Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 48] [Entire Act]

State of Tripura - Subsection

Section 48(2) in The Tripura Co-operative Societies Rules, 1976

(2)A register of such declaration shall be kept by the society in Form 'P'.