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Himachal Pradesh High Court

Ramji Dass vs . Roshan Lal Jindal & Ors. on 2 June, 2023

Author: Jyotsna Rewal Dua

Bench: Jyotsna Rewal Dua

Ramji Dass Vs. Roshan Lal Jindal & Ors.

C.S. No.33 of 2023 .

02.06.2023 Present: Mr. R.K. Bawa, Senior Advocate with Mr. Jeevesh Sharma, Advocate, for the plaintiff.

C.S. No.33 of 2023 & OMP No.238 of 2023 Issue notice to the defendants, returnable for 23.06.2023, on taking steps within ten days.

List on 23.06.2023.



                                                    Jyotsna Rewal Dua
             June 02, 2023                                Judge
                Mukesh








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