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State of Gujarat - Section

Section 1 in First Statutes of the Rai University

1. Short title, extent and commencement.

(1)These statutes shall be called "The First Statutes" of the Rai University.
(2)The First Statutes are applicable to Rai University, and any matter relating to and or incidental thereto.
(3)They shall come into force with effect from the date of such publication in the State Gazette.