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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Gujarat - Subsection

Section 7(1)(a) in The Gujarat Water and Gas Pipelines (Acquisition of Right of User in Land) Act, 2000

(a)any land which, immediately before the date of the publication of notification under sub-section (1) of section 3, was used for residential purposes; or