Delhi High Court - Orders
Mohd Nasar vs Narcotics Control Bureau on 10 May, 2023
Author: Yogesh Khanna
Bench: Yogesh Khanna
$~69
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ BAIL APPLN. 1547/2023
MOHD NASAR
..... Petitioner
Through: Mr.Zishan Iskandari and Mr.Y.K.
Singh, Advocates.
versus
NARCOTICS CONTROL BUREAU
..... Respondent
Through: Mr.Subhash Bansal, Sr Standing
Counsel and Mr.Shashwat Bansal,
Advocates.
CORAM:
HON'BLE MR. JUSTICE YOGESH KHANNA
ORDER
% 10.05.2023 CRL.M.A. 12520/2023
1. Exemption allowed, subject to all just exceptions.
2. The application stands disposed of.
BAIL APPLN. 1547/20233. By this petition, petitioner seeks regular bail.
4. Notice issued. Learned counsel for NCB accepts notice and seeks to file status report. Be filed before next date of hearing with an advance copy thereof to the learned counsel for petitioner.
5. List again on 08.08.2023 and in the meanwhile, latest nominal roll of petitioner be requisitioned and be placed on record.
YOGESH KHANNA, J.
MAY 10, 2023 M Signature Not Verified Digitally Signed By:PRADEEP SHARMA Signing Date:11.05.2023 15:16