(3)It shall come into force on such [date] [Under notification no. 1494-C (3) XII·C B-8-73, dated May 11, 1976. The Governor is hereby appoint; May 11, 1976 as a date on which all the sections except 11,12, 13,14, 16 and 17 of the said Act wall come into force.] as the State Government may by notification appoint in this behalf, and different dated may be appointed for different areas of Uttar Pradesh and for different provisions of this Act.
