Madras High Court
Bharathiya Tnpl Employees Union vs Tamil Nadu Newsprint And Papers Ltd on 10 April, 2018
Author: R.Suresh Kumar
Bench: R.Suresh Kumar
BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT
DATED: 10.04.2018
CORAM
THE HON'BLE MR.JUSTICE R.SURESH KUMAR
W.P.(MD) No.1101 of 2009
and M.P.Nos.1 and 2 of 2009
Bharathiya TNPL Employees Union
(Regn No.K.R.R. 15)
represented by its
General Secretary
D.Ravi
Kagithapuram
Karur District ... Petitioner
-vs-
1. Tamil Nadu Newsprint and Papers Ltd.,
represented by its
Assistant General Manager, - HR
Government of Tamil Nadu Enterprise
Kagithapuram 639 136
Karur District.
2. TNPL Administrative & Technical Staff
Association, (LPF)
Regn No.1097/TRI
Kagithapuram Post, Karur 639136
3. TNPL Anna Thozhilalar Matrum Sippanthigal
Sangam (ATP)
Regn No.2934/CNI
Kagithapuram Post, Karur 639 136
4. Tamil Nadu Seithithal Matrum Kagitha Alai
Desiya Murpokku Thozhilalar Sangam
Regn. No.1117/TRI
No.3 NRD Illam, Gayathri Nagar East,
Athur Post, Karur District 639 002
5. Bharatiya TTNPL Employees Union (BMS)
Reg. No.15/KRR
22-B/2E VR Thottam, Velayuthampalayam Post,
Karur District 639 117
6. TNPL Desiya Thozhilalar Sangam (INTUC)
Regn No.651/TRI
Kagithapuram Post,
Karur District.
7. TNPL Ambedhkar Thozhilalar Sangam
Regd. No.1107/TRY
1/86 LNS Post,
Kagithapuram Post,
Karur Distri
8. Pugalur Kagitha Alai LPF Thozhilalar Sangam (LPF)
Regn No.1035/TRI
Kagithapuram Post,
Karur
9. Tamil Nadu Seithithal Matrum Kagitha Alai
Progressive Union (MLF)
Regn No.767/TRI
Kagithapuram Post,
Karur
10. TNPL Thozhilalar Sangam
Regn. No.586/TRI
Kagithapuram Post,
Karur
11. TNPL Pattali Thozhilar Sangam
Regn No.69/Karur
16/2 Aswin Illam, Nanaparappu Road
Pugalur SF Post,
Karur District 639 136
12. TNPL Podhu Thozhilalar Sangam
Regn No.2/KRU
F-122 TNPL Colony
Kagithapuram Post,
Karur 639 136 .. Respondents
Prayer: Writ Petition filed under Article 226 of the Constitution of India
for issuance of a writ of Mandamus to direct the first respondent to prepare
the voters list exclusively comprising the permanent workmen other than those
in the chargemen cadre of the respondent company, as the basis for holding
the election of the recognized Unions of the respondent Company for the
period 2009-2013.
!For Petitioner: Mr.S.Anwar Sameem
For Respondents: Mr.K.Baskaran for R1
No appearance for R2 to R12
:ORDER
Today, when the matter is called, it is represented by the learned counsel on either side that the prayer sought for in this writ petition has become infructuous. Recording the submission made by both sides, this writ petition is dismissed as infructuous. No costs. Consequently connected Miscellaneous Petitions are closed.
To:
Assistant General Manager, - HR Tamil Nadu Newsprint and Papers Ltd., Government of Tamil Nadu Enterprise Kagithapuram 639 136 Karur District.
.