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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Tamilnadu - Subsection

Section 11(3) in Regulations of the Tamil Nadu Agricultural University

(3)The following periods shall not count for probation:-
(a)any kind of leave other than casual leave or compensation leave; and
(b)holidays prefixed or suffixed to leave other than causal leave and compensation leave.