Delhi High Court - Orders
Twenty Five South Realty Ltd vs Dlf Limited & Ors on 10 January, 2024
Author: Rajiv Shakdher
Bench: Rajiv Shakdher, Amit Bansal
$~50-55
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 218/2023 & CM 53276/2023, CM 53277/2023
TWENTY FIVE SOUTH REALTY LTD ..... Appellant
Through: Mr Harin P.Raval, Senior Advocate
with Mr Karan Bharihokl and Mr
Siddhant Sharma, Advocates.
versus
DLF LIMITED & ORS. ..... Respondents
Through: Mr.Rajiv Nayar, Senior Advocate, Mr
Darpan Wadhwa, Senior Advocate
with Ms Ruby Singh Ahuja, Mr
Pravin Bahadur, Mr Vishal Gehrana,
Mr Ishan Gaur, Mr Jappanpreet Hora,
Ms Kanika Agnihotri, Ms Manjira
Das Gupta, Ms Kanika, Mr Saurabh
and Ms Karan Jawala, Advocates for
respondent no.1.
Mr Akhil Sibal, Senior Advocate with
Ms Srishti Khare, Ms Raashika
Kapoor, Mr Kartikeya Jha and Ms
Bahuli Sharma, Advocates for
respondent no. 2.
Mr Parag Tripathi, Mr Vijay Nair,
Mr.Rajat Joneja, Mr Arpit Dwivedi,
Ms Sakshi Kapoor, Mr Anmol Kumar
and Ms Vasundhra Bakhru,
Advocates for respondent no.3.
Mr Prateek Seksaria, Senior Advocate
with Mr Sajit Suvarna, Mr Nirav
Shah, Ms Shivani Khanwilkar, Ms
Aneesa Cheema, Mr Varun Kalra, Mr
Krbhan Kumar, Mr Rohit Agarwal
FAO(OS) (COMM) 218/2023 and connected matters Page 1 of 6
This is a digitally signed order.
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and Mr Nishant Chouthani,
Advocates for respondent no.5.
+ FAO(OS) (COMM) 219/2023 & CM 53279/2023, CM 53280/2023
TWENTY FIVE SOUTH REALTY LTD
..... Appellant
Through: Mr Harin P.Raval, Senior Advocate
with Mr Karan Bharihokl and Mr
Siddhant Sharma, Advocates.
versus
CHINSHA PROPERTY PRIVATE LIMITED & ORS.
..... Respondent
Through: Mr Parag Tripathi, Mr Vijay Nair,
Mr.Rajat Joneja, Mr Arpit Dwivedi,
Ms Sakshi Kapoor, Mr Anmol Kumar
and Ms Vasundhra Bakhru,
Advocates for respondent no.3.
Mr Prateek Seksaria, Senior Advocate
with Mr Sajit Suvarna, Mr Nirav
Shah, Ms Shivani Khanwilkar, Ms
Aneesa Cheema, Mr Varun Kalra, Mr
Krbhan Kumar, Mr Rohit Agarwal
and Mr Nishant Chouthani,
Advocates for respondent no.5.
+ FAO(OS) (COMM) 220/2023
OMKARA ASSET RECONSTRUCTION COMPANY LIMITED
..... Appellant
Through: Mr Parag Tripathi, Mr Vijay Nair,
Mr.Rajat Joneja, Mr Arpit Dwivedi,
Ms Sakshi Kapoor, Mr Anmol Kumar
and Ms Vasundhra Bakhru,
Advocates.
FAO(OS) (COMM) 218/2023 and connected matters Page 2 of 6
This is a digitally signed order.
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versus
CHINSHA PROPERTY PRIVATE LIMITED & ORS.
..... Respondent
Through: Mr Prateek Seksaria, Senior Advocate
with Mr Sajit Suvarna, Mr Nirav
Shah, Ms Shivani Khanwilkar, Ms
Aneesa Cheema, Mr Varun Kalra, Mr
Krbhan Kumar, Mr Rohit Agarwal
and Mr Nishant Chouthani,
Advocates for respondent no.5.
+ FAO(OS) (COMM) 221/2023
OMKARA ASSET RECONSTRUCTION COMPANY LIMITED
..... Appellant
Through: Mr Parag Tripathi, Mr Vijay Nair,
Mr.Rajat Joneja, Mr Arpit Dwivedi,
Ms Sakshi Kapoor, Mr Anmol Kumar
and Ms Vasundhra Bakhru,
Advocates.
versus
DLF LIMITED & ORS. ..... Respondents
Through: Mr.Rajiv Nayar, Senior Advocate, Mr
Darpan Wadhwa, Senior Advocate
with Ms Ruby Singh Ahuja, Mr
Pravin Bahadur, Mr Vishal Gehrana,
Mr Ishan Gaur, Mr Jappanpreet Hora,
Ms Kanika Agnihotri, Ms Manjira
Das Gupta, Ms Kanika, Mr Saurabh
and Ms Karan Jawala, Advocates for
respondent no.1.
FAO(OS) (COMM) 218/2023 and connected matters Page 3 of 6
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 25/01/2024 at 03:25:23
Mr Akhil Sibal, Senior Advocate with
Ms Srishti Khare, Ms Raashika
Kapoor, Mr Kartikeya Jha and Ms
Bahuli Sharma, Advocates for
respondent no.4.
Mr Prateek Seksaria, Senior Advocate
with Mr Sajit Suvarna, Mr Nirav
Shah, Ms Shivani Khanwilkar, Ms
Aneesa Cheema, Mr Varun Kalra, Mr
Krbhan Kumar, Mr Rohit Agarwal
and Mr Nishant Chouthani,
Advocates for respondent no.5.
+ FAO(OS) (COMM) 227/2023, CM 54243/2023, CM 61429/2023
PNB HOUSING FINANCE LIMITED ..... Appellant
Through: Mr Akhil Sibal, Senior Advocate with
Ms Srishti Khare, Ms Raashika
Kapoor, Mr Kartikeya Jha and Ms
Bahuli Sharma, Advocates
versus
DLF LIMITED & ORS. ..... Respondents
Through: Mr.Rajiv Nayar, Senior Advocate, Mr
Darpan Wadhwa, Senior Advocate
with Ms Ruby Singh Ahuja, Mr
Pravin Bahadur, Mr Vishal Gehrana,
Mr Ishan Gaur, Mr Jappanpreet Hora,
Ms Kanika Agnihotri, Ms Manjira
Das Gupta, Ms Kanika, Mr Saurabh
and Ms Karan Jawala, Advocates for
respondent no.1.
Mr Prateek Seksaria, Senior Advocate
with Mr Sajit Suvarna, Mr Nirav
Shah, Ms Shivani Khanwilkar, Ms
FAO(OS) (COMM) 218/2023 and connected matters Page 4 of 6
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 25/01/2024 at 03:25:23
Aneesa Cheema, Mr Varun Kalra, Mr
Krbhan Kumar, Mr Rohit Agarwal
and Mr Nishant Chouthani,
Advocates for respondent no.3.
Mr Parag Tripathi, Mr Vijay Nair,
Mr.Rajat Joneja, Mr Arpit Dwivedi,
Ms Sakshi Kapoor, Mr Anmol Kumar
and Ms Vasundhra Bakhru,
Advocates for respondent no.5.
+ FAO(OS) (COMM) 249/2023 & CM 58598/2023, CM 58599/2023,
CM 58600/2023
PNB HOUSING FINANCE LIMITED ..... Appellant
Through: Mr Akhil Sibal, Senior Advocate with
Ms Srishti Khare, Ms Raashika
Kapoor, Mr Kartikeya Jha and Ms
Bahuli Sharma, Advocates.
versus
CHINSHA PROERERTY PRIVATE LIMITED & ORS.
..... Respondent
Through: Mr Prateek Seksaria, Senior Advocate
with Mr Sajit Suvarna, Mr Nirav
Shah, Ms Shivani Khanwilkar, Ms
Aneesa Cheema, Mr Varun Kalra, Mr
Krbhan Kumar, Mr Rohit Agarwal
and Mr Nishant Chouthani,
Advocates for respondent no.3.
Mr Parag Tripathi, Mr Vijay Nair,
Mr.Rajat Joneja, Mr Arpit Dwivedi,
Ms Sakshi Kapoor, Mr Anmol Kumar
and Ms Vasundhra Bakhru,
Advocates for respondent no.5.
FAO(OS) (COMM) 218/2023 and connected matters Page 5 of 6
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 25/01/2024 at 03:25:23
CORAM:
HON'BLE MR. JUSTICE RAJIV SHAKDHER
HON'BLE MR. JUSTICE AMIT BANSAL
ORDER
% 10.01.2024 [Physical Hearing/Hybrid Hearing (as per request)]
1. We have heard learned senior counsel for the parties, albeit briefly.
2. A suggestion has been put forth by Mr Harin P. Raval, learned senior counsel, which is that Twenty Five South Realty Ltd and Hubtown Limited, who are the current shareholders of Joyous Housing Ltd., will continue to maintain the status quo with regard to their respective stake in the said company, subject to the Section 9 petition [O.M.P.(I) (COMM.) 297/2023] disposed of via the impugned order being heard afresh.
3. Mr.Rajiv Nayar, learned senior counsel and Mr.Darpan Wadhwa, learned senior counsel, say that they will respond to the suggestion made by Mr.Raval.
4. At the request of the counsels for the parties, list the matter on 11.01.2024.
RAJIV SHAKDHER, J.
AMIT BANSAL, J.
JANUARY 10, 2024/rt Click here to check corrigendum, if any FAO(OS) (COMM) 218/2023 and connected matters Page 6 of 6 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/01/2024 at 03:25:23