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Delhi High Court - Orders

Tv Today Network Limited vs Union Of India & Ors on 24 August, 2022

Author: Manmohan

Bench: Manmohan, Manmeet Pritam Singh Arora

                              $~25 to 32
                              *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                              25
                              +     W.P.(C) 687/2019
                                    TV TODAY NETWORK LIMITED               ..... Petitioner
                                                     Through : Mr. Ankit Sachdeva, Advocate.

                                                    versus

                                   UNION OF INDIA & ORS.                   ..... Respondents
                                                 Through :      Mr. Anurag Ahluwalia, CGSC for
                                                                UOI/R1 along with Mr.Danish Faraz
                                                                Khan and Mr.Vishal Chanda,
                                                                Advocates.
                              26
                              +    W.P.(C) 1975/2019
                                   INDIABULLS REAL ESTATE
                                   LIMITED & ORS.                       ..... Petitioners
                                                   Through : Mr. Kishore Kunal, Mr.Parth and
                                                             Ms.Ankita Prakash, Advocates.

                                                    versus

                                   UNION OF INDIA & ORS.                   ..... Respondents
                                                 Through :      Mr. Anurag Ahluwalia, CGSC for
                                                                UOI/R1 along with Mr.Danish Faraz
                                                                Khan and Mr.Vishal Chanda,
                                                                Advocates.
                                                                Mr. Satish Kumar, Senior Standing
                                                                Counsel for R2 and 3 along with
                                                                Mr.Anish Raj and Mr.Dhruv,
                                                                Advocates.
                              27
                              +    W.P.(C) 1976/2019
                                   SEPSET REAL ESTATE,THROUGH ITS
                                   AUTHORISED SIGNATORY
                                   MR. RAJENDRAN                        ..... Petitioner
                                                   Through : Mr. Kishore Kunal, Mr.Parth and
                                                             Ms.Ankita Prakash, Advocates.

Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:25.08.2022
18:53:47
                                                    versus

                                   UNION OF INDIA & ORS.                  ..... Respondents
                                                 Through :    Mr.    Vijay Joshi, Senior Panel
                                                              Counsel for UOI/R1.
                                                              Mr. Satish Kumar, Senior Standing
                                                              Counsel for R2 and 3 along with
                                                              Mr.Anish Raj and Mr.Dhruv,
                                                              Advocates.
                              28
                              +    W.P.(C) 2135/2019
                                   M/S INDIABULLS PROPERTIES
                                   PRIVATE LIMITED & ANR.               ..... Petitioners
                                                   Through : Mr. Kishore Kunal, Mr.Parth and
                                                             Ms.Ankita Prakash, Advocates.

                                                   versus

                                   UNION OF INDIA & ORS.                 ..... Respondents
                                                 Through :    Mr. Anurag Ahluwalia, CGSC for
                                                              UOI/R1 along with Mr.Danish Faraz
                                                              Khan and Mr.Vishal Chanda,
                                                              Advocates.
                              29
                              +    W.P.(C) 6052/2019
                                   M/S CORNING TECHNOLOGIES
                                   INDIA PRIVATE LIMITED                 ..... Petitioner
                                                   Through : Mr. Sparsh Bhargwa, Advocate.

                                                   versus

                                   UNION OF INDIA & ORS.                ..... Respondents
                                                 Through : Ms. Monika Arora, CGSC for UOI
                                                      along with Mr.Shivam Raghuwanshi,
                                                      Advocate for R1.
                                                      Mr. Aditya Singla, Senior Standing Counsel
                                                      for CBIC along with Mr.Adhishwar Suri,
                                                      Advocates for R2 to 4.


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:25.08.2022
18:53:47
                               30
                              +    W.P.(C) 6091/2019
                                   HONDA SIEL POWER PRODUCTS LTD...... Petitioner
                                                   Through : Mr. Sparsh Bhargwa, Advocate.

                                                   versus

                                   UNION OF INDIA & ORS.                  ..... Respondents
                                                 Through :    Ms. Monika Arora, CGSC for UOI
                                                              along with Mr.Shivam Raghuwanshi,
                                                              Advocate for R1.

                              31
                              +    W.P.(C) 11794/2019 and CM APPL. 48375/2019
                                   M/S TATA TELESERVICES LIMITED         ..... Petitioner
                                                   Through : Mr. Sparsh Bhargwa, Advocate.

                                                   versus

                                   UNION OF INDIA & ORS.                  ..... Respondents
                                                 Through :    Mr. Ravi Prakash, CGSC for UOI/R1
                                                              along with Mr.Taha Yasin, Advocate.
                              32
                              +    W.P.(C) 13137/2018
                                   SISTEMA SHYAM TELESERVICES LIMITED..... Petitioner
                                                   Through : Mr. Sparsh Bhargwa, Advocate.

                                                   versus

                                   UNION OF INDIA & ORS                        ..... Respondents
                                                 Through :    Mr. Anurag Ahluwalia, CGSC for
                                                              UOI/R1 along with Mr.Danish Faraz
                                                              Khan and Mr.Vishal Chanda,
                                                              Advocates.
                                                              Mr. Aditya Singla, Senior Standing
                                                              Counsel for CBIC along with
                                                              Mr.Adhishwar Suri, Advocates for R2
                                                              to 4.

Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:25.08.2022
18:53:47
                               CORAM:
                              HON'BLE MR. JUSTICE MANMOHAN
                              HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
                                                        ORDER

% 24.08.2022 To await the orders in SLP (C) No. 7780/2021, list on 21st February, 2023.

MANMOHAN, J MANMEET PRITAM SINGH ARORA, J AUGUST 24, 2022 j Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:25.08.2022 18:53:47