Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 19] [Section 10A] [Entire Act] Union of India - Subsection Section 10A(5) in The Industrial Disputes Act, 1947 (5)[ Nothing in the Arbitration Act, 1940 (10 of 1940), shall apply to arbitrations under this section. ] [Inserted by Act 36 of 1956, Section 8 (w.e.f. 10.3.1957). ]
