Jammu & Kashmir High Court - Srinagar Bench
Indian Oil Corporation Ltd vs Ut Of J&K And Others on 18 February, 2022
Author: Dhiraj Singh Thakur
Bench: Dhiraj Singh Thakur
Sr. No. 44
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
(Through Virtual Mode)
WP (C) No. 247/2022
CM No. 674/2022
Caveat no. 129/2022
Indian Oil Corporation Ltd. .....Appellant(s)/Petitioner(s)
Through: Mr. Ateeb Kanth, Advocate
Vs
UT of J&K and others ..... Respondent(s)
Through:
Coram: HON'BLE MR. JUSTICE DHIRAJ SINGH THAKUR, JUDGE
ORDER
18.02.2022 List along with connected matters on 22.02.2022.
(Dhiraj Singh Thakur) Judge Srinagar 18.02.2022 Muneesh MUNEESH SHARMA 2022.02.24 11:41 I attest to the accuracy and integrity of this document