Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(2)(e) in Uttar Pradesh Ground Water (Management and Regulation) Act, 2019

(e)three Members as representative from concerned departments (including one from Ground Water Department) to be nominated by the District Magistrate.