people, traffic enforcement measures as well as including emergency care measures. Through this, funds shall be utilized for implementing the transport operations and safety related measures on the roads within the territory of Madhya Pradesh.