Delhi High Court - Orders
Tv Today Network Limited vs Union Of India & Ors on 24 August, 2022
Author: Manmohan
Bench: Manmohan, Manmeet Pritam Singh Arora
$~25 to 32
* IN THE HIGH COURT OF DELHI AT NEW DELHI
25
+ W.P.(C) 687/2019
TV TODAY NETWORK LIMITED ..... Petitioner
Through : Mr. Ankit Sachdeva, Advocate.
versus
UNION OF INDIA & ORS. ..... Respondents
Through : Mr. Anurag Ahluwalia, CGSC for
UOI/R1 along with Mr.Danish Faraz
Khan and Mr.Vishal Chanda,
Advocates.
26
+ W.P.(C) 1975/2019
INDIABULLS REAL ESTATE
LIMITED & ORS. ..... Petitioners
Through : Mr. Kishore Kunal, Mr.Parth and
Ms.Ankita Prakash, Advocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through : Mr. Anurag Ahluwalia, CGSC for
UOI/R1 along with Mr.Danish Faraz
Khan and Mr.Vishal Chanda,
Advocates.
Mr. Satish Kumar, Senior Standing
Counsel for R2 and 3 along with
Mr.Anish Raj and Mr.Dhruv,
Advocates.
27
+ W.P.(C) 1976/2019
SEPSET REAL ESTATE,THROUGH ITS
AUTHORISED SIGNATORY
MR. RAJENDRAN ..... Petitioner
Through : Mr. Kishore Kunal, Mr.Parth and
Ms.Ankita Prakash, Advocates.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:25.08.2022
18:53:47
versus
UNION OF INDIA & ORS. ..... Respondents
Through : Mr. Vijay Joshi, Senior Panel
Counsel for UOI/R1.
Mr. Satish Kumar, Senior Standing
Counsel for R2 and 3 along with
Mr.Anish Raj and Mr.Dhruv,
Advocates.
28
+ W.P.(C) 2135/2019
M/S INDIABULLS PROPERTIES
PRIVATE LIMITED & ANR. ..... Petitioners
Through : Mr. Kishore Kunal, Mr.Parth and
Ms.Ankita Prakash, Advocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through : Mr. Anurag Ahluwalia, CGSC for
UOI/R1 along with Mr.Danish Faraz
Khan and Mr.Vishal Chanda,
Advocates.
29
+ W.P.(C) 6052/2019
M/S CORNING TECHNOLOGIES
INDIA PRIVATE LIMITED ..... Petitioner
Through : Mr. Sparsh Bhargwa, Advocate.
versus
UNION OF INDIA & ORS. ..... Respondents
Through : Ms. Monika Arora, CGSC for UOI
along with Mr.Shivam Raghuwanshi,
Advocate for R1.
Mr. Aditya Singla, Senior Standing Counsel
for CBIC along with Mr.Adhishwar Suri,
Advocates for R2 to 4.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:25.08.2022
18:53:47
30
+ W.P.(C) 6091/2019
HONDA SIEL POWER PRODUCTS LTD...... Petitioner
Through : Mr. Sparsh Bhargwa, Advocate.
versus
UNION OF INDIA & ORS. ..... Respondents
Through : Ms. Monika Arora, CGSC for UOI
along with Mr.Shivam Raghuwanshi,
Advocate for R1.
31
+ W.P.(C) 11794/2019 and CM APPL. 48375/2019
M/S TATA TELESERVICES LIMITED ..... Petitioner
Through : Mr. Sparsh Bhargwa, Advocate.
versus
UNION OF INDIA & ORS. ..... Respondents
Through : Mr. Ravi Prakash, CGSC for UOI/R1
along with Mr.Taha Yasin, Advocate.
32
+ W.P.(C) 13137/2018
SISTEMA SHYAM TELESERVICES LIMITED..... Petitioner
Through : Mr. Sparsh Bhargwa, Advocate.
versus
UNION OF INDIA & ORS ..... Respondents
Through : Mr. Anurag Ahluwalia, CGSC for
UOI/R1 along with Mr.Danish Faraz
Khan and Mr.Vishal Chanda,
Advocates.
Mr. Aditya Singla, Senior Standing
Counsel for CBIC along with
Mr.Adhishwar Suri, Advocates for R2
to 4.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:25.08.2022
18:53:47
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 24.08.2022 To await the orders in SLP (C) No. 7780/2021, list on 21st February, 2023.
MANMOHAN, J MANMEET PRITAM SINGH ARORA, J AUGUST 24, 2022 j Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:25.08.2022 18:53:47