Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3E] [Entire Act] State of Tamilnadu - Subsection Section 3E(b) in Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961 (b)for the period commencing on the 15th day of February 1970, the 15th day of February 1970;
