Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 129] [Entire Act] State of Uttar Pradesh - Subsection Section 129(2) in U.P. Revenue Code, 2006 (2)The provisions of sub-sections (2) to (8) of Section 65 shall mutatis mutandies apply in relation to reoccupation of any land or part thereof after possession has been delivered under sub-section (1).Ejectment
