Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 22 in Haryana Electricity Regulatory Commission (Conduct of Business) Regulations, 1998 22. General headings. - The general heading in all Pleadings before the Commission and in all advertisements and notices shall be in Form 1.
