Karnataka High Court
Anjanappa vs Regional Transport Authority on 22 February, 2011
Author: A.S.Bopanna
Bench: A.S.Bopanna
IN -'mg HIGH COURT OF KARNATAKA AT BANGALORE
I)A_"I'EI) THIS THE 22% DAY OF' FEBRUARY 2011
PRESENT ; _
THE H0m3L£:. MR.J.S.KHEHAR, CHIEF 1/
ANI) _ T H 4,: V4
THE P€{ON'BI.E MR.JUSTIL.§1>A.S.B'C;'?2§ENI5;
REVIEW PETITION] No.::ۤ9g,'fi{) 1' 1 '- "
WRIT APPEAL NGs..__1709j171 1/?.0 }'.C}H
Between :
Anjanappa '
Aged about 36 years ' 'M _ ;
S/0.Sri Gopa11ia_ppa '
No.320/10, 2.sa.gwMa:;3 A i
BTM Lay'{9U"E._ , _
BaI1gaiorr:§56f_O _ .. Petitioner
{By S;*i'°£3~':.1ttig§e'Rflamesh <3: Sn1t.Laksh1ni
' V _ V' VS.HQ.1ifJ,>,"ACfV.}
E, _{ ' ¥{<:g..:;io:3a1E feiztsport
V' ' A11:i1.ority,Hby=----it:s SeCreta1y
B-aljlgaiiore Rura},BDA Co'mp1ex
" ' T.}%{o_ra.ri;:;1_.;1'ga1a
f321ij~g:;1}Q'1~*é% 560 0:34'
2.. 1<Eé:rI';23i1:211«;e1 S's:a.t.<-3 Road Tra:"1.s_po'r't.
"C<3£1rpc3r21t;ion. by its Mzmalgirag Dire<::f;o1*
I '_ K}'H.Ro21d
Ba:1;;_{2110'r€ 580 027'. R<3'Sp(}I1C1E',.'I'1'{'.S
".Fh.is Rf;E'i?'§f£'i%.? i'i§e:{i U /G «<1? Eflzie. 3. af CR1 p;'a:zi.:1g fez'
E'€:'£'ii;'E§¥ $36: <)3""=:i&%:" daiied. 38. I. E 28:8 ""1ss?~;$<i in Wags; E'?{}§~»
EEKZGEQ {>21 fghsgé E'_iE_<:>; 0f the §§<:>:::'%}1é:s High C::m:*':. af
§:i.:»2_:*f{1.2:z'z:.21'%<:;L Efiarzggz-fl<):"<&,
2
This; Review Pe3E',iti<)n cioming on for
ordearss this ciay. Chic3.i'J us1"..ic:c3 made the f'c31iowi:1g:
ORDER
J.S,KHEHAR, C.J. (Oral):
Ni) g1'Qu:r1d made out for zfcaviexv in t.s:arm§ XLVH Rafe 1 of Code of Civii PI'()CI€C}.1H'€, 19C3'$. : is .
2. Dismi.ss€d.
3. _MisC.Civi1 Nos.3T%1%o4/321 ";§_;nc:
dismissed as, they do f}.O?L s:i_--zt\?w,e for (--:oi'1sa§V(:ii_€:rét,ti0Vf1. Céigf Eustifiieé Séé E33333 '*§.nCk-EX: fyé.s«;'1'3=<)