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[Cites 0, Cited by 0] [Section 81L] [Entire Act]

State of Kerala - Subsection

Section 81L(14) in Kerala Factories Rules, 1957

(14)Polymerizing machines. - (a) Printed fabric shall be thoroughly dried by passing them over drying cans or through hot flue or other equally effective means, before the same is allowed to pass through the polymerizing machines.
(b)Infra-red ray heaters of polymerizing machines shall be out off while running the prints.]