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[Cites 0, Cited by 0] [Section 59(3)] [Section 59] [Entire Act]

State of Madhya Pradesh - Subsection

Section 59(3)(b) in The M.P. Vidyut Sudhar Adhiniyam, 2000

(b)the reference to the sections of the Electricity (Supply) Act, 1948 (No. 54 of 1948) in the provisions of the Indian Electricity Act, 1910 (No. 9 of 1910) shall be taken as reference to the corresponding provisions of this Act, wherever applicable;