Supreme Court - Daily Orders
Pr. Commissioner Of Income Tax 11 vs Indian Farmers And Fertilizers ... on 16 November, 2018
Bench: A.K. Sikri, S. Abdul Nazeer
ITEM NO.21 COURT NO.3 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 4647/2018
(Arising out of impugned final judgment and order dated 02-08-2017
in ITA No. 597/2017 passed by the High Court Of Delhi At New Delhi)
PR. COMMISSIONER OF INCOME TAX 11 Petitioner(s)
VERSUS
INDIAN FARMERS AND FERTILIZERS COOPERATIVE LTD Respondent(s)
(FOR ADMISSION and I.R. and IA No.25484/2018-CONDONATION OF DELAY
IN FILING )
Date : 16-11-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE S. ABDUL NAZEER
For Petitioner(s) Mr. Vikramjit Banerjee, ASG
Mr. H. Raghvendra Rao, Adv.
Mr. D.L. Chidananda, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s) Mr. Ajay Vohra, Sr. Adv.
Ms. Kavita Jha, AOR
UPON hearing the counsel the Court made the following
O R D E R
List after four weeks on a non-miscellaneous day along with the connected matters i.e. Civil Appeal No. 836/2018 and Civil Appeal No. 2256/2018.
(SUSHIL KUMAR RAKHEJA) (RAJINDER KAUR) AR-CUM-PS Signature Not Verified BRANCH OFFICER Digitally signed by SUSHIL KUMAR RAKHEJA Date: 2018.11.17 11:25:44 IST Reason: