Rajasthan High Court - Jaipur
Zabir Khan S/O Isab vs State Of Rajasthan on 14 March, 2022
Author: Mahendar Kumar Goyal
Bench: Mahendar Kumar Goyal
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 1964/2022
Zabir Khan S/o Isab, Aged About 35 Years, R/o Near Masjid,
Village Nangli, Tehsil Ferozepur Jhirka, District Nuh, Haryana.
----Petitioner
Versus
1. State Of Rajasthan, Transport Department Of Rajasthan,
Secretariat, Jaipur, Rajasthan Through Secretary.
2. Department Of Mining And Geology, Govt. Of Rajasthan,
Secretariat, Jaipur, Rajasthan Through Joint Secretary.
3. Department Of Mining And Geology, Govt. Of Haryana, 30
Bay Building, Room No. 79, 1St Floor, Sector 17,
Chandigarh Through Its Joint Secretary.
4. Regional Transport Officer, Jagatpura, District Jaipur
(Raj.).
5. Regional Transport Officer, Near Lohagarh Stadium,
Subhash Nagar, Bharatpur (Raj.).
6. The Regional Transport Officer, Alwar, District Alwar
(Raj.).
----Respondents
Connected With S.B. Civil Writ Petition No. 13430/2021
1. Amit Raj Tibriwal Son Of Ratan Kumar Agarwal, Aged About 42 Years, Resident Of 43, Shree Gopal Nagar, Gopalpura Bypass, Jaipur, Rajasthan. (Owner Of Truck Bearing Number Rj 14 Gh 6800)
2. Satya Bhama Hansariya Wife Of Pramod Kumar Harsariya, Aged About 62 Years, Resident Of 43, Srigopal Nagar, Gopalpura Bypass, Near Mahesh Nagar Police Station, Jaipur, Rajasthan. (Owner Of Truck Bearing Number Rj 14 Gh 8092)
3. Kamal Commercial Vehicles Pvt Ltd, Tonk Road, Jaipur Through Its Director Shri Abhishek Kasliwal Resident Of 25, Kasliwal Path, Mangal Vihar, Gopalpura Byepass, Jaipur, Rajasthan. (Owner Of Truck Bearing Number Rj 14 Gf 7087)
----Petitioners (Downloaded on 16/03/2022 at 09:29:43 PM) (2 of 103) [CW-1964/2022] Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. Regional Transport Officer, Near Lohagarh Stadium, Subhash Nagar, Bharatpur.
----Respondents S.B. Civil Writ Petition No. 8794/2021 Kaman Truck Operators Welfare Society, Kaman, Bharatpur Having Its Registered Office At Kosi Road, Kaman, District Bharatpur Through Its Custodian Shri Aaseen Khan Son Of Shri Esmayle Khan.
----Petitioner Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. Regional Transport Officer, Near Lohagarh Stadium, Subhash Nagar, Bharatpur.
4. District Transport Officer, Near Lohagarh Stadium, Subhash Nagar, Bharatpur.
----Respondents S.B. Civil Writ Petition No. 10457/2021 Naseem Son Of Mammu, Aged About 30 Years, Resident Of House No. 151, Tiya Patti, Meoli (118), Mewat, Haryana 122107.
----Petitioner Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. Department Of Mining And Geology, Government Of Haryana, 30 Bay Building, Room No. 79, Ist Floor, Sector (Downloaded on 16/03/2022 at 09:29:43 PM) (3 of 103) [CW-1964/2022] 17, Chandigarh, 160017 Through Its Joint Secretary.
4. Regional Transport Officer, Near Lohagarh Stadium, Subhash Nagar, Bharatpur.
----Respondents S.B. Civil Writ Petition No. 10724/2021 Yusuf Son Of Samshu, Aged About 32 Years, Resident Of 288, Tirupati Balaji Nagar, Jaipur, Rajasthan-302006 Presently Residing At Guraksar (243), Hathin, Palwal, Haryana-121103.
----Petitioner Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. Regional Transport Officer, Near Lohagarh Stadium, Subhash Nagar, Bharatpur.
4. Regional Transport Officer, Jagatpura, Jaipur, Rajasthan.
----Respondents S.B. Civil Writ Petition No. 11650/2021 Zabid Son Of Umri, Aged About 36 Years, Resident Of House No. 346, Tikri Khera (31), Faridabad, Haryana- 121004.
----Petitioner Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan Through Joint Secretary.
3. Department Of Mining And Geology, Government Of Haryana, 30 Bay Building, Room No. 79, 1St Floor, Sector 17, Chandigarh, 160017 Through Joint Secretary.
4. District Transport Officer, Shahpura, Shahpura, Jaipur, Rajasthan.
----Respondents S.B. Civil Writ Petition No. 11988/2021
1. Sadadik Son Of Eeshab, Aged About 43 Years, Resident (Downloaded on 16/03/2022 at 09:29:43 PM) (4 of 103) [CW-1964/2022] Of Village Olnda, Tehsil Kaman, Bharatpur, Rajasthan. Owner Of Truck Bearing Number Rj 05 Gc 2784.
2. Varish Son Of Asin, Aged About 25 Years, Resident Of Kaman Pahari Road, Angrawali, Luhesar, Kaman, Bharatpur, Rajasthan. Owner Of Truck Bearing Number Rj 05 Gb 7861.
3. Hamid Son Of Isab, Aged About 35 Years, Resident Of Village Post Olanda, Tehsil Kaman, Bharatpur. Owner Of Truck Bearing Number Rj 05 Gb 3846. Owner Of Truck Bearing Number Rj 05 Gc 1684.
4. Arif Son Of Khurshid Ahmad, Aged About 32 Years, Resident Of Village Angrawali, Tehsil Kaman, Bharatpur, Rajasthan. Owner Of Truck Bearing Number Rj 05 Gb 5275.
5. Jaffi Roadlines And Tyres, Kaswa Charan Pahadi 98, Kaman Pahari Road, Angrawali, Luhesor, Bharatpur, Rajasthan, Through Its Proprietor Rahul Khan. Owner Of Truck Bearing Number Rj 05 Gc 2861.
----Petitioners Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. Regional Transport Officer, Near Lohagarh Stadium, Subhash Nagar, Bharatpur.
----Respondents S.B. Civil Writ Petition No. 12229/2021
1. Sakir Khan Son Of Haroon Khan, Aged About 31 Years, Resident Of Sirohi (33), Dhauj, Faridabad, Haryana 121004. Owner Of Truck Bearing Number Hr 38 U 4178.
2. M/s. Atc Traders, Having Address As Ward No 8, Near Nirankari College, Sohna, Gurgaon, Haryana-122103 Through Its Proprietor Sattar Khan. Owner Of Truck Bearing Number Hr 55 Ag 9162.
----Petitioners Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, (Downloaded on 16/03/2022 at 09:29:43 PM) (5 of 103) [CW-1964/2022] Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. Department Of Mining And Geology, Government Of Haryana, 30 Bay Building, Room No. 79, 1St Floor, Sector 17, Chandigarh, 160017 Through Joint Secretary.
4. Regional Transport Officer, Near Lohagarh Stadium, Subhash Nagar, Bharatpur.
----Respondents S.B. Civil Writ Petition No. 12994/2021 Hakim Khan Son Of Sahabuddin, Aged About 41 Years, Resident Of Village Dhoj (17), Faridabad, Faridabad, Haryana 121004. Owner Of Truck Bearing Number Hr 55 X 1212.
----Petitioner Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. Regional Transport Officer, Near Lohagarh Stadium, Subhash Nagar, Bharatpur Through Joint Secretary.
----Respondents S.B. Civil Writ Petition No. 13018/2021
1. Rohit Yadav Son Of Bhupendra Yadav, Aged About 31 Years, Resident Of House No A-103, Ashoka Enclave Part- 2, Sector 37, Amar Nagar, Faridabad, Haryana-121001. Owner Of Truck Bearing Number Hr 38 X 8494.
2. Jaan Mohammad Son Of Rozdar, Aged About 47 Years, Resident Of House No 165, Village, Rewasan, Tehsil Nuh, Mewat, Haryana, Owner Of Truck Bearing Number Hr 74 A 5975.
3. Tofique Khan Son Of Azim Khan, Aged About 30 Years, Resident Of 733, Near Adarsh Sec. School, Rubad Mohalla, Dhoj 17, Dhauj, Faridabad, Haryana. Owner Of Truck Bearing Number Hr 38 Z 1490.
4. Anjum Hussain Son Of Shorab Khan, Aged About 37 Years, Resident Of Javed Colony, Ward No 8, Sohna (Downloaded on 16/03/2022 at 09:29:43 PM) (6 of 103) [CW-1964/2022] Gurgaon, Haryana. Owner Of Truck Bearing Number Hr 55 Ag 8249.
5. Sajid Khan Son Of Hasan Mohd., Aged About 43 Years, Resident Of Near Jama Masjid, Rewasan 168, Rewasan Nuh Mewat, Haryana. Owner Of Truck Bearing Number Hr 74 B 7430.
6. Iqbal Son Of Rujdar, Aged About 44 Years, Resident Of Near Masjid, Rewasan Delhi Alwar Road, Nuh, Mewat, Haryana. Owner Of Truck Bearing Number Hr 74 B 5975.
----Petitioners Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. Regional Transport Officer, Near Lohagarh Stadium, Subhash Nagar, Bharatpur Through Joint Secretary.
4. Regional Transport Officer, Regional Transport Office, Jhunjhunu Bypass, Road, Sikar, Rajasthan.
----Respondents S.B. Civil Writ Petition No. 13138/2021 Kaman Truck Operators Welfare Society, Kaman, Bharatpur Having Its Registered Office At Opposite Anaj Mandi, Kosi Road, Kaman, District Bharatpur Through Its Custodian Shri Aaseen Khan Son Of Shri Esmayle Khan.
----Petitioner Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. Regional Transport Officer, Near Lohagarh Stadium, Subhash Nagar, Bharatpur.
4. Regional Transport Officer, Jagatpura, Ghati Karolan, Jaipur, Rajasthan 302017.
5. District Transport Officer, Bhiwadi, Bhagat Singh Colony, (Downloaded on 16/03/2022 at 09:29:43 PM) (7 of 103) [CW-1964/2022] U.i.t., Bhiwadi, Rajasthan 301019.
6. Regional Transport Officer, Sikar, Rto Office, Jhunjhunu Bypass Road, Sikar 332001.
7. Regional Transport Officer, Behror Rd, Todiyar, Alwar Rajasthan 301001.
----Respondents S.B. Civil Writ Petition No. 13418/2021 Tahir S/o Shri Ashu, Aged About 32 Years, R/o Tigaon, Tehsil Ferozepur Jhirka, District Nuh (Haryana) (Power Of Attorney)
----Petitioner Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan Through Secretary.
2. Department Of Mining And Geology, Govt. Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. Department Of Mining And Geology, Govt. Of Haryana, 30 Bay Building, Room No. 79, 1St Floor, Sector 17, Chandigarh Through Its Joint Secretary.
4. Regional Transport Officer, Near Lohagarh Stadium, Subhash Nagar, Bharatpur.
----Respondents S.B. Civil Writ Petition No. 13469/2021 M K Enterprises, Having Registered Office At Delhi Alwar Road, Saddiq Nagar, Nuh, Mewat, Haryana, Through Its Proprietor Munfed Khan Son Of Yunus Resident Of House No 110, Ward No 6, Badka Alimudin, Nuh, Mewat Harayana. Owner Of Truck Bearing Number Hr 74 B 8992.
----Petitioner Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. Regional Transport Officer, Near Lohagarh Stadium, Subhash Nagar, Bharatpur.
----Respondents S.B. Civil Writ Petition No. 13470/2021 (Downloaded on 16/03/2022 at 09:29:43 PM) (8 of 103) [CW-1964/2022] Kapil Kakkar Son Of Shri Seva Ram Kakkar, Aged About 32 Years, Resident Of Near Pathwari Mandir, 43/279 Kailash Mod, Sikandra, Agra, Uttar Pradesh. (Owner Of Trucks Bearing Number Rj 05 Gb 1989, Rj 05 Gb 1949, Rj 05 Gb 1939, Rj 05 Ga 6749, Up 83 At 8325).
----Petitioner Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. Regional Transport Officer, Near Lohagarh Stadium, Subhash Nagar, Bharatpur.
----Respondents S.B. Civil Writ Petition No. 13480/2021
1. Anis Son Of Yusuf Khan, Aged About 34 Years, Resident Of Nangla Doongar, Patan Mewan, Alwar, Rajasthan. (Owner Of Truck Bearing Number Rj 14 Gh 7050).
2. Devendra Tyagi Son Of Shri Sukhbir Tyagi, Aged About 39 Years, Resident Of Nh-5443, Dlf-4, Gurgaon, Haryana. (Owner Of Truck Bearing Number Hr 55 Ab 0115).
3. Mustak Son Of Usman, Aged About 44 Years, Resident Of Village Dhorkhi, Tehsil Ferozepur, Jhirka, Mewat, Haryana. (Owner Of Truck Bearing Number Hr 74 A 4348).
----Petitioners Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. Regional Transport Officer, Near Lohagarh Stadium, Subhash Nagar, Bharatpur.
4. District Transport Officer, Jhunjhunu, Jaipur-Jhunjhunu Bypass Road, Kheedarsar Rural, Jhunjhunu, Rajasthan.
5. Regional Transport Officer, Alwar, Behror Rd, Todiyar, Alwar Rajasthan 301001.
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6. District Transport Officer, Bhiwari, Bhagat Singh Colony, Uit, Bhiwari, Rajasthan.
----Respondents S.B. Civil Writ Petition No. 13635/2021 Beg Raj Yadav S/o Lal Chand Yadav, Aged About 32 Years, R/o Village Jagdishpura, Tehsil Kotputli, District Jaipur, Rajasthan.
----Petitioner Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary, Parivahan Bhawan, Sahkar Marg, Jaipur, Rajasthan.
2. Department Of Mining And Geology, Secretariat, Jaipur, Rajasthan, Through Joint Secretary, Wq2X-Px8, C Schme, Ashok Nagar, Jaipur, Rajasthan 302005
3. Additional Regional Transport Officer, Jagatpura, Jaipur.
4. District Transport Officer (Enforcement), Jhalana Doongri, Jaipur.
5. District Transport Officer, Kotputli, District Jaipur.
----Respondents S.B. Civil Writ Petition No. 13797/2021
1. Bhumesh Son Of Nain Singh, Aged About 26 Years, Resident Of House No 228, Pelak (168) Palwal Sihol, Haryana. (Owner Of Truck Bearing Number Rj 05 Gb 5653 And Rj 05 Gb 6856).
2. Raseed Khan Son Of Natthi, Aged About 42 Years, Resident Of 138, Pahad Ke Pass, Dhamari, Tehsil Deeg, Bharatpur. (Owner Of Truck Bearing Number Rj 05 Gb 5711).
3. Mohammad Mursalin Son Of Mouj Khan, Aged About 35 Years, Resident Of Village Udaka, Tehsil Kaman, Bharatpur. (Owner Of Truck Bearing Number Rj 05 Gb 6111).
4. Daulat Singh Naruka Son Of Anai Singh, Aged About 43 Years, Resident Of 49, Bahali, Rajgarh, Alwar. ( Owner Of Truck Bearing Number Rj 02 Gb 0135).
5. Mustak Khan Son Of Kannu Khan, Aged About 31 Years, Resident Of House No 254, Jujha Ka Bas, Kakrali Mev, Tehsil Alwar. (Owner Of Truck Bearing Number Rj 02 Ga 8666).
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6. Usmaan Son Of Juhruddin, Aged About 47 Years, Resident Of 139 A, Shanti Nagarm Jhotwara, Jaipur. (Owner Of Truck Bearing Number Rj 14 Gj 6710).
7. Ataulla Son Of Jamil, Aged About 33 Years, Resident Of House No 190, Rajpur, Tehsil Sohna, Gurgaon Presently Residing At Chhapra, Pahari, Bharatpur. (Owner Of Truck Bearing Number Hr 55 Aj 6710).
8. Ramesh Son Of Hari Chand, Aged About 39 Years, Resident Of Houe No 128, Pali Baasm Faridabad, Haryana. (Owner Of Truck Bearing Number Hr 38 X 7453).
9. Krishan Kumar Sharma Son Of Bal Krishan Sharma, Aged About 33 Years, Resident Of Near Sanjeevani Hospital, Bhau Mohalla, Bamni Khera, Palwal, Haryana. (Owner Of Truck Bearing Number Hr 73 A 0120).
10. Sameen Son Of Samsu, Aged About 28 Years, Residents Of Village Rithat, Tehsil Feozepur, Jhirka, Mewat, Haryana. (Owner Of Truck Bearing Number Hr 74 A 9599).
11. Seema Rani Wife Of Krishan Kumar, Aged About 35 Years, Resident Of Mev Mohalla, Ward No 6, Punhana, Nuh, Mewat, Haryana. (Owner Of Truck Bearing Number Hr 74 A 9808).
12. M/s. Atc Traders, Having Address As Ward No 8, Near Nirankari College, Sohna, Gurgaon, Haryana-122103 Through Its Proprietor Sattar Khan. (Owner Of Truck Bearing Number Hr 55 Af 4370).
13. Imtiyaj Son Of Ilyas, Aged About 34 Years, Resident Of Near Nirankari College, Ward No 11, Sohna, Gurgaon, Haryana. (Owner Of Truck Bearing Number Hr 74 A 6026).
14. Kamal Son Of Rahman, Aged About 49 Years, Resident Of Rithat (28), Nuh, Mewat, Haryana. (Owner Of Truck Bearing Number Hr 74 B 7083).
15. Mudasir Ahamad Son Of Laik Ahamad, Aged About 33 Years, Resident Of Moh. Pathan Tola, Pahasu City, Dehat, Bulandshahr, Uttar Pradesh. (Owner Of Truck Bearing Number Up 13 T 7207).
16. Yasin Khan Son Of Kalu Khan, Aged About 76 Years, Resident Of House No 238, Ahmadgarh, Bulandshahr, Uttar Pradesh. (Owner Of Truck Bearing Number Up 15 Dt 3732 And Up 13 At 9066).
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17. Rizwan Son Of Raj Mohammad, Aged About 30 Years, Resident Of House No 422, Gautam Buddha Nagar, Kureb, Jewar, Uttarpradesh. (Owner Of Truck Bearing Number Up 16 Dt 8735).
18. Jagdish Prasad Son Of Ramfal, Aged About 42 Years, Resident Of Khaira, Chhata Mathura, Uttar Pradesh. (Owner Of Truck Bearing Number Up 85 Bt 4089 And Up 85 Bt 5123).
19. Akhtar Son Of Hamid, Aged About 46 Years, Resident Of Lafuri, Andhaki (285), Tehsil Punahana, Mewat Haryana. (Owner Of Truck Bearing Number Hr 74 B 1557).
20. Aarif Khan Son Of Usman Khan, Aged About 36 Years, Resident Of 74, Village Dahana, Pahari, Bharatpur. (Owner Of Truck Bearing Number Rj 05 Gb 5632).
21. Fakrudeen Son Of Unnas, Aged About 40 Years, Resident Of 40, Manvaki Dabra, Tehsil Pahari, Bharatpur. (Owner Of Truck Bearing Number Rj 05 Gb 8048 And Rj 05 Gb 6857).
----Petitioners Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. Regional Transport Officer, Near Lohagarh Stadium, Subhash Nagar, Bharatpur.
4. Regional Transport Officer, Nagaur, Bikaner Road, Ricco Industrial Area, Nagaur, Rajasthan.
----Respondents S.B. Civil Writ Petition No. 13798/2021 Tahir Hussain Son Of Fateh Mohammad, Aged About 44 Years, Resident Of House No. 4423, Ishlamabad, Palwal, Haryana. (Owner Of Truck Bearing Number Hr 73 A 2211)
----Petitioner Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary.
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2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. Regional Transport Officer, Near Lohagarh Stadium, Subhash Nagar, Bharatpur.
----Respondents S.B. Civil Writ Petition No. 13860/2021 Deven Jain S/o Kulbhushan Jain, Aged About 40 Years, R/o C- 222, Gyan Marg, Tilak Nagar, Jaipur.
----Petitioner Versus
1. State Of Rajasthan, Through Secretary, Department Of Mines And Geology, Secretariat, Jaipur.
2. District Transport Officer (Enforcement), Office Of Regional Transport Officer, Jaipur.
----Respondents S.B. Civil Writ Petition No. 13931/2021
1. Vikram Singh Son Of Balli Singh, Aged About 31 Years, Resident Of Jatoli Chana, Baraso, Bharatpur, Rajasthan (Owner Of Truck Bearing Number Rj 05 Gb 5393).
2. Irsad Son Of Islam, Aged About 32 Years, Resident Of Mehandi Ka Bas, Tehsil Amer, Jaipur And Permanent Resident Of Giyasanbaas, Dhanwala (72), Ferozepur Jhirka, Mewat, Haryana. (Owner Of Truck Bearing Number Rj 14 Gk 7643).
3. Sajjad Khan Son Of Fateh Mohd., Aged About 50 Years, Resident Of 31, Chopra Ki Dhani, Kho Nagoriyan, Jaipur, Rajasthan Permanent Resident Of Deendar Pattee, Village Rithat, Mewat, Haryana. (Owner Of Truck Bearing Number Rj 14 Gj 9942).
4. Barkat Son Of Saddik, Aged About 30 Years, Resident Of Village Kanwari, Tehsil Pahari, Bharatpur. (Owner Of Truck Bearing Number Rj 05 Gb 6332).
5. Sattar Khan Son Of Mohammad Iliyas, Aged About 41 Years, Resident Of 133, Bal Vihar Colony, Kalwad Road, Jhotwara, Jaipur. (Owner Of Truck Bearing Number Rj 14 Gh 8046).
6. Usman Khan Son Of Sareef Khan, Aged About 57 Years, Resident Of Village Mancha, Tehsil Kishangarh Bas, Alwar, (Downloaded on 16/03/2022 at 09:29:43 PM) (13 of 103) [CW-1964/2022] Rajasthan. (Owner Of Truck Bearing Number Rj 02 Gb 5569).
7. Usman Khan Son Of Asar Khan, Aged About 35 Years, Resident Mehandi Ka Bas, Tehsil Amer, Jaipur And Hirwani Bamatheri (79), Ferozepur Jhirka, Mewat, Haryana. (Owner Of Truck Bearing Number Rj 14 Gk 7616).
8. Imran Khan Son Of Ayyub Khan, Aged About 25 Years, Resident Of Village Neemli, Tehsil Tijara, Alwar. (Owner Of Truck Bearing Number Rj 40 Ga 1919).
9. Akbar Khan Son Of Ayyub Khan, Aged About 29 Years, Resident Of Neemli, Tijara, Alwar, Rajasthan. (Owner Of Truck Bearing Number Rj 40 Ga 3119).
10. Atc And Company, Having Its Office At Village Tapkan, Tehsil Nuh, District Nuh, Mewat, Haryana Through Its Proprietor Rajak Son Of Atar Khan. (Owner Of Truck Bearing Number Hr 74 B 5632 And Hr 74 B 6194).
11. Ismail Son Of Rehmat, Aged About 56 Years, Resident Of Nangla Shaanpur, Khatela Sarai, Palwal, Haryana. (Owner Of Truck Bearing Number Hr 73 A 5735).
12. Mustkeen Son Of Harun, Aged About 28 Years, Resident Of House No 202, Nagala Rahimpur, Seoli (87), Palwal, Haryana. (Owner Of Truck Bearing Number Hr 73 A 9642).
----Petitioners Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. Regional Transport Officer, Near Lohagarh Stadium, Subhash Nagar, Bharatpur.
----Respondents S.B. Civil Writ Petition No. 14021/2021
1. Kasam Deen Son Of Ikbal, Aged About 34 Years, Resident Of House No 134, Village Silakhari, Dhoj (17), Faridabad, Haryana. (Owner Of Truck Bearing Number Hr 38 S 8417).
2. Almuddin Son Of Chuttan (Chuttal), Aged About 38 Years, (Downloaded on 16/03/2022 at 09:29:43 PM) (14 of 103) [CW-1964/2022] Resident Of 1785 Pall Mohalla, Dhoj (17), Faridabad, Haryana. (Owner Of Truck Bearing Number Hr 38 Y 8179).
3. Mohd. Farukh Son Of Aash Mohd., Aged About 30 Years, Resident Of Village Islampur, Haryana. (Owner Of Truck Bearing Number Hr 55 S 2512).
4. Devendra Singh Son Of Rajveer Singh, Aged About 38 Years, Resident Of Assisi Convent Sr. School, Agra Road, Raj Nagar, Etah, Uttar Pradesh. (Owner Of Truck Bearing Number Up 82 T 7645).
----Petitioners Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. Regional Transport Officer, Near Lohagarh Stadium, Subhash Nagar, Bharatpur.
4. Regional Transport Officer, Alwar, Behror Rd, Todiyar, Alwar Rajasthan 301001.
5. District Transport Officer, Bhiwari, Bhagat Singh Colony, Uit, Bhiwari, Rajasthan.
6. Regional Transport Officer, Sikar, Rto Office, Jhunjhunu Bypass Road, Sikar 332001.
----Respondents S.B. Civil Writ Petition No. 14235/2021
1. Mohan Singh Son Of Horam Singh, Aged About 42 Years, Resident Of 171, G M Bad Pali, Faridabad, Haryana. (Owner Of Truck Bearing Number Hr 38 Z 6203).
2. Saleem Khan Son Of Abdul Mazid, Aged About 36 Years, Resident Of House No 152, Village Sangel, Block 1, Tehsil Nuh, Mewat, Haryana. (Owner Of Truck Bearing Number Hr 74 A 2597).
3. Rishi Tarkar Son Of Gajendra Singh, Aged About 37 Years, Resident Of Plot No 15 B, Narsipuram Colony, Ronchi K Hadar, Mathura, Uttar Pradesh. (Owner Of Truck Bearing Number Rj 05 Gb 6224).
----Petitioners
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Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. Regional Transport Officer, Near Lohagarh Stadium, Subhash Nagar, Bharatpur.
4. Regional Transport Officer, Jagatpura, Jaipur, Rajasthan.
5. District Transport Officer, Kotputli, Putli Road, Kotputli.
----Respondents S.B. Civil Writ Petition No. 14236/2021
1. Brajendra Singh Son Of Shri Ramesh Chandra, Aged About 48 Years, Resident Of 14, Main Gali, Verma Nagar, Etah, Uttar Pradesh. (Owner Of Truck Bearing Number Up 82 T 8630).
2. Kailash Chandra Son Of Om Prakash, Aged About 48 Years, Resident Of Village Bahardurgarh, Etah, Uttar Pradesh. (Owner Of Truck Bearing Number Up 82 T 6575).
----Petitioners Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. Regional Transport Officer, Near Lohagarh Stadium, Subhash Nagar, Bharatpur.
----Respondents S.B. Civil Writ Petition No. 14246/2021
1. Arman Group And Company, Village Nangal, Pahari, Bharatpur Rajasthan Through Its Proprietor Niyaz Mohd. (Owner Of Truck Bearing Number Hr 74 B 9640, Hr 74 B 2746).
2. Aspak Son Of Samma, Aged About 28 Years, Resident Of Near Main Road, Jira Hera, Jhurhera, Bharatpur. (Owner Of Truck Bearing Number Rj 05 Gb 3630).
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3. Amir Hussain Son Of Ash Mohd., Aged About 27 Years, Resident Of 25, Eidgah Colony, Kho Nagaorian, Jaipur. (Owner Of Truck Bearing Number Rj 14 Gh 9686).
4. Wakil Son Of Chagga, Aged About 38 Years, Resident Of Raipur Sohna, Sohna, Gurgaon, Haryana. (Owner Of Truck Bearing Number Hr 55 Af 1744).
5. Tejpal Son Of Khemi, Aged About 60 Years, Resident Of Shastri Vihar Colony, Ward No 25, Kaman, Bharatpur. (Owner Of Truck Bearing Number Rj 05 Gb 2163).
6. Rashish Son Of Sahabuddin, Aged About 26 Years, Resident Of Village Rewasan, Tehsil Nuh, Mewat, Haryana. (Owner Of Truck Bearing Number Hr 74 A 5050).
7. Azad Son Of Sorab Khan, Aged About 65 Years, Resident Of Nangla Ahsanpura, Sarai, Palwal, Haryana. (Owner Of Truck Bearing Number Hr 73 A 8420).
8. Anees Son Of Sorab Khan, Aged About 42 Years, Resident Of House No 9, Village Nangla, Ahsanpura, Khatela Serai, Palwal, Haryana. (Owner Of Truck Bearing Number Hr 73 A 7123).
9. Imitiyaj Khan Son Of Iliyas Khan, Aged About 34 Years, Resident Of Nirankari College, Ward No 11, Sohna, Gurgaon, Haryana. (Owner Of Truck Bearing Number Hr 55 Af 0528).
10. Dilbag Son Of Noor Mohammad, Aged About 45 Years, Resident Of Deen Dar Pattee, Village Rithat, Rithat (28), Mewat, Haryana. (Owner Of Truck Bearing Number Hr 55 N 147).
11. Mustak Khan Son Of Sapat Khan, Aged About 42 Years, Resident Of Village Nangla, Ahsanpur, Khatela Serai, Tehsil Hodal, Palwal, Haryana. (Owner Of Truck Bearing Number Hr 73 A 3684).
12. Ikramuddin Son Of Mohd. Yunus, Aged About 34 Years, Resident Of Near Irani Mohalla Dhouj, Dhoj(17), Faridabad, Haryana. (Owner Of Truck Bearing Number Hr 73 A 0517).
13. Farukh Son Of Kallu Khan, Aged About 40 Years, Resident Of Makki Masjid, F-1/1, Ground Floor, Madanpur, Khadar Extension-3, Sarita Vihar, South Delhi, Delhi. (Owner Of Truck Bearing Number Hr 73 A 5883).
14. Mubin Son Of Kallu, Aged About 41 Years, Resident Of (Downloaded on 16/03/2022 at 09:29:43 PM) (17 of 103) [CW-1964/2022] Rithath 28, Mewat, Nuh, Haryana. (Owner Of Truck Bearing Number Rj 05 Gb 6530).
15. Saleem Khan Son Of Abdul Majid, Aged About 37 Years, Resident Of House No 152, Village Sangal, Block 1, Tehsil Nuh, Mewat, Haryana. (Owner Of Truck Bearing Number Hr 74 A 2597).
16. Kishor Lal Son Of Hari Ram, Aged About 42 Years, Resident Of Kulwana, Bharatpur, Rajasthan. (Owner Of Truck Bearing Number Rj 05 Gb 3674, Rj 05 Gb 3594).
17. Mohammad Jafar Son Of Samsuddin, Aged About 33 Years, Resident Of Village Udaka, Tehsil Kaman, Bharatpur, Rajasthan. (Owner Of Truck Bearing Number Rj 05 Gb 6919.)
18. Rafik Son Of Himmat, Aged About 37 Years, Resident Of 2, Hathiyon Ki Than, Ward No 58, Jaipur, Rajasthan. (Owner Of Truck Bearing Number Rj 14 Gj 4719, Rj 05 Gb 6455).
19. Rasid Son Of Basir, Aged About 27 Years, Resident Of Bijopur (35), Faridabad, Haryana. (Owner Of Truck Bearing Number Hr 38 X 0141).
20. Javed Son Of Shahbuddin, Aged About 26 Years, Resident Of House No B-1, Near Rasidiya Masjid, Bhadkal, Faridabad, Haryana. (Owner Of Truck Bearing Number Hr 38 Z 3691).
----Petitioners Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. Regional Transport Officer, Near Lohagarh Stadium, Subhash Nagar, Bharatpur.
4. District Transport Officer, Kotputli, Putli Road, Kotputli.
5. Regional Transport Officer, Jagatpura, Jaipur, Rajasthan.
6. Regional Transport Officer, Regional Transport Office, Jhunjhunu Bypass, Road, Sikar, Rajasthan.
7. District Transport Officer, Sujangarh, Churu, Rajasthan.
8. Regional Transport Officer, Dausa, Santhali, Dausa, (Downloaded on 16/03/2022 at 09:29:43 PM) (18 of 103) [CW-1964/2022] Rajasthan. 303303
9. Regional Transport Officer, Jaipur (Jhalana), Jhalana Institutional Area, Jhalana Doongri, Jaipur.
----Respondents S.B. Civil Writ Petition No. 14264/2021
1. Sukhan Son Of Ghanti, Aged About 56 Years, Resident Of House No 105, Village Bandhwari, Gurgaon, Haryana. (Owner Of Truck Bearing Number Hr 55 Aa 3887).
2. Bedpal Son Of Ghanti, Aged About 48 Years, Resident Of Village Bandhwari, Khadarpur, Gurgaon. (Owner Of Truck Bearing Number Hr 55 Af 4287, Hr 55 Ad 7087).
3. Shiv Kumar Son Of Babu Ram, Aged About 43 Years, Resident Of House No 278/2, Ward No 13, Block 1, Nagar Colony, Village Anangpur, Faridabad. (Owner Of Truck Bearing Number Hr 38 U 3647, Hr 38 W 2147).
4. Satpal Son Of Chetan Singh, Aged About 36 Years, Resident Of Village Bandhwari, Post Office Khadarpur, Gurgaon, Haryana. (Owner Of Truck Bearing Number Hr 55 Ac 3387, Hr 55 Af 2844).
5. Sunil Kumar Son Of Hukum Singh, Aged About 35 Years, Resident Of Baghin Ki Dhani, Manesar (154), Ngc Camp, Manesar, Gurgaon. (Owner Of Truck Bearing Number Hr 55 Ah 3998).
6. Shri Pal Tanwar Son Of Sant Ram Tanwar, Aged About 50 Years, Resident Of House No 6, Bichapatti Asola, Fatehpur Beri, Fatehpur Beri, South Delhi. (Owner Of Truck Bearing Number Hr 38 X 2844, Hr 38 U 1294, Hr 38 U 9044, Hr 55 W 0374).
7. Ajmal Khan Son Of Fajaru Khan, Aged About 47 Years, Resident Of Village Guwalda, Tehsil Tijara, Alwar. (Owner Of Truck Bearing Number Rj 40 Ga 2382, Rj 40 Ga 3265).
8. M/s. N K Traders, C-103, Msx Alfa, Plot No Gh-10, Greater Noida, Gautam Buddha Nagar, Uttar Pradesh Through Its Proprietor Naseem Khan. (Owner Of Truck Bearing Number Rj 05 Gc 2020, Hr 38 Ab 8720, Hr 38 Ab 5720, Hr 38 Ab 5620, Hr 38 Y 2000).
9. Iliyas Khan Son Of Musaddi, Aged About 44 Years, Resident Of Neemli, Bhagora, Tehsil Tijara, Alwar. (Owner Of Truck Bearing Number Rj 40 Ga 2714).
10. Devendra Son Of Chandrabhan, Aged About 33 Years, (Downloaded on 16/03/2022 at 09:29:43 PM) (19 of 103) [CW-1964/2022] Resident Of House No 383, Garam Patti, Hodal, Palwal, Haryana. (Owner Of Truck Bearing Number Hr 50 G 2292).
11. Rahul Chauhan Son Of Ashok Kumar Chouhan, Aged About 300 Years, Resident Of 209/1, Gali No 2, Sarkari Tubewell, 21 D Ke Pass, Sector 21D, Faridabad, Haryana. (Owner Of Truck Bearing Number Hr 38 X 0044).
12. Sattar Khan Son Of Mohd. Iliyas, Aged About 41 Years, Resident Of Badeleki, Tehsil Nuh, Mewat, Haryana. (Owner Of Truck Bearing Number Rj 14 Gh 7049).
13. Sajjad Khan Son Of Fateh Mohd., Aged About 50 Years, Resident Of 31, Chopra Ki Dhani, Kho Nagauriyan, Jaipur. (Owner Of Truck Bearing Number Rj 14 Gj 9942).
14. Sabir Son Of Sahid, Aged About 29 Years, Resident Of Village Neemli, Tehsil Tijara, Alwar. (Owner Of Truck Bearing Number Rj 40 Ga 2242, Rj 40 Ga 2152).
15. Akhil Kumar Son Of Dushyant Singh, Aged About 33 Years, Resident Of 55, Sanaita, Bulandshahar, Uttar Pradesh. (Owner Of Truck Bearing Number Up 13 Bt 4141).
16. Sarvesh Awana Son Of Devendra Singh Awana, Aged About 25 Years, Resident Of Near Krishna Complex, Nithari, Sector 31, Noida, Gautam Buddha Nagar, Uttar Pradesh. (Owner Of Truck Bearing Number Hr 38 X 1600).
17. Ved Prakash Son Of Jagmal Singh, Aged About 61 Years, Resident Of Near Punjab Sindh Bank, Tikawali (141), Faridabad, Haryana. (Owner Of Truck Bearing Number Hr 38 Y 5697).
18. Mehboob Khan Son Hanif Khan, Aged About 28 Years, Resident Of Vahad Ka Bas, Village Neemli, Tehsil Tijara, Alwar. (Owner Of Truck Bearing Number Rj 40 Ga 1892).
19. Sarfuddin Son Of Noor Mohd, Aged About 35 Years, Resident Of House No 121, Village Khandawali, Ballabhgarh, Faridabad, Haryana. (Owner Of Truck Bearing Number Hr 38 V 1036).
20. Kd Enterprises, Plot No 5 Village Milak Lachi, Greater Noida West, Noida, Gautam Buddha Nagar, Uttar Pradesh, Through Its Proprietor Hari Kishan. (Owner Of Truck Bearing Number Up 16 Gt 8083, Up 16 Gt 7883).
21. M/s. Shri Ganesh Readymix Pvt. Ltd., Khasra 0012, (Downloaded on 16/03/2022 at 09:29:43 PM) (20 of 103) [CW-1964/2022] Village Gurjarpur, Greater Noida, Gautam Buddha Nagar, Uttar Pradesh Through Its Director Ravindra Bhati. (Owner Of Truck Bearing Number Up 16 Ft 1740).
22. Saryu Aneja Son Of Bansilal Aneja, Aged About 31 Years, Resident Of Vpo Manesar, Gurgaon, Haryana. (Owner Of Truck Bearing Number Hr 55 X 5545).
23. Jp And Brothers, 1St Floor, House No 8, Asola, Fatehpur Beri, South Delhi, Delhi Through Its Proprietor Tejpal.. (Owner Of Truck Bearing Number Hr 55 U 8899.)
24. Ravinder Son Of Satvir, Aged About 40 Years, Resident Of House No 36 Village Bhaisrawali, Ballabhgarh, Faridabad. (Owner Of Truck Bearing Number Hr 38 S 6263).
25. Mubarik Son Of Mazid Khan, Aged About 26 Years, Resident Of 1 Nangla, Ahsanpur, Palwal, Choti Palwal, Haryana. (Owner Of Truck Bearing Number Hr 73 A 6167).
26. Fakruddin Son Of Majid, Aged About 42 Years, Resident Of House No 86, Khatela, Saraj Nangla, Ahsanpur, Tehsil Hodal, District Palwal, Haryana. (Owner Of Truck Bearing Number Hr 73 A 6968).
27. Emrat Khan Son Of Aajeem Khan, Aged About 41 Years, Resident Of Mukhya Abadi Jhiwana, Tehsil Tijara, Alwar. (Owner Of Truck Bearing Number Rj 40 Ga 3308).
28. Salim Son Of Isak, Aged About 35 Years, Resident Of 35, Mukhya Abadi, Neemli, Tehsil Tijara, Alwar. (Owner Of Truck Bearing Number Rj 40 Ga 2250).
29. Isab Son Of Kalu, Aged About 59 Years, Resident Of 123, Vpo, Sancholi, Sohna, Gurgaon, Haryana. (Owner Of Truck Bearing Number Hr 55 M 1195).
30. Jagat Singh Son Of Mool Chand, Aged About 48 Years, Resident Of 291, Javed Colony, Sohna, Gurgaon, Haryana. (Owner Of Truck Bearing Number Hr 55 U 1187).
31. Nafeesh Ahmed Son Of Yusuf Khan, Aged About 30 Years, Resident Of Village Bhuryaki, Punhana, Gurgaon, Haryana. (Owner Of Truck Bearing Number Rj 05 Gb 6885).
32. Asa Mohammad Son Of Rehmat, Aged About 38 Years, Resident Of 132, Neemli, Tehsil Tijara, Alwar, Rajasthan. (Owner Of Truck Bearing Number Rj 40 Ga 3368, Rj 40 (Downloaded on 16/03/2022 at 09:29:43 PM) (21 of 103) [CW-1964/2022] Ga 4029, Rj 40 Ga 2261, Rj 40 Ga 2156).
33. Manisha Projects Pvt. Ltd., D 23, Rdc Rajnagar, Gaziabad, Gaziabad, Uttar Pradesh, Through Its Director Sudhir Kumar Gupta. (Owner Of Truck Bearing Number Up 14 Gt 8246).
34. Majid Son Of Sirajuddin, Aged About 27 Years, Resident Of Village Neemli, Tijara, Alwar. (Owner Of Truck Bearing Number Rj 40 Ga 4024, Rj 40 Ga 1930, Rj 40 Ga 2237).
35. Srl Trading Company, A-451, Transport Nagar, Alwar, Rajasthan Through Its Proprietor Nasruddin. (Owner Of Truck Bearing Number Rj 14 Gj 8601, Rj 14 Gj 8701).
36. Sajkul Son Of Kammu, Aged About 51 Years, Resident Of Village Pema Khera, Tehsil Punhana, District Nuh, Mewat, Haryana. (Owner Of Truck Bearing Number Hr 74 A 7498, Rj 05 Gb 5229).
37. Sajid Son Of Sirajuddin, Aged About 35 Years, Resident Of 235, Bhonta Ka Bas, Neemli, Tijara, Alwar. (Owner Of Truck Bearing Number Rj 40 Ga 1603).
38. Naseem Son Of Kallu, Aged About 35 Years, Resident Of Nangla, Ashanpur, Khatela Sarai, Tehsil Hodal, District Palwal, Haryana. (Owner Of Truck Bearing Number Hr 73 A 9020.)
39. Amjad Son Of Ramjan, Aged About 31 Years, Resident Of Village Nangla Ahsanpur, Khatela Sarai, Tehsil Hodal, District Palwal, Haryana. (Owner Of Truck Bearing Number Hr 73 A 4924).
40. M/s. A K Jilshan Cont., Village Neemli, Main Road, Tijara, Alwar, Rajasthan Through Its Proprietor Akram Khan. (Owner Of Truck Bearing Number Rj 40 Ga 2015).
----Petitioners Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. Regional Transport Officer, Near Lohagarh Stadium, Subhash Nagar, Bharatpur.
4. District Transport Officer, Kotputli, Putli Road, Kotputli.
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5. Regional Transport Officer, Jagatpura, Jaipur, Rajasthan.
6. Regional Transport Officer, Regional Transport Office, Jhunjhunu Bypass, Road, Sikar, Rajasthan.
7. District Transport Officer, Sujangarh, Churu, Rajasthan.
8. Regional Transport Officer, Behror Rd, Todiyar, Alwar Rajasthan 301001.
9. District Transport Officer, Baran, Collectorate Office, Baran 325205.
----Respondents S.B. Civil Writ Petition No. 14629/2021 Surendra Kumar Yadav S/o Shri Ram Niwas Yadav, Aged About 39 Years, Resident Of V.p.o. Pawana Ahir, Tehsil Kotputli, District Jaipur, Rajasthan.
----Petitioner Versus
1. The State Of Rajasthan, Transport Department Of Rajasthan Through Secretary, Secretariat, Jaipur, Rajasthan.
2. Department Of Mining And Geology, Government Of Rajasthan Through Joint Secretary, Secretariat, Jaipur, Rajasthan.
3. District Transport Officer, Jhunjhunu, Jhunjhunu, Rajasthan.
4. District Transport Officer, Kotputli, Rajasthan.
----Respondents S.B. Civil Writ Petition No. 14635/2021 Pradeep Kumar Yadav S/o Shri Vijay Singh Yadav, Aged About 39 Years, Resident Of Vill- Ramghar, Tehsil Kotputli, District Jaipur, Rajasthan.
----Petitioner Versus
1. The State Of Rajasthan, Transport Department Of Rajasthan Through Secretary, Secretariat, Jaipur, Rajasthan.
2. Department Of Mining And Geology, Government Of Rajasthan Through Joint Secretary, Secretariat, Jaipur, Rajasthan.
3. District Transport Officer Jhunjhunu, Jhunjhunu, (Downloaded on 16/03/2022 at 09:29:43 PM) (23 of 103) [CW-1964/2022] Rajasthan.
4. District Transport Officer, Kotputli, Rajasthan.
----Respondents S.B. Civil Writ Petition No. 14636/2021 Surendra Kumar Yadav S/o Shri Ram Niwas Yadav, Aged About 39 Years, Resident Of V.p.o. Pawana Ahir, Tehsil Kotputli, District Jaipur, Rajasthan.
----Petitioner Versus
1. The State Of Rajasthan, Transport Department Of Rajasthan Through Secretary, Secretariat, Jaipur, Rajasthan.
2. Department Of Mining And Geology, Government Of Rajasthan Through Joint Secretary, Secretariat, Jaipur, Rajasthan.
3. District Transport Officer, Jhunjhunu, Jhunjhunu, Rajasthan.
4. District Transport Officer, Kotputli, Rajasthan.
----Respondents S.B. Civil Writ Petition No. 14639/2021 Mahesh Gurjar S/o Shri Hari Ram Gurjar, Aged About 30 Years, Resident Of Vill. Sundarpura, Tehsil Kotputli, District Jaipur, Rajasthan.
----Petitioner Versus
1. The State Of Rajasthan, Transport Department Of Rajasthan Through Secretary, Secretariat, Jaipur, Rajasthan.
2. Department Of Mining And Geology, Government Of Rajasthan Through Joint Secretary, Secretariat, Jaipur, Rajasthan.
3. Assistant Regional Transport Officer, Jagatpura, Jaipur (Raj
4. District Transport Officer, Kotputli, Rajasthan.
----Respondents S.B. Civil Writ Petition No. 14640/2021 Sabha Chand S/o Shri Lal Chand Yadav, Aged About 32 Years, Resident Of Jat Ganwda Ki Dhani, Banethi, Tehsil Kotputli, (Downloaded on 16/03/2022 at 09:29:43 PM) (24 of 103) [CW-1964/2022] District Jaipur, Rajasthan.
----Petitioner Versus
1. The State Of Rajasthan, Transport Department Of Rajasthan Through Secretary, Secretariat, Jaipur, Rajasthan.
2. Department Of Mining And Geology, Government Of Rajasthan Through Joint Secretary, Secretariat, Jaipur, Rajasthan.
3. District Transport Officer, Jhunjhunu, Jhunjhunu, Rajasthan.
4. District Transport Officer, Kotputli, Rajasthan.
----Respondents S.B. Civil Writ Petition No. 14696/2021 Hamid Son Of Nabab, Aged About 43 Years, Resident Of House No. 57/2, Village Umra, Danibass, Tehsil Ferozepur, Jhirka, Mewat, Haryana. (Owner Of Truck Bearing Number Hr 74 A 5441).
----Petitioner Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. Regional Transport Officer, Near Lohagarh Stadium, Subhash Nagar, Bharatpur.
----Respondents S.B. Civil Writ Petition No. 15231/2021
1. Alim Son Of Ata Mohammad, Aged About 32 Years, Resident Of Dhauj, Dhoj (17), Faridabad, Haryana. (Owner Of Truck Bearing Number Hr 38 Aa 1682).
2. Jamshed Son Of Nizar Mohd, Aged About 38 Years, Resident Of House No 39, Village Seelakhari, Tehsil Dhauj, Faridabad, Haryana. (Owner Of Truck Bearing Number Hr 38 U 0035).
3. Sahabudeen Son Of Pehlu, Aged About 41 Years, Resident Of 54, Near Badi Masjid, Palla, Palla, Mewat, Haryana.
(Downloaded on 16/03/2022 at 09:29:43 PM)(25 of 103) [CW-1964/2022] (Owner Of Truck Bearing Number Rj 14 Gh 7964).
----Petitioners Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. Regional Transport Officer, Near Lohagarh Stadium, Subhash Nagar, Bharatpur.
4. Regional Transport Officer, Alwar, Behror Rd, Todiyar, Alwar Rajasthan 301001.
5. District Transport Officer, Sujangarh, Rajasthan.
----Respondents S.B. Civil Writ Petition No. 15252/2021 Shakir Husain S/o Abdul Rasid, Aged About 30 Years, R/o House No. 37, Ward No. 02, Near Vidyalay, Mugal Mohalla, Malai 272, Hathin, Palwal, Haryana.
----Petitioner Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan Through Secretary.
2. Department Of Mining And Geology, Govt. Of Rajasthan, Secretariat, Jaipur, Rajasthan Through Joint Secretary.
3. Department Of Mining And Geology, Govt. Of Haryana, 30 Bay Building, Room No. 79, 1St Floor, Sector 17, Chandigarh Through Its Joint Secretary.
4. Regional Transport Authority, Nuh, District Nuh, Haryana.
5. Regional Tranasport Officer, Near Lohagarh Statdium, Subhash Nagar, Bharatpur.
----Respondents S.B. Civil Writ Petition No. 15253/2021 Shakir Husain S/o Abdul Rasid, Aged About 30 Years, R/o House No. 37, Ward No. 02, Near Vidyalay, Mugal Mohalla, Malai 272, Hathin, Palwal, Haryana.
----Petitioner
Versus
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(26 of 103) [CW-1964/2022]
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan Through Secretary.
2. Department Of Mining And Geology, Govt. Of Rajasthan, Secretariat, Jaipur, Rajasthan Through Joint Secretary.
3. Department Of Mining And Geology, Govt. Of Haryana, 30 Bay Building, Room No. 79, 1St Floor, Sector 17, Chandigarh Through Its Joint Secretary.
4. Regional Transport Authority, Nuh, District Nuh, Haryana.
5. Regional Transport Officer, Near Lohagarh Stadium, Subhash Nagar, Bharatpur.
----Respondents S.B. Civil Writ Petition No. 15254/2021 Salim Mohammed S/o Deen Mohammed, Aged About 34 Years, R/o Ward No. 11, House No. 4, Jayanti Mode, Hathin, Palwal, Haryana.
----Petitioner Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan Through Secretary.
2. Department Of Mining And Geology, Govt. Of Rajasthan, Secretariat, Jaipur, Rajasthan Through Joint Secretary.
3. Department Of Mining And Geology, Govt. Of Haryana, 30 Bay Building, Room No. 79, 1St Floor, Sector 17, Chandigarh Though Its Joint Secretary.
4. Regional Transport Authority, Nuh, District Nuh, Haryana.
5. Regional Transport Officer, Near Lohagarh Stadium, Subhash Nagar, Bharatpur.
----Respondents S.B. Civil Writ Petition No. 116/2022
1. Ravinder Kumar Son Of Sheel Kumar, Aged About 36 Years, Resident Of Shikohpur, Gurgaon, Haryana. (Owner Of Truck Bearing Number Hr 38 Aa 6816).
2. Vali Mohammad Son Of Laharu, Aged About 42 Years, Resident Of 67, Mukhya Abadi, Vpo Neemli, Tehsil Tijara, Alwar, Rajasthan. (Owner Of Truck Bearing Number Rj 40 Ga 2287).
3. Imaran Son Of Akabardeen, Aged About 33 Years, Resident Of House No 209, Madaribass, Tehsil Tijara, (Downloaded on 16/03/2022 at 09:29:43 PM) (27 of 103) [CW-1964/2022] Neemli, Alwar, Rajasthan. (Owner Of Truck Bearing Number Rj 40 Ga 1871).
4. U.k. Enterprises, Having Registered Office At Shop No 15, Village Rehwasan, Tehsil Nuh, Mewat, Haryana, Through It Proprietor Riyaz Ahmad Son Of Shammi Khan. (Owner Of Truck Bearing Number Rj 14 Gk 9393, Hr 74 B 9300, Hr 74 B 9393).
5. Amjad Khan Son Of Ayyub Khan, Aged About 34 Years, Resident Of Meoli (118), Mewat, Haryana. (Owner Of Truck Bearing Number Up 14 Gt 3609).
6. M/s Mza And Associates, Having Registered Office At Shop No 1, Sohrab Khan Market, Near Mohalla Qureshian, Sector 17A, Unchi Dankaur, Greater Noida, Gautam Buddha Nagar, Uttar Pradesh, Through It Proprietor Zubair Ahmed. (Owner Of Truck Bearing Number Hr 74 B 1234).
7. Ishru Fajar Khan Son Of Fajar Khan, Aged About 41 Years, Resident Of Maholi (87), Mewat, Haryana. (Owner Of Truck Bearing Number Hr 74 A 3392).
8. Mubarik Khan Son Of Younis Khan, Aged About 27 Years, Resident Of House No 135, Ward No 13, Village Badkhal, Faridabad, Haryana. (Owner Of Truck Bearing Number Hr 74 B 4378).
9. Naiem Associates, Having Registered Office At Shop No 1, Sohrab Khan Market, Sector 17A, Unchi Dankaur, Near Gl Bajaj University, Greater Noida, Gautam Buddha Nagar, Uttar Pradesh Through Its Proprietor Bilqish Ahmed. (Owner Of Truck Bearing Number Hr 74 B 1235.
10. Subba Khan Son Of Samma, Aged About 44 Years, Resident Of Udaka (181), Mewat, Haryana. (Owner Of Truck Bearing Number Hr 38 T 8577).
11. Imtiyaaz Son Of Iliyas, Aged About 36 Years, Resident Of House No B-687, Ward No 18, Badkhal, Near Gurgaon Road, Faridabad, Haryana. (Owner Of Truck Bearing Number Hr 38 Aa 3744, Hr 38 Z 3744).
12. Jitendra Kumar Son Of Ajipal, Aged About 30 Years, Resident Of Konga Mohalla, Near Tilka Chauk, Village Pali, Faridabad, Haryana. (Owner Of Truck Bearing Number Hr 38 Aa 9113, Hr 38 Aa 1262).
13. M/s. Shri Bankey Bihari Grit Udyog, Having Its Registered (Downloaded on 16/03/2022 at 09:29:43 PM) (28 of 103) [CW-1964/2022] Office At Firozpur Jhirka, Delhi Alwar Road, Biwan, Mewat, Haryana, Through Its Proprietor Chirag Mendhiratta. (Owner Of Truck Bearing Number Hr 74 B 2024, Hr 74 B 1024).
14. Jamil Son Of Islam, Aged About 46 Years, Resident Of Mahrab Patti, Village Meoli(118), Adbar, Nuh, Mewat, Haryana. (Owner Of Truck Bearing Number Hr 74 B 2875).
15. Jamil Contractors, Having Its Registered Office At Near Baja Ji Petrol Pump, Nuh, Mewat, Haryana Through Its Proprietor Jamil Son Of Islam. (Owner Of Truck Bearing Number Hr 74 Aa 7453).
16. Farku Son Of Noor Mohd, Aged About 42 Years, Resident Of 464, Mohalla Nichila, Vpo Dhouj (17), Dhauj, Faridabad, Haryana.(Owner Of Truck Bearing Number Hr 38 Aa 7132).
17. Umar Son Of Mohar Khan, Aged About 56 Years, Resident Of Kathaul, Kathol, Pahari, Bharatpur, Rajasthan. (Owner Of Truck Bearing Number Rj 02 Rc 0143).
18. Prahlad Singh Son Of Girraj Singh, Aged About 44 Years, Resident Of Thok Jyan Ka, Nandgaon, Mathura, Uttar Pradesh. (Owner Of Truck Bearing Number Hr 73 A 4463).
19. Sarif Son Of Nasruddin, Aged About 51 Years, Resident Of Near Masjid, Jamal Garh (156), Jamalgarh, Mewat, Haryana. (Owner Of Truck Bearing Number Hr 74 A 7743).
20. Mumtaj Son Of Lukman, Aged About 43 Years, Resident Ward No 11, Jayant Mode, Uttawar Road, Hathin, Palwal, Haryana. (Owner Of Truck Bearing Number Hr 38 Y 0784, Hr 38 X 5924).
----Petitioners Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. Regional Transport Officer, Near Lohagarh Stadium, Subhash Nagar, Bharatpur.
4. District Transport Officer, Kotputli, Putli Road, Kotputli.
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5. Regional Transport Officer, Regional Transport Office, Jhunjhunu Bypass, Road, Sikar, Rajasthan.
6. District Transport Officer, Sujangarh, Churu, Rajasthan.
7. Regional Transport Officer, Behror Rd, Todiyar, Alwar Rajasthan 301001.
----Respondents S.B. Civil Writ Petition No. 117/2022
1. Arasad Son Of Umardin, Aged About 42 Years, Resident Of Village Guwalda (Gawalda), Tehsil Tijara, Alwar, Rajasthan. (Owner Of Truck Bearing Number Hr 38 S 6716, Rj 40 Ga 1116, Rj 40 Ga 1216).
2. Sirajudeen Son Of Mubin, Resident Of Village Guwalda, Tehsil Tijara, Alwar, Rajasthan. (Owner Of Truck Bearing Number Rj 40 Ga 2916).
3. Salmudin Son Of Umaardin, Resident Of Basaiya Ki Dhani Khurd, Guwalda, Tehsil Tijara, Alwar, Rajasthan. (Owner Of Truck Bearing Number Rj 40 Ga 3638, Rj 40 Ga 3716, Rj 40 Ga 3216, Rj 40 Ga 2816, Rj 40 Ga 2716).
4. Phakarudin Son Of Sahaju, Resident Of 186, Basaiya Ki Dhani, Village Guwalda, Tehsil Tijara, Alwar, Rajasthan. (Owner Of Truck Bearing Number Rj 40 Ga 3316).
5. Abdul Khan Son Of Umardin, Resident Of Basaiya Ki Dhani Khurd, Guwalda, Tehsil Tijara, Alwar, Rajasthan. (Owner Of Truck Bearing Number Rj 40 Ga 3635).
6. Kurshid Son Of Rujadar, Resident Of Nibaheri, Tehsil Tijara, Alwar, Rajasthan. (Owner Of Truck Bearing Number Rj 14 Gk 2745).
7. Ajruddin Son Of Jakir Hussain, Resident Of House No 33, Sirohi, Dhouj, Faridabad, Haryana. (Owner Of Truck Bearing Number Hr 38 X 5056).
8. Hasan Mohhamad Son Of Isha Khan, Resident Of 77, Village Khori, Jamalpur, Dhauj(17), Faridabad, Haryana. (Owner Of Truck Bearing Number Hr 38 T 6208, Rj 40 Ga 3392).
9. Sukh Dev Singh Son Of Harbans Singh, Resident Of J-
832, Phase 2Nd, Riico Ind. Area Road, Bhiwadi, Tehsil Tijara, Alwar, Rajasthan. (Owner Of Truck Bearing Number Rj 40 Ga 2247).
10. Rafik Ahmad Son Of Makhmul Khan, Resident Of Basaiya (Downloaded on 16/03/2022 at 09:29:43 PM) (30 of 103) [CW-1964/2022] Ki Dhani, Guwalda, Tehsil Tijara, Alwar, Rajasthan. (Owner Of Truck Bearing Number Rj 40 Ga 3616).
11. Saddam Son Of Taj Mouhammad, Resident Of 80, Bandra Ki Dhani, Gaon- Gandhola, Tehsil Tijara, Alwar, Rajasthan. (Owner Of Truck Bearing Number Rj 40 Ga 3694).
12. Mohd. Harish Son Of Bashir Khan, Resident Of Village Guwalda, Tijara, Alwar, Rajasthan. (Owner Of Truck Bearing Number Rj 40 Ga 2698).
13. Israil Son Sirdar, Resident Of 386, Gwalda, Tehsil Tijara, Alwar, Rajasthan. (Owner Of Truck Bearing Number Rj 02 Ga 7775).
14. Sahabudeen Khan Son Of Pehlu, Resident Of 288, Tirupati Balaji Nagar, Sanganer, Jaipur, Rajasthan. (Owner Of Truck Bearing Number Rj 14 Gj 1914).
15. Rahul Son Of Umardin, Resident Of House No 1321, Pal Mohalla, Dhauj(17), Faridabad, Haryana. (Owner Of Truck Bearing Number Hr 38 Ab 4200).
----Petitioners Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. Regional Transport Officer, Near Lohagarh Stadium, Subhash Nagar, Bharatpur.
4. District Transport Officer, Kotputli, Putli Road, Kotputli.
5. Regional Transport Officer, Regional Transport Office, Jhunjhunu Bypass, Road, Sikar, Rajasthan.
6. District Transport Officer, Sujangarh, Churu, Rajasthan.
7. Regional Transport Officer, Behror Rd, Todiyar, Alwar Rajasthan 301001.
8. District Transport Officer, Bhiwari, Bhagat Singh Colony, Uit, Bhiwari, Rajasthan.
9. Regional Transport Officer, Jagatpura, Jaipur, Rajasthan
10. District Transport Officer, Sujangarh, Rajasthan.
----Respondents S.B. Civil Writ Petition No. 127/2022 (Downloaded on 16/03/2022 at 09:29:43 PM) (31 of 103) [CW-1964/2022]
1. M/s. Daksh Trading Co., Having Its Office At Vpo Sangli, Maharajawas, District Alwar Through Its Proprietor Shri Manohar Lal Son Of Raghuveer Singh Resident Of Karni Kot, Mundawar, Alwar, Rajasthan. (Owner Of Truck Bearing Number Rj 32 Gb 9125).
2. Almuddin Son Of Chuttan, Aged About 38 Years, Resident Of 1786, Pall Mohalla, Dhoj(17), Dhauj, Faridabad, Haryana. (Owner Of Truck Bearing Number Hr 38 X 7279).
3. Sajid Khan Son Of Hasan Mohd., Aged About 43 Years, Resident Of Near Jama Masjid, Rewasan, Mewat, Haryana. (Owner Of Truck Bearing Number Hr 74 A 7430).
4. Rasid Khan Son Of Din Mohd., Aged About 48 Years, Resident Of Zakopur, Faridabad, Haryana. (Owner Of Truck Bearing Number Hr 38 Ab 7937).
----Petitioners Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. Regional Transport Officer, Near Lohagarh Stadium, Subhash Nagar, Bharatpur.
4. Regional Transport Officer, Alwar, Behror Rd, Todiyar, Alwar Rajasthan 301001.
5. Regional Transport Officer, Regional Transport Office, Jhunjhunu Bypass, Road, Sikar, Rajasthan.
6. District Transport Officer, Kotputli, Putli Road, Kotputli.
7. District Transport Officer, Sujangarh, Churu, Rajasthan.
----Respondents S.B. Civil Writ Petition No. 128/2022 Membar Singh Son Of Ram Prasad, Aged About 60 Years, Resident Of Khera Jat, Agra, Debar, Uttar Pradesh. (Owner Of Tractor Bearing Number Up 80 Cw 4029).
----Petitioner
Versus
(Downloaded on 16/03/2022 at 09:29:43 PM)
(32 of 103) [CW-1964/2022]
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. Regional Transport Officer, Near Lohagarh Stadium, Subhash Nagar, Bharatpur.
----Respondents S.B. Civil Writ Petition No. 129/2022
1. Kasam Khan Son Of Aasab Khan, Aged About 28 Years, Resident Of Village Baghor, Tehsil Tijara, District Alwar, Rajasthan. (Owner Of Truck Bearing Number Rj 40 Ga 1681).
2. Phool Chand Son Of Mohan Lal Kumhar, Aged About 41 Years, Resident Of 353/36, Aamagar Parwat Colony, Delhi By Pass, Jaipur City, Jaipur, Rajasthan. (Owner Of Truck Bearing Number Rj 14 Gh 3918).
3. Ramjilal Meena Son Of Hanuman Sahay Meena, Resident Of House No 14, Naya Bas Tejala, Post Tehla, Tehsil Rajgarh, Alwar, Rajasthan. (Owner Of Truck Bearing Number Rj 02 Gb 1603).
----Petitioners Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. Regional Transport Officer, Behror Rd, Todiyar, Alwar Rajasthan 301001.
----Respondents S.B. Civil Writ Petition No. 472/2022
1. Sahsood Son Of Ganni, Aged About 45 Years, Resident Of 31, Idgah Colony, Kho Nagoriyan, Jaipur, Rajasthan. (Owner Of Truck Bearing Number Rj 14 Gh 6806).
2. Zahid Son Of Sehshood, Aged About 21 Years, Resident Of House No. 2, Meherab Patti, Nuh, Meoli (118), Akhera Nuh, Mewat, Haryana. (Owner Of Truck Bearing Number Hr 74 B 3392) (Downloaded on 16/03/2022 at 09:29:43 PM) (33 of 103) [CW-1964/2022]
----Petitioners Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. Regional Transport Officer, Near Lohagarh Stadium, Subhash Nagar, Bharatpur.
----Respondents S.B. Civil Writ Petition No. 605/2022 Desh Raj Singh Gurjar S/o Rajaram Gurjar, Aged About 23 Years, R/o Village Bhojpura Tehsil Sikandara District Dausa, Rajasthan
----Petitioner Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary, Parivahan Bhawan, Sahkar Marg, Jaipur Rajasthan.
2. Department Of Mining And Geology, Secretariat, Jaipur, Rajasthan, Through Joint Secretary, Wq2X+TPx8, C Scheme, Ashok Nagar, Jaipur, Rajasthan 302005.
3. Additional Regional Transport Officer, Jagatpura, Jaipur.
4. District Transport Officer (Enforcement), Jhalana Doongri, Jaipur.
5. District Transport Officer, Dausa, District Jaipur.
----Respondents S.B. Civil Writ Petition No. 846/2022 Alim S/o Atta Mohammad, Aged About 31 Years, R/o Dhauj, Dhoj (17), Faridabad, Haryana.
----Petitioner Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan Through Secretary.
2. Department Of Mining And Geology, Govt. Of Rajasthan, Secretariat, Jaipur, Rajasthan Through Joint Secretary.
3. Department Of Mining And Geology, Govt. Of Haryana, 30 (Downloaded on 16/03/2022 at 09:29:43 PM) (34 of 103) [CW-1964/2022] Bay Building, Room No. 79, 1St Floor, Sector 17, Chandigarh Through Its Joint Secretary.
4. Regional Transport Authority, Nuh, District Nuh, Haryana.
5. Regional Transport Officer, Sikar, District Sikar (Raj.)
----Respondents S.B. Civil Writ Petition No. 927/2022
1. Babloo Singh Son Of Laxman Singh, Aged About 40 Years, Resident Of Birsinghpur, Kakethal, Athroli, Aligarh, Uttar Pradesh. (Owner Of Truck Bearing Number Up 81 Aa 9974).
2. M/s. S. K Building Material Suppliar, Having Its Registered Office At Neemli, Tijara, Alwar Through Its Proprietor Isarail Son Isa. (Owner Of Truck Bearing Number Rj 40 Ga 2215, Rj 40 Ga 3710).
3. Nisar Mohammad Son Of Jamaluidan, Aged About 36 Years, Resident Of Neemli, Bagora, Tehsil Tijara, Alwar, Rajasthan. (Owner Of Truck Bearing Number Rj 40 Ga 2221).
4. Kuldeep Son Of Ajiram, Aged About 30 Years, Resident Of Village Bandhwari, Post Office Kadarpur, Sohna Adda, Gurgaon, Haryana. (Owner Of Truck Bearing Number Hr 55 Af 0074).
5. Tofiq Hussain Son Of Illyas Khan, Aged About 45 Years, Resident Of House No B-325, Ward No 18, Kumher Wali Puliya, Gali No 5, Badkhal, Faridabad Nit, Haryana. (Owner Of Truck Bearing Number Hr 38 Z 8744).
6. Sattar Khan Son Of Ilyas Khan, Aged About 42 Years, Resident Of Ward No 8, Nrankari College, Sohna, Gurgaon, Haryana. (Owner Of Truck Bearing Number Hr 74 A 5716).
7. Sarajuddin Son Of Lakhpat, Aged About 45 Years, Resident Of House No 73, Rehmat Ka Vas, Village Bagor, Tehsil Tijara, Alwar, Rajasthan. (Owner Of Truck Bearing Number Rj 40 Ga 1644).
8. Pavan Son Of Rajpal Singh, Aged About 37 Years, Resident Of Rampur Bangar, Mirzapur, Gautam Buddha Nagar, Uttar Pradesh. (Owner Of Truck Bearing Number Hr 38 Z 0751).
9. Satpal Son Of Chetan Singh, Aged About 37 Years, Resident Of Village Bandhwari, Post Khadarpur, Gurgaon, (Downloaded on 16/03/2022 at 09:29:43 PM) (35 of 103) [CW-1964/2022] Haryana. (Owner Of Truck Bearing Number Hr 55 Ac 8787).
10. Bedpal Son Of Ghanti, Aged About 49 Years, Resident Of Village Bandhwari, Post Khadarpur, Gurgaon, Haryana. (Owner Of Truck Bearing Number Hr 55 Ad 1787).
11. Irshad Son Of Deenu, Aged About 31 Years, Resident Of House No 161, Tapkan(96), Mewat, Haryana. (Owner Of Truck Bearing Number Hr 74 A 3869).
12. Rajak Son Of Atar Khan, Aged About 74 Years, Resident Of Tapkan, Tapkan (96), Mewat, Haryana. (Owner Of Truck Bearing Number Rj 14 Gj 4708).
13. Arif Son Of Gulam Mohammad, Aged About 31 Years, Resident Of Nagla Jahanu Kureb, Gautam Buddha Nagar, Kureb, Uttar Pradesh. (Owner Of Truck Bearing Number Up 16 Dt 3338).
14. Sajid Khan Son Of Ass Mohd., Aged About 29 Years, Resident Of Village Rewasan, Rewasan (168), Mewat, Haryana. (Owner Of Truck Bearing Number Hr 55 Ah 5649, Hr 55 Ah 8442, Hr 55 Ah 1180, Hr 55 Ah 4208).
15. Hariom Son Of Bhagwan Singh, Aged About 35 Years, Resident Of Bhej, Bharatpur, Rajasthan. (Owner Of Truck Bearing Number Rj 05 Ga 7946).
16. Samrat Carriers, Having Registered Office At Village Dadsiya, Amar Nagar, Faridabad, Haryana, Through Its Proprietor Samrat Tyagi Son Of Shiv Kumar Tyagi. (Owner Of Truck Bearing Number Hr 38 Aa 8233, Hr 38 U 7521, Hr 38 Aa 6791).
17. Neeraj Son Of Prabhu Dayal, Aged About 45 Years, Resident Of 133, Bal Vihar Colony, Jhotwara, Jaipur, Rajasthan. (Owner Of Truck Bearing Number Rj 14 Gh 9300).
18. Satvir Singh Son Of Krishan Singh, Aged About 46 Years, Resident Of 553/1, Ward No 18, Parkash Vihar, Palwal, Haryana. (Owner Of Truck Bearing Number Hr 73 9099).
19. Sheetal Devi Wife Of Satavir Singh, Aged About 42 Years, Resident Of 553/1, Ward No 18, Parkash Vihar, Palwal, Haryana. (Owner Of Truck Bearing Number Rj 05 Gb 9399).
20. M/s. Sumer Sons Auto Pvt. Ltd., Having Registered Office At Adda, Nihal, Near Manikpur, Kanpur Road, Etawah, (Downloaded on 16/03/2022 at 09:29:43 PM) (36 of 103) [CW-1964/2022] Uttar Pradesh Through Its Proprietor Shri Anil Kumar Son Of Mahesh Chandra. (Owner Of Truck Bearing Number Up 82 T 7936).
21. R.a. Motors, Having Registered Office At Kasganj Road, Etah, Uttar Pradesh Through Its Owner Sunil Kumar Son Of Mahesh Chandra. (Owner Of Truck Bearing Number Up 82 T 7653).
----Petitioners Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. Regional Transport Officer, Near Lohagarh Stadium, Subhash Nagar, Bharatpur.
4. District Transport Officer, Kotputli, Putli Road, Kotputli.
5. Regional Transport Officer, Regional Transport Office, Jhunjhunu Bypass, Road, Sikar, Rajasthan.
6. Regional Transport Officer, Behror Road, Todiyar, Alwar Raj.-301001
7. Regional Transport Officer, Jagatpura, Jaipur, Rajasthan.
----Respondents S.B. Civil Writ Petition No. 1096/2022
1. Himanshu Rajpoot S/o Shri Satyaprakash, Aged About 25 Years, R/o Tabela Mohalla, Purani Deeg, Deeg, District Bharatpur, Owner Of Truck Reg. No. Rj 11 Gb 5407.
2. Nand Ram S/o Sant Ram, Aged About 37 Years, R/o G M Bad, Pali (13) Faridabad, Hariyana 121004. Owner Of Goods Carrier Tr Reg.no.hr 38 X 5718.
3. Chatar Singh S/o Mam Chand, Aged About 46 Years, R/o House-74, Kadarpur, Bandhwari (79) Gurgaon, Haryana- 122101, Dumper Of Truck Reg. No.rj 32 Gb 6777, Goods Carrier Tr Reg.no. Hr 55 Ab 0067, Goods Carrier Tr Reg.no. Hr 55 V 0007.
4. Gaurav S/o Bhopal, Aged About 32 Years, R/o Jasana (110), Badarpur Syed , Faridabad, Hariyna-121101. Owner Of Goods Carrier Tr Reg. No. Hr 38 Z 8575.
5. Om Sai Construction Co., Proprietor-Gaurav Address (Downloaded on 16/03/2022 at 09:29:43 PM) (37 of 103) [CW-1964/2022] Ground Floor Shop No. G-3 Vardhman Star Mall, Sec. 19 Faridabad , Hariyana 121001. Owner Of Goods Carrier Tr Reg.no.hr 38 Z 1394, Goods Carrier Tr Reg.no.hr 38 Aa 3339.
6. Aamil Kahan S/o Sami Khan, Aged About 32 Years, R/o Sultanpur Nuh Near Masjid Shekhpur Nuh (120) Mewat Nagina Hariyana 122108. Owner Of Goods Carrier Tr Reg.no. Hr 74 A 9463.
7. Bhajan Lal S/o Jay Chand, Aged About 30 Years, R/o Village Jakhopur, Sohna, Gurgaon, Haryana 122103. Owner Of Dumper Reg. No. Rj 05 Gb 8129.
8. Jasvant Singh S/o Parshuram, Aged About 44 Years, R/o Village Malaheda, Salempur Khurd, Bharatpur-321407. Owner Of Trcagr Mf 245 Di Tafe Reg. No. Rj 05 Rb 7988.
9. Sokeen S/o Magru, Aged About 28 Years, R/o Akhnaka (81) Mewat, Agon, Haryana 122104 Owner Of Dumper Reg. No. Rj 14 Gk 6386.
10. Lekharaj Singh S/o Roop Singh, Aged About 38 Years, R/o Govindpur , Kusum Vatika Mathura Bangar Mathura (Up) 281804 Owner Of Goods Carrier Reg. No. Rj 05 Gb 4529
11. Shiv Kumar S/o Sohan Lal, Aged About 35 Years, R/o House No, 1135 Mahboob Patti, Near Girls Primary School Kheri Kalan Faridabad Hariyan 121002 Owner Of Goods Carrier Tr Trailer Reg. No.hr 38 Aa 7248
12. Satyveer S/o Gokul, Aged About 44 Years, R/o Village Milsama Tehsil Rupwas, Bharatpur Vehicle Reg. No.rj 05 Gb 2735.
13. Sahoon S/o Mohammad Deen, Aged About 38 Years, R/o Rewasan (168) Mewat Haryana 122103 Owner Of Goods Carrier Tr Reg. No.hr 55 Ah 1647.
14. Shaktee Singh Builders And Traders P.l, Proprietor Shaktee Singh S/o Kunwar Pal Singh Age About 38 Years R/o H.no.- A-34 Street No. 3 Shanti Nagar, North East Dehli 110094.owner Of The Goods Carrier Tr Reg. No. Hr 69 D 8675.
15. Jabbar S/o Suleman, Aged About 46 Years, R/o Kohinoor Cinema Ke Pass , Kaman, Bharatpur- 321022 Owner Of Goods Carrier, Truck Reg. No. Rj 05 Gb 5136.
16. Vijay Kumaar S/o Parma Nand, Aged About 46 Years, R/o Near Balaji Sweet Village Dharampur Gurgaon, Haryana-
(Downloaded on 16/03/2022 at 09:29:43 PM)(38 of 103) [CW-1964/2022] 25, Eidgah Colony Kho Nagoriyan Jaipur Rj 302017. Owner Of The Dumper Reg. No. Rj 14 Gj 8406.
----Petitioners Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. Regional Transport Officer, Near Lohagarh Stadium, Subhash Nagar, Bharatpur.
4. Assistant Regional Transport Officer, Regional Transport Office, Jagatpura, Jaipir, Rajasthan.
5. Divisional Transport Officer, Kotputali, Rajasthan.
6. Divisional Transport Officer, Sujangarh, Rajasthan.
7. Regional Transport Officer, Sikar Rajasthan
----Respondents S.B. Civil Writ Petition No. 1097/2022 Yadil Khan S/o Dina, Aged About 25 Years, R/o House No.42 Mukhya Abadi Nimli Tehsil Tijara District Alwar, Rajasthan 301411
----Petitioner Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary, Parivahan Bhawan, Sahkar Marg, Jaipur Rajasthan.
2. Department Of Mining And Geology, Secretariat, Jaipur, Rajasthan, Through Joint Secretary, Wq2X-Px8, C Scheme, Ashok Nagar, Jaipur, Rajasthan 302005.
3. Department Of Mining, Bharatpur, Bijli Ghar Road, Rajendra Nagar, Bharatpur, Rajasthan.
4. Additional Regional Transport Officer, Jagatpura, Jaipur.
5. District Transport Officer (Enforcement), Jhalana Doongri, Jaipur
6. District Transport Officer, Bhiwadi, District Alwar.
7. Regional Transport Authority, Alwar, Rajasthan
8. Regional Transport Officer, Bharatpur, Rajasthan (Downloaded on 16/03/2022 at 09:29:43 PM) (39 of 103) [CW-1964/2022]
----Respondents S.B. Civil Writ Petition No. 1126/2022
1. Sakunat Wife Of Late Shahid, Aged About 32 Years, Resident Of 76, Narpat Ka Bas, Baghor, Tijara, Alwar, Rajasthan.
2. Varisha Daughter Of Late Shahid, Since Minor Through Her Natural Guardian Mother, Resident Of 76, Narpat Ka Bas, Baghor, Tijara, Alwar, Rajasthan.
3. Meen Sahrun Daughter Of Late Shahid, Aged About 8 Years, Since Minor Through Her Natural Guardian Mother, Resident Of 76, Narpat Ka Bas, Baghor, Tijara, Alwar, Rajasthan.
4. Mohd. Saif Son Of Late Shahid, Aged About 7 Years, Since Minor Through Her Natural Guardian Mother, Resident Of 76, Narpat Ka Bas, Baghor, Tijara, Alwar, Rajasthan.
5. Mohammad Anves Son Of Late Shahid, Aged About 5 Years, Since Minor Through Her Natural Guardian Mother, Resident Of 76, Narpat Ka Bas, Baghor, Tijara, Alwar, Rajasthan.
----Petitioners Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. Regional Transport Officer, Behror Rd, Todiyar, Alwar Rajasthan 301001.
----Respondents S.B. Civil Writ Petition No. 1128/2022
1. Ravi Kumar Singh Son Of Mahendra Singh, Aged About 42 Years, Resident Of Pali Barkokhurd, Tehsil Rajgarh, District Alwar, Rajasthan. (Owner Of Truck Bearing Number Rj 32 Gb 4205).
2. Saddam Son Of Rudhra @ Rugha, Aged About 27 Years, Resident Of Tijara, Baghor, Alwar, Rajasthan. (Owner Of Trucks Bearing Number Rj 40 Ga 1676).
3. Sakir Khan Son Of Hasan Mohammad, Resident Of Rewasan (168), Mewat, Rewasan, Nuh, Mewat, Haryana.
(Downloaded on 16/03/2022 at 09:29:43 PM)(40 of 103) [CW-1964/2022] (Owner Of Truck Bearing Number Hr 74 B 6354).
4. M/s. S K Building Material Suppliar, Having Its Registered Office At Village Neemli, Tehsil Tijara, Alwar, Rajasthan Through Its Proprietor Isarail Son Of Isa. (Owner Of Truck Bearing Number Rj 40 Ga 2220).
----Petitioners Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. Regional Transport Officer, Near Lohagarh Stadium, Subhash Nagar, Bharatpur.
4. Regional Transport Officer, Behror Rd, Todiyar, Alwar Rajasthan 301001.
5. Regional Transport Officer, Jagatpura, Jaipur, Rajasthan.
----Respondents S.B. Civil Writ Petition No. 1157/2022
1. V. B. Traders, Having Registered Office At Pali, Near Bharat Petrol Pump, Pali, Faridabad, Haryana, Through Its Proprietor Ashok Kumar. (Owner Of Trucks Bearing Number Hr 38 U 0078, Hr 38 X 0478, Hr 38 W 9078, Hr 38 X 0178, Hr 38 X 1778, Hr 38 X 4978, Hr 38 X 1678, Hr 38 X 1178, Hr 38 W 6078, Hr 38 X 0578, Hr 38 W 9278, Hr 38 X 0278).
2. Sai Stone Crusher, Having Registered Office At 226-229, Nangal Pahari, Bharatpur, Rajasthan, Through Its Proprietor Shri Balbir Singh. (Owner Of Trucks Bearing Number Hr 38 Aa 0478, Hr 38 Aa 2078, Hr 38 Aa 9078).
3. Harbir @ Harbeer Son Of Mahesh, Aged About 28 Years, Resident Of Bhuapur (102) Tigaun, Faridabad, Faridabad, Haryana. (Owner Of Truck Bearing Number Hr 38 Aa 4200, Hr 38 Z 0042).
4. Praveen Son Of Dayaram, Aged About 32 Years, Resident Of Sahapariya Mohalla, Pali Bas Road, Village Pali, Faridabad, Haryana. (Owner Of Truck Bearing Number Hr 38 Z 0542).
5. Kaviraj Son Of Shardharam, Aged About 38 Years, (Downloaded on 16/03/2022 at 09:29:43 PM) (41 of 103) [CW-1964/2022] Resident Of Sahapariya Mohalla, Pali Bas Road, Village Pali, Faridabad, Haryana. (Owner Of Truck Bearing Number Hr 38 X 1542, Hr 38 Z 4200).
6. Grd Trucks Pvt Ltd, Having Registered Office At Plot No 1152-1153, Transport Nagar, Sector 58 Blb, Faridabad, Haryana Through Its Proprietor Mayank Agarwal. (Owner Of Truck Bearing Number Hr 38 X 4478).
7. Vinay Kumar Son Of Satyadev, Aged About 36 Years, Resident Of G M Bad, Pali(13), Pali, Faridabad, Haryana. (Owner Of Truck Bearing Number Hr 38 X 7200).
8. Mubin @ Mubeen Son Of Rashid Khan, Aged About 36 Years, Resident Of House No Bc 659, Near Govt School, Badkhal, Faridabad, Haryana. (Owner Of Truck Bearing Number Hr 38 X 7878, Hr 38 Aa 7078).
----Petitioners Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. Regional Transport Officer, Near Lohagarh Stadium, Subhash Nagar, Bharatpur.
4. District Transport Officer, Kotputli, Putli Road, Kotputli.
5. Regional Transport Officer, Regional Transport Office, Jhunjhunu Bypass, Road, Sikar, Rajasthan.
6. Regional Transport Officer, Behror Rd, Todiyar, Alwar Rajasthan 301001.
7. Regional Transport Officer, Jagatpura, Jaipur, Rajasthan.
8. District Transport Officer, Sujangarh, Rajasthan.
9. District Transport Officer, Bhiwadi, Bhagat Singh Colony, U.i.t., Bhiwadi, Rajasthan 301019.
----Respondents S.B. Civil Writ Petition No. 1249/2022 Mubarik Son Of Karim Khan, Aged About 47 Years, Resident Of Dhoj(17), Faridabad, Dhauj, Haryana.
----Petitioner
Versus
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1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. Regional Transport Officer, Near Lohagarh Stadium, Subhash Nagar, Bharatpur.
4. Regional Transport Officer, Behror Rd, Todiyar, Alwar Rajasthan 301001.
----Respondents S.B. Civil Writ Petition No. 1254/2022
1. M/s Rama Marbles, Having Registered Office At F-1, Riico Industrial Area, Rajgarh, Alwar, Rajasthan Through Its Proprietor Shri Jai Prakash Saini. (Owner Of Trucks Bearing Number Rj 02 Ga 8800, Rj 29 Ga 8105, Rj 02 Ga 8987, Rj 02 Ga 8797, Rj 29 Ga 8106).
2. Anjum Hussain Son Of Shorab Khan, Aged About 37 Years, Resident Of 158 Javed Colony, Ward No 8, Sohna Gurgaon, Haryana. (Owner Of Truck Bearing Number Hr 55 Ad 0689).
3. Parminder Son Of Bir Ram, Aged About 31 Years, Resident Of House No 79, Village Pali, Near Chopal, Dholiya Mohalla, Pali(13), Faridabad, Haryana. (Owner Of Truck Bearing Number Hr 38 X 9678).
4. Toffek Son Of Fatte, Aged About 33 Years, Resident Of Dhauj, Dhoj(17), Faridabad, Haryana. (Owner Of Truck Bearing Number Hr 73 A 0278).
5. Shree Bala Ji Enterprises, Having Its Office At Shivnandan Street, House No 503, Harangan College Mod, Fair Station, Sadar, Hazaribag, Jharkhand Through Its Proprietor Sandeep Tyagi. (Owner Of Trucks Bearing Number Jh 02 Ax 2593, Jh 02 Ax 8292).
6. Dharambir Tanwar Son Of Parsadi Tanwat, Aged About 42 Years, Resident Of House No 251, Amra Mohalla, Dera, South Delhi, Delhi. (Owner Of Truck Bearing Number Hr 55 Y 4814).
7. Rafik Khan Son Of Mahmood Khan, Aged About 39 Years, Resident Of Near Mariya Manjil School, Ward No 1, Nuh (Rural), Mewat, Haryana And Kho Nagoriyan, Jagatpura, Jaipur, Rajasthan. Owner Of Truck Bearing Number Rj 14 (Downloaded on 16/03/2022 at 09:29:43 PM) (43 of 103) [CW-1964/2022] Gk 3695).
----Petitioners Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. Regional Transport Officer, Near Lohagarh Stadium, Subhash Nagar, Bharatpur.
4. District Transport Officer, Jhunjhunu, Jaipur-Jhunjhunu Bypass Road, Kheedarsar Rural, Jhunjhunu, Rajasthan.
5. District Transport Officer, Kotputli, Putli Road, Kotputli.
6. Regional Transport Officer, Regional Transport Office, Jhunjhunu Bypass, Road, Sikar, Rajasthan.
7. Regional Transport Officer, Behror Rd, Todiyar, Alwar Rajasthan 301001.
8. Regional Transport Officer, Jagatpura, Jaipur, Rajasthan.
9. District Transport Officer, Sujangarh, Rajasthan.
10. District Transport Officer, Bhiwari, Bhagat Singh Colony, U.i.t., Bhiwari, Rajasthan 301019.
----Respondents S.B. Civil Writ Petition No. 1371/2022
1. Vijay Kumar Son Of Hetram, Aged About 42 Years, Resident Of 206, Gothara, Mauhbatabad, Pali(13), Pali, Faridabad, Haryana. (Owner Of Truck Bearing Number Hr 38 X 3189, Hr 38 W 9953, Hr 38 Y 6119, Hr 38 Ab 9953, Hr 38 Ab 6119, Hr 55 W 6844, Hr 38 Y 3189).
2. Jogendra Singh Son Of Lala Ram, Aged About 37 Years, Resident Of House No 403, Gothara, Mauhbatabad, Pali(13), Faridabad, Haryana. (Owner Of Truck Bearing Number Hr 38 X 6960, Hr 55 Y 7481).
3. Mahender Son Of Dhanirama, Aged About 33 Years, Resident Of House No 842, Gothara, Mauhbatabad, Pali(13), Faridabad, Haryana. (Owner Of Truck Bearing Number Hr 38 X 5153, Hr 38 X 6153).
4. Ajay Pal Son Of Lala Ram, Aged About 33 Years, Resident Of 403, G M Bad, Pali(13), Faridabad, Haryana. (Owner Of (Downloaded on 16/03/2022 at 09:29:43 PM) (44 of 103) [CW-1964/2022] Truck Bearing Number Hr 55 V 4546).
5. Annu Tanwar Son Of Baleshwar Tanwar, Aged About 33 Years, Resident Of 39, Sawan Public School, Bhati Khurd, Fateh Puri Beri, South Delhi, Delhi. (Owner Of Truck Bearing Number Rj 14 Gh 6737).
6. Chaman Kumar Son Of Rajendra, Aged About 28 Years, Resident Of 95/1, Gothara, Mohabatabad, Pali(13), Faridabad, Haryana. (Owner Of Truck Bearing Number Hr 38 Aa 3189).
7. Khan Mohammad Son Of Niaaj Mohammad, Aged About 36 Years, Resident Of House No 249, Javed Colony, Ward 8, Sohna, Gurgaon, Haryana. (Owner Of Truck Bearing Number Hr 55 Ad 1490, Hr 55 Aa 9417).
8. Anjum Hussain Son Of Shorab Khan, Aged About 39 Years, Resident Of Javed Colony, Ward No 8, Sohna, Gurgaon, Haryana. (Owner Of Truck Bearing Number Hr 55 Ah 0909).
9. Annu Trading Co, Having Its Office At Ward No 8, Javed Colony, Sohna, Gurgaon, Haryana Through Its Proprietor Anjum Hussain. (Owner Of Truck Bearing Number Hr 55 Ae 5838).
----Petitioners Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. Regional Transport Officer, Near Lohagarh Stadium, Subhash Nagar, Bharatpur.
4. Regional Transport Officer, Behror Rd, Todiyar, Alwar Rajasthan 301001.
5. Regional Transport Officer, Jagatpura, Jaipur, Rajasthan.
6. District Transport Officer, Kotputli, Putli Road, Kotputli.
7. Regional Transport Officer, Regional Transport Office, Jhunjhunu Bypass, Road, Sikar, Rajasthan.
8. District Transport Officer, Sujangarh, Rajasthan.
----Respondents S.B. Civil Writ Petition No. 1372/2022 (Downloaded on 16/03/2022 at 09:29:43 PM) (45 of 103) [CW-1964/2022]
1. Hasan Khan Son Of Abdul Rajjak, Aged About 43 Years, Resident Of Aandhaki (235), Singar, Mewat, Haryana. (Owner Of Truck Bearing Number Hr 74 B 1025).
2. Akhil Kapoor Son Of Surendra Kapoor, Aged About 39 Years, Resident Of House No-C-12/802, Puri Pranayam, Sector 85, Kheri Kalan, Faridabad, Haryana. (Owner Of Truck Bearing Number Hr 38 U 1036).
3. Rujdar Khan Son Of Sami Khan, Aged About 72 Years, Resident Of 288, Tirupati Balaji Nagar, Sanganer, Jaipur, Rajasthan. (Owner Of Truck Bearing Number Rj 14 Gj 4338, Rj 14 Gj 1265, Rj 14 Gj 4336).
4. Yusuf Khan Son Of Fauyaz Khan, Aged About 38 Years, Resident Of Post Office Balka Bhiroli, Village Nobatpur, Bhiroli, Bulandshahar, Uttar Pradesh. (Owner Of Truck Bearing Number Up 13 At 7828).
5. Jaikam Son Of Fatte, Aged About 38 Years, Resident Of Gram Mandawar, Mandawar(221), Gurgaon, Haryana. (Owner Of Truck Bearing Number Hr 55 Ac 1294).
6. Mubarik Son Of Karim Khan, Aged About 47 Years, Resident Of Dhoj(17), Faridabad, Dhauj, Haryana. (Owner Of Truck Bearing Number Hr 38 X 3878).
7. Avadh Pal Singh Son Of Vijaypal Singh, Aged About 27 Years, Resident Of Gram Nagla Dhara, Post Eka, Firozabad, Uttar Pradesh. (Owner Of Truck Bearing Number Up 83 At 3426).
8. Afzal Khan Son Of Shokat Khan, Aged About 36 Years, Resident Of Shahnagar, Bulandshahar, Uttar Pradesh. (Owner Of Truck Bearing Number Up 13 At 9205).
9. Radhey Radhey Enterprises, Having Its Registered Office At Alipur, Bhusawar, Bharatpur, Rajasthan Through Its Partner Shri Surendra Kumar Yadav. (Owner Of Truck Bearing Number Rj 05 Gb 3237).
10. Rustam Son Of Rujdar, Aged About 55 Years, Resident Of Near Masjid Rewasan, Rewasan, Mewat, Haryana. (Owner Of Truck Bearing Number Hr 74 A 8855).
11. Raman Son Of Jayapal, Aged About 38 Years, Resident Of House No 68, Jhatta, Noida, Maharishi Nagar, Gautam Buddha Nagar, Uttar Pradesh. (Owner Of Truck Bearing Number Hr 38 X 8007).
----Petitioners
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Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. Regional Transport Officer, Near Lohagarh Stadium, Subhash Nagar, Bharatpur.
4. Regional Transport Officer, Jagatpura, Jaipur, Rajasthan.
----Respondents S.B. Civil Writ Petition No. 1574/2022 Vikram Tanwar S/o Sardaram Tanwar, Aged About 33 Years, R/o House No. 43, D-Block, Sawan Public School, Phatti Khurd, Fatehpur Beri, South Delhi, Delhi-110074.
----Petitioner Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan Through Secretary.
2. Department Of Mining And Geology, Govt. Of Rajasthan, Secretariat, Jaipur, Rajasthan Through Joint Secretary.
3. Department Of Mining And Geology, Govt. Of Haryana, 30 Bay Building, Room No. 79, 1St Floor, Sector 17, Chandigarh Through Its Joint Secretary.
4. Regional Transport Authority, Bhiwari, District Alwar (Raj.).
5. Regional Transport Officer, Near Lohagarh Stadium, Subhash Nagar, Bharatpur.
----Respondents S.B. Civil Writ Petition No. 1575/2022 Bijendra Singh S/o Gulab Singh, Aged About 41 Years, R/o House No. D-3595, Near Government School, Islamabad, Tehsil Palwal, District Palwal, Haryana.
----Petitioner Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan Through Secretary.
2. Department Of Mining And Geology, Govt. Of Rajasthan, Secretariat, Jaipur, Rajasthan Through Joint Secretary.
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3. Department Of Mining And Geology, Govt. Of Haryana, 30 Bay Building, Room No. 79, 1St Floor, Sector 17, Chandigarh Through Its Joint Secretary.
4. Regional Transport Authority, Palwal, District Palwal (Haryana).
5. Regional Transport Officer, Near Lohagarh Stadium, Subhash Nagar, Bharatpur.
----Respondents S.B. Civil Writ Petition No. 1577/2022 Iqbal S/o Sahabuddin, Aged About 46 Years, R/o House No. 29, Village Badka, Alimuddin, Tehsil Nuh, District Nuh, Haryana.
----Petitioner Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan Through Secretary.
2. Department Of Mining And Geology, Govt. Of Rajasthan, Secretariat, Jaipur, Rajasthan Through Joint Secretary.
3. Department Of Mining And Geology, Govt. Of Haryana, 30 Bay Building, Room No. 79, 1St Floor, Sector 17, Chandigarh Through Its Joint Secretary.
4. Regional Transport Officer, Jagatpura, District Jaipur (Raj.).
5. Regional Transport Officer, Near Lohagarh Stadium, Subhash Nagar, Bharatpur.
----Respondents S.B. Civil Writ Petition No. 1578/2022 Rasid Khan S/o Deen Mohammad, Aged About 48 Years, R/o Zakopur (36), Tehsil And District Faridabad, Haryana.
----Petitioner Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan Through Secretary.
2. Department Of Mining And Geology, Govt. Of Rajasthan, Secretariat, Jaipur, Rajasthan Through Joint Secretary.
3. Department Of Mining And Geology, Govt. Of Haryana, 30 Bay Building, Room No. 79, 1St Floor, Sector 17, Chandigarh Through Its Joint Secretary.
4. Regional Transport Authority, Nuh, District Nuh, Haryana.
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5. Regional Transport Officer, Jagatpura, Jaipur.
----Respondents S.B. Civil Writ Petition No. 1802/2022 Mahbub Khan Son Of Sardar Khan, Aged About 46 Years, Resident Of Village Nangla Dungar, Tehsil Kishangarh Bas, Alwar (Rajasthan)
----Petitioner Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. Regional Transport Officer, Alwar, Behror Road, Alwar, Rajasthan 301001.
----Respondents S.B. Civil Writ Petition No. 1845/2022 Mahbub Khan Son Of Sardar Khan, Aged About 46 Years, Resident Of Village Nangla Dungar, Tehsil Kishangarh Bas, Alwar (Rajasthan)
----Petitioner Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. Regional Transport Officer, Alwar, Behror Road, Alwar, Rajasthan 301001.
----Respondents S.B. Civil Writ Petition No. 1875/2022 Mahbub Khan Son Of Sardar Khan, Aged About 46 Years, Resident Of Village Nangla Dungar, Tehsil Kishangarh Bas, Alwar (Rajasthan)
----Petitioner Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, (Downloaded on 16/03/2022 at 09:29:43 PM) (49 of 103) [CW-1964/2022] Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan Through Joint Secretary.
3. Regional Transport Officer, Alwar, Behror Road, Alwar Rajasthan 301001
----Respondents S.B. Civil Writ Petition No. 1918/2022 Sajid Son Of Ash Mohd., Aged About 32 Years, Resident Of Tigaon (143), Mewat, Pingwan, Haryana, (Owner Of Truck Bearing Number Rj 40 Ga 3318)
----Petitioner Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. Regional Transport Officer, Near Lohagarh Stadium, Subhash Nagar, Bharatpur.
----Respondents S.B. Civil Writ Petition No. 1965/2022 Tahir Hussain S/o Iliyas, Aged About 36 Years, R/o House No. 152, Tikri Khera Dhauj, Tehsil And District Faridabad, Haryana.
----Petitioner Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan Through Secretary.
2. Department Of Mining And Geology, Govt. Of Rajasthan, Secretariat, Jaipur, Rajasthan Through Joint Secretary.
3. Department Of Mining And Geology, Govt. Of Haryana, 30 Bay Building, Room No. 79, 1St Floor, Sector 17, Chandigarh Through Its Joint Secretary.
4. Regional Transport Authority, Nuh, District Nuh, Haryana (Raj.).
5. Regional Transport Officer, Near Lohagarh Stadium, Subhash Nagar, Bharatpur (Raj.).
----Respondents
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S.B. Civil Writ Petition No. 1967/2022 Aashik S/o Liyakat, Aged About 22 Years, R/o Billa Colony, Village Dhouj, Tehsil And District Faridabad, Haryana.
----Petitioner Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan Through Secretary.
2. Department Of Mining And Geology, Govt. Of Rajasthan, Secretariat, Jaipur, Rajasthan Through Joint Secretary.
3. Department Of Mining And Geology, Govt. Of Haryana, 30 Bay Building, Room No. 79, 1St Floor, Sector 17, Chandigarh Through Its Joint Secretary.
4. Regional Transport Authority, Nuh, District Nuh (Haryana).
5. Regional Transport Officer, Near Lohagarh Stadium, Subhash Nagar, Bharatpur (Raj.).
6. Regional Transport Officer, Alwar, District Alwar (Raj.).
----Respondents S.B. Civil Writ Petition No. 1969/2022 Zabir Khan S/o Isab, Aged About 35 Years, R/o Near Masjid, Village Nangli, Tehsil Ferozepur Jhirka, District Nuh, Haryana.
----Petitioner Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan Through Secretary.
2. Department Of Mining And Geology, Govt. Of Rajasthan, Secretariat, Jaipur, Rajasthan Through Joint Secretary.
3. Department Of Mining And Geology, Govt. Of Haryana, 30 Bay Building, Room No. 79, 1St Floor, Sector 17, Chandigarh Through Its Joint Secretary.
4. Regional Transport Officer, Jagatpura, District Jaipur (Raj.).
5. Regional Transport Officer, Near Lohagarh Stadium, Subhash Nagar, Bharatpur (Raj.).
6. The Regional Transport Officer, Alwar, District Alwar (Raj.).
----Respondents
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S.B. Civil Writ Petition No. 1970/2022 Jasvir Singh S/o Surjeet, Aged About 53 Years, R/o Village Palibas, Pali, Tehsil And District Faridabad, Haryana.
----Petitioner Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan Through Secretary.
2. Department Of Mining And Geology, Govt. Of Rajasthan, Secretariat, Jaipur, Rajasthan Through Joint Secretary.
3. Department Of Mining And Geology, Govt. Of Haryana, 30 Bay Building, Room No. 79, 1St Floor, Sector 17, Chandigarh Through Its Joint Secretary.
4. Regional Transport Officer, Jagatpura, District Jaipur (Raj.).
5. Regional Transport Officer, Near Lohagarh Stadium, Subhash Nagar, Bharatpur (Raj.).
6. Regional Transport Officer, Sikar, District Sikar (Raj.).
----Respondents S.B. Civil Writ Petition No. 1974/2022 Zabir Khan S/o Isab, Aged About 35 Years, R/o Near Masjid, Village Nangli, Tehsil Ferozepur Jhirka, District Nuh, Haryana.
----Petitioner Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan Through Secretary.
2. Department Of Mining And Geology, Govt. Of Rajasthan, Secretariat, Jaipur, Rajasthan Through Joint Secretary.
3. Department Of Mining And Geology, Govt. Of Haryana, 30 Bay Building, Room No. 79, 1St Floor, Sector 17, Chandigarh Through Its Joint Secretary.
4. Regional Transport Officer, Jagatpura, District Jaipur (Raj.).
5. Regional Transport Officer, Near Lohagarh Stadium, Subhash Nagar, Bharatpur (Raj.).
6. Regional Transport Officer, Alwar, District Alwar (Raj.).
----Respondents S.B. Civil Writ Petition No. 2049/2022 (Downloaded on 16/03/2022 at 09:29:43 PM) (52 of 103) [CW-1964/2022] Anis Khan Son Of Shri Yunus Khan, Aged About 34 Years, R/o Village Nangla Dungar, Patan Mewan, Alwar (Rajasthan).
----Petitioner Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. Regional Transport Officer, Jagatpura, Jaipur Rto, Jaipur, (Raj.)
4. Regional Transport Officer, Rto Office, Bharatpur (Rajasthan)
----Respondents S.B. Civil Writ Petition No. 2053/2022 Mahbub Khan Son Of Sardar Khan, Aged About 46 Years, Resident Of House No. 31, Chopra Ki Dhani, Khonagoriyan, Ward No. 34, Jaipur (Rajasthan)
----Petitioner Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan Through Joint Secretary.
3. Regional Transport Officer, Alwar, Behror Road, Alwar Rajasthan 301001
4. Regional Transport Officer, Rto Office, Bharatpur (Rajasthan)
----Respondents S.B. Civil Writ Petition No. 2054/2022 Juber Khan Son Of Shri Yusuph, Aged About 40 Years, R/o House No. 13, Samman Ka Bas, Nangla Dungar Tehkg Bass, Alwar (Rajasthan)
----Petitioner Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary.
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2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan Through Joint Secretary.
3. Regional Transport Officer, Alwar, Behror Road, Alwar Rajasthan 301001
4. Regional Transport Officer, Rto Office, Bharatpur (Rajasthan)
----Respondents S.B. Civil Writ Petition No. 2063/2022 Jafaruddin Son Of Shri Sami Khan, Aged About 41 Years, R/o House No.283, Tirupati Balaji Nagar, Sanganer, Jaipur.
----Petitioner Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. Regional Transport Officer, Jagatpura, Jaipur Rto, Jaipur (Rajasthan)
----Respondents S.B. Civil Writ Petition No. 2064/2022 Anis Khan Son Of Shri Yunus Khan, Aged About 34 Years, R/o Village Nangla Dungar, Patan Mewan, Alwar (Rajasthan).
----Petitioner Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. Regional Transport Officer, Alwar, Behror Road, Alwar Rajasthan 301001.
4. Regional Transport Officer, Rto Office, Bharatpur (Rajasthan)
----Respondents S.B. Civil Writ Petition No. 2065/2022 (Downloaded on 16/03/2022 at 09:29:43 PM) (54 of 103) [CW-1964/2022] Anis Khan Son Of Shri Yunus Khan, Aged About 34 Years, R/o Village Nangla Dungar, Patan Mewan, Alwar (Rajasthan).
----Petitioner Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. Regional Transport Officer, Alwar, Behror Road, Alwar Rajasthan 301001.
4. Regional Transport Officer, Rto Office, Bharatpur (Rajasthan)
----Respondents S.B. Civil Writ Petition No. 2070/2022 Neeraj Son Of Shri Prabhudayal, Aged About 44 Years, R/o House No.21, Prabhu Wali Gali, Ward No.5, Nuh, Mewat (Haryana)
----Petitioner Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. Regional Transport Officer, Rto Office, Bharatpur (Rajasthan).
----Respondents S.B. Civil Writ Petition No. 2092/2022
1. Sunil Dutt S/o Shri Gian Chand, Aged About 42 Years, R/o House No. Bxx1/1138/711, Street No. 3, Chandigarh Road, G.t.b. Nagar, Focal Point, Ludhiana, Punjab.
2. Satish Chand S/o Shri Sukhvir, Aged About 48 Years, R/o House No.60, Village, Dungarpur, Rilka, Dankaur, Gautam Budha Nagar, Uttar Pradesh.
3. Gaunam Singh Boprarai S/o Shri Ishar Singh Boparai, Aged About 48 Years, R/o House No. 73, Pakhowal Road, New Sarabha Nagar, Dad, Ludhiana, Punjab.
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4. Savabir S/o Shri Sardar Singh, Aged About 42 Years, R/o 197, Ahir And Rajput Mohalla Bolkheda, Kaman, Bharatpur (Raj.)
5. Sube Khan S/o Shri Jakariya, Aged About 39 Years, R/o Village Gatmika Tehsil Pahari Bharatpur (Raj.)
6. Dinesh Kumar S/o Shri Sukhveer Singh, M/s Ganpati Construction Company, House No. 191, Block No. 02, Anangpur, Takiya, Mohalla Govt. School, Amar Nagar, Faridabad, Haryana.
----Petitioners Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan., Secretariat, Jaipur, Rajasthan, Through Joint Secretary
3. Regional Transport Officer, Near Lohagarh Stadium, Subhash Nagar, Bharatpur (Raj.)
4. District Transport Officer, Near Lohagarh Stadium, Subhash Nagar, Bharatpur (Raj.)
----Respondents S.B. Civil Writ Petition No. 2140/2022 Shri Pawan Kumar S/o Sh. Badla Ram, Aged About 43 Years, R/o Jaswant Nagar Bharatpur Rajasthan At Present H.n 55 Nandu Mohalla Dera New Delhi 110074 (Owner Of Truck Bearing No. Rj14Gh8259, Rj05Gc0059, Rj05Gb8259)
----Petitioner Versus
1. State Of Rajasthan, Transport Department Of Rajasthan Secretariat Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat Jaipur, Rajasthan, Through Joint Secretary.
3. Additional Regional Transport Officer, Jaipur A.r.t.o.
Jagatpura Jaipur, Rajasthan 302017.
4. District Transport Officer Jhunjhunu, District Jhunjhunu, Rajasthan 333001
5. District Transport Officer, Kotputli, Rajasthan 303108.
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6. Regional Transport Officer Bharatpur, District Bharatpur Rajasthan 321001
7. District Transport Officer, Shahpura District Jaipur Rajasthan 303103
8. District Transport Officer, Bhiwari District Alwar Rajasthan 301019.
----Respondents S.B. Civil Writ Petition No. 2235/2022 Shri Manbir Singh S/o Sh. Rohitash Singh, Aged About 53 Years, R/o Khargawas (127) Boria Kamalpur Rewari Haryana 123401 (Owner Of Truck Bearing No. Hr47D6470, Hr47E6305)
----Petitioner Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. Additional Regional Transport Officer, Jaipur A.r.t.o.
Jagatpura, Jaipur, Rajasthan, 302017
4. District Transport Officer, Kotputali, Rajasthan 303108.
5. Regional Transport Officer, Sikar, Rajasthan 332001.
6. Regional Transport Officer, Alwar District Alwar, Rajasthan 301001
7. District Transport Officer, Shahpura, District Jaipur, Rajasthan 303103
8. District Transport Officer, Bhiwari District Alwar, Rajasthan 301019.
----Respondents S.B. Civil Writ Petition No. 2241/2022 Shri Rajendar Singh S/o Sh. Sohan Lal, Aged About 48 Years, R/o Fca 1572 Block 1 Sgm Nagar 22 Feet Road Faridabad, Haryana 121001. (Owner Of Truck Bearing No. Hr38W0396, Hr38W7843)
----Petitioner Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat Jaipur, Rajasthan, Through Secretary.
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2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. Regional Transport Officer, Bharatpur District Bharatpur Rajasthan 321001
4. Regional Transport Officer, Alwar District Alwar, Rajasthan 301001
----Respondents S.B. Civil Writ Petition No. 2242/2022 Shri Munesh Singh S/o Sh. Dalip Singh, Aged About 35 Years, R/o Kankar Kunteena, Teshil Neemrana, District Alwar Rajasthan 301708. (Owner Of Truck Bearing No. Rj32Gc2138)
----Petitioner Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. Additional Regional Transport Officer, Jaipur A.r.t.o Jagatpura Jaipur, Rajasthan 302017.
4. District Transport Officer, Kotputali, Rajasthan 303108
5. Regional Transport Officer, Bharatpur District Bharatpur Rajasthan 321001
----Respondents S.B. Civil Writ Petition No. 2300/2022 Alim S/o Atta Mohammed, Aged About 31 Years, R/o Village Dhouj, Tehsil And District Faridabad, Haryana.
----Petitioner Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan Through Secretary.
2. Department Of Mining And Geology, Govt. Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. Department Of Mining And Geology, Govt. Of Haryana, 30 Bay Building, Room No. 79, 1St Floor, Sector 17, Chandigarh Through Its Joint Secretary.
4. Regional Transport Authority, Nuh, District Nuh, Haryana.
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5. Regional Transport Officer, Near Lohagarh Stadium,
Subhash Nagar, Bharatpur.
----Respondents
S.B. Civil Writ Petition No. 2406/2022 M/s G.v. Consrtiction, Through Propriter Vinod Kumar Singh S/o Sh. Goverdhan Singh Aged About 55 Years R/o Radhika Vihar Face 2 Near L.i.c Office Mathure Bangar, Krishna Nagar, Uttar Pradesh 281004 (Owner Of Truck Bearing No. Up85Bt6302, Up85Bt6303, Up85Bt6304)
----Petitioner Versus
1. State Of Rajasthan, Transport Department Of Rajasthan Secretariat Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat Jaipur, Rajasthan, Through Joint Secretary.
3. Additional Regional Transport Officer, Jaipur A.r.t.o Jagatpura Jaipur, Rajasthan 302017.
4. District Transport Officer, Kotputali, Rajasthan 303108.
5. Regional Transport Officer, Sikar Rajasthan 332001.
6. Regional Transport Officer, Alwar District Alwar Rajasthan 301001.
7. District Transport Officer, Shahpura District Jaipur Rajasthan 303103.
8. District Transport Officer, Bhiwari District Alwar Rajasthan 301019
----Respondents S.B. Civil Writ Petition No. 2408/2022
1. Muthari Devi Wife Of Late Shri Siya Ram Meena, Aged About 56 Years, Resident Of Tilwar, Alwar, Rajasthan.
2. Amar Pal Meena Son Of Late Shri Siya Ram Meena, Aged About 38 Years, Resident Of Tilwar, Alwar, Rajasthan. Both Legal Representatives Of Late Shri Siya Ram Meena Owner Of Truck Bearing Number Rj 02 Ga 3344).
----Petitioners Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary.
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2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. Regional Transport Officer, Behror Rd, Todiyar, Alwar Rajasthan 301001.
----Respondents S.B. Civil Writ Petition No. 2411/2022
1. Deepak Son Of Hari Babu, Aged About 27 Years, Resident Of Ghanspura, Sarenda, Kheragarh, Agra, Uttar Pradesh At Present R/o Ranjeet Nagar, Bharatpur, Rajasthan. (Owner Of Truck Bearing Number Rj 05 Gb 5671).
2. Om Prakash Sharma Son Of Basanti Lal Sharma, Aged About 25 Years, Resident Of Khoh Dariba, Rajgarh, Alwar, Rajasthan. (Owner Of Truck Bearing Number Rj 02 Gb 2271).
3. Jitendra Son Of Kshetra Pal Singh, Aged About 46 Years, Resident Of Nagla Dayaram, Jasrana, Firozabad, Uttar Pradesh. (Owner Of Truck Bearing Number Up 83 T 4838).
----Petitioners Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. Regional Transport Officer, Near Lohagarh Stadium, Subhash Nagar, Bharatpur.
4. Regional Transport Officer, Behror Rd, Todiyar, Alwar Rajasthan 301001.
5. Regional Transport Officer, Jagatpura, Jaipur, Rajasthan.
----Respondents S.B. Civil Writ Petition No. 2419/2022
1. Mahaveer Son Of Bhagat, Aged About 49 Years, Resident Of House No 75, Near Chaupal Gwal, Pahari, Gurgaon, Haryana. (Owner Of Truck Bearing Number Hr 55 Af 3617, Hr 55 Y 8117).
2. Asa Mohammad Son Of Rahamat, Aged About 39 Years, Resident Of 122, Neemli, Alwar, Rajasthan. (Owner Of (Downloaded on 16/03/2022 at 09:29:43 PM) (60 of 103) [CW-1964/2022] Truck Bearing Number Rj 40 Ga 3749).
3. Imran Khan Son Of Jom Kha, Aged About 36 Years, Resident Of Mohalla Mukhtyar Patti, Behind Government School, Punhana Nuh, Haryana. (Owner Of Truck Bearing Number Rj 05 Gb 5939).
4. Taheer Khan Son Of Fazru Deen, Aged About 47 Years, Resident Of Sehsaula(83), Tauru, Mewat, Haryana. (Owner Of Truck Bearing Number Hr 74 B 4185).
5. Dhingram Son Of Dharam Singh, Aged About 31 Years, Resident Of Bar Gujar(158), Shikuhpur, Manesar, Gurgaon, Haryana. (Owner Of Truck Bearing Number Hr 55 Aj 0027).
6. S K Building Material, Having Its Office At Village Neemli, Tijara, Alwar, Rajasthan Through Its Proprietor Isarail. (Owner Of Truck Bearing Number Rj 40 Ga 2110).
7. Ikbal Son Of Abdul Rehman, Aged About 46 Years, Resident Of House No 20/75, Idgah Ke Pass, Ward No 9, Utawad, Palwal, Haryana. (Owner Of Truck Bearing Number Hr 73 A 4515).
8. Shyam Lal Son Of Chhote Lal, Aged About 43 Years, Resident Of 97, Gali No 3, Bedi Chaupal, Sector 36, Narsingpur, Gurgaon, Haryana. (Owner Of Truck Bearing Number Hr 55 Af 1737).
9. M/s. Radha Rani Traders And Supplier, Having Its Office At Village Devli, Atas, Mathura, Uttar Pradesh, Through Its Proprietor Shri Sunil Pratap Singh. (Owner Of Truck Bearing Number Rj 05 Gc 4088).
10. Maninder Singh Son Of Harmahendra Singh, Aged About 39 Years, Resident Of Beejawa, Tehsil Ramgarh, Alwar, Rajasthan. (Owner Of Truck Bearing Number Rj 40 Ga 2028).
11. Sunil Son Of Sunhari, Aged About 48 Years, Resident Of B-50, Ranjeet Nagar, Bharatpur, Rajasthan And Singhar Mohalla, Jait, Mathura, Uttar Pradesh. (Owner Of Truck Bearing Number Rj 05 Gb 4088).
12. Samun @ Samoon Son Of Iliyas, Aged About 32 Years, Resident Of 1, Beg Pahadi, Tejsil Nagar, Bharatpur, Rajasthan. (Owner Of Truck Bearing Number Rj 05 Gb 3845).
13. Chandra Prakash Son Of Ram Chandra And Sateesha (Downloaded on 16/03/2022 at 09:29:43 PM) (61 of 103) [CW-1964/2022] Chandra Son Of Vageesh Kumar (Joint Owners), Aged About 40 Years And 32 Years Respectively, Resident Of Nagla Bhoora, Badampur, Geharana Awagarh, Etah, Uttar Pradesh. (Joint Owners Of Truck Bearing Number Up 82 T 6661).
14. Sajid Son Of Rahman Khan, Aged About 26 Years, Resident Of Village Khanpur, Mewan, Tehsil Kishangarh Bas, Alwar, Rajasthan. (Owner Of Truck Bearing Number Rj 02 Gb 4965).
15. Irasad Son Of Islam, Aged About 32 Years, Resident Of Khekri Dawla, Near Toll Tax, Gurgaon, Haryana. (Owner Of Truck Bearing Number Hr 55 Aj 4321).
16. M/s. Sajid Building Material, Having Its Office At Village Manesar, Gurgaon, Haryana, Through Its Proprietor Sajid. (Owner Of Truck Bearing Number Hr 55 Ah 1548).
17. Aabid Son Of Aajad, Aged About 33 Years, Resident Of Kherki Daula, Near Toll Tax, Gurgaon, Haryana. (Owner Of Truck Bearing Number Hr 55 Ah 8539).
18. Sahid Khan Son Of Jaikam Khan, Aged About 39 Years, Resident Of 31, Idgah Colony, Kho Nagoryan, Jaipur, Rajasthan. (Owner Of Truck Bearing Number Rj 14 Gh 6723).
----Petitioners Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. Regional Transport Officer, Near Lohagarh Stadium, Subhash Nagar, Bharatpur.
4. Regional Transport Officer, Behror Rd, Todiyar, Alwar Rajasthan 301001.
5. District Transport Officer, Kotputli, Putli Road, Kotputli.
6. Regional Transport Officer, Regional Transport Office, Jhunjhunu Bypass, Road, Sikar, Rajasthan.
7. District Transport Officer, Sujangarh, Rajasthan.
8. Regional Transport Officer, Jagatpura, Jaipur, Rajasthan.
----Respondents
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S.B. Civil Writ Petition No. 2450/2022
1. Shri Dharmender S/o Sh. Jai Kanwar, Aged About 50 Years, R/o Bargujjar Village Shikohpur Gurgaon Haryana 122001. (Owner Of Truck Bearing No. Hr55M0065, Hr55Ag4765, Hr55Ag6565, Hr55Ad6565
2. Shri Dharm Raj S/o Sh. Jai Kanwar, Aged About 48 Years, R/o Bargujjar Manesar Gurgaon, Haryana 122004. (Owner Of Truck Bearing No. Hr55T0065, Hr55Ae0065, Hr55Ad7465)
----Petitioners Versus
1. State Of Rajasthan, Transport Department Of Rajasthan Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. Additional Regional Transport Officer, Jaipur A.r.t.o Jagatpura, Jaipur, Rajasthan 302017
4. Regional Transport Officer, Sikar, Rajasthan 332001
----Respondents S.B. Civil Writ Petition No. 2451/2022 Shri Billu Ram S/o Sh. Sarjit Singh, Aged About 53 Years, R/o Nagal Mehata Kanhabas Behror District Alwar Rajasthan. (Owner Of Truck Bearing No. Rj02Gc1995)
----Petitioner Versus
1. State Of Rajasthan, Transport Department Of Rajasthan Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. District Transport Officer, Kotputali Rajasthan, 303108
4. Regional Transport Officer, Sikar, Rajasthan 332001
----Respondents S.B. Civil Writ Petition No. 2465/2022
1. Shri Ravinder S/o Sh. Rambal Singh, Aged About 40 Years, R/o 148 Pali, Pali(13), Faridabad, Haryana 121004. (Owner Of Truck Bearing No. Hr38Y9536, Hr38Z7736) (Downloaded on 16/03/2022 at 09:29:43 PM) (63 of 103) [CW-1964/2022]
2. Balraj S/o Sh. Maherchand, Aged About 50 Years, R/o Bandhwari, Kadarpaur, Gurugram, Haryana. (Owner Of Truck Bearing No. Hr55 Aa1587, Hr55 Ae1587, Hr55 Ac1587)
----Petitioners Versus
1. State Of Rajasthan, Transport Department Of Rajasthan Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. Additional Regional Transport Officer, Jaipur A.r.t.o Jagatpura, Jaipur, Rajasthan 302017.
4. District Transport Officer, Kotputali, Rajasthan 303108.
5. Regional Transport Officer, Sikar Rajasthan 332001.
6. Regional Transport Officer, Bharatpur Rajasthan 321001.
----Respondents S.B. Civil Writ Petition No. 2547/2022 Barkat S/o Mohammad Ayyub, Aged About 28 Years, R/o Chandaliya Basai Khanzada, District Nuh, Haryana.
----Petitioner Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan Through Secretary.
2. Department Of Mining And Geology, Govt. Of Rajasthan, Secretariat, Jaipur, Rajasthan Through Joint Secretary.
3. Department Of Mining And Geology, Govt. Of Haryana, 30 Bay Building, Room No. 79, 1St Floor, Sector 17, Chandigarh Through Its Joint Secretary.
4. Regional Transport Authority, Nuh, District Nuh, Haryana.
5. Regional Transport Officer, Jagatpura, District Jaipur (Raj.)
6. Regional Transport Officer, Near Lohagarh Stadium, Subhash Nagar, Bharatpur.
----Respondents S.B. Civil Writ Petition No. 2548/2022 Mukesh Kumar S/o Raghuvir, Aged About 34 Years, R/o Village (Downloaded on 16/03/2022 at 09:29:43 PM) (64 of 103) [CW-1964/2022] Jakhopur, Tehsil Sohna, District Gurugram (Gurgaon), Haryana (Power Of Attorney Holder).
----Petitioner Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan Through Secretary.
2. Department Of Mining And Geology, Govt. Of Rajasthan, Secretariat, Jaipur, Rajasthan Through Joint Secretary.
3. Department Of Mining And Geology, Govt. Of Haryana, 30 Bay Building, Room No. 79, 1St Floor, Sector 17, Chandigarh Through Its Joint Secretary.
4. Regional Transport Officer, Bhiwari, District Alwar.
5. Regional Transport Authority, Nuh, District Nuh, Haryana.
----Respondents S.B. Civil Writ Petition No. 2623/2022
1. Rafeek Ahmad Son Of Makhimool Khan, Aged About 50 Years, Resident Of Basaiya Ki Dhani, Guwalda, Alwar, Rajasthan.(Owner Of Truck Bearing Number Rj 40 Ga 2216).
2. Hasan Mohammad Son Of Isa Khan, Aged About 32 Years, Resident Of Guwalda, Alwar, Rajasthan. (Owner Of Truck Bearing Number Rj 40 Ga 1016).
3. Tosheen Son Of Safi Mohammad, Aged About 27 Years, Resident Of Shikhoh (59), Mewat, Haryana. (Owner If Truck Bearing Number Hr 55 R 6957).
4. Arshad Son Of Rafik Khan, Aged About 35 Years, Resident Of Sonkh(100), Mewat, Haryana. (Owner Of Truck Bearing Number Hr 74 A 2288).
----Petitioners Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. Regional Transport Officer, Behror Rd, Todiyar, Alwar Rajasthan 301001.
4. District Transport Officer, Bhiwari, Bhagat Singh Colony, (Downloaded on 16/03/2022 at 09:29:43 PM) (65 of 103) [CW-1964/2022] U.i.t., Bhiwari, Rajasthan 301019.
----Respondents S.B. Civil Writ Petition No. 2628/2022
1. Neelkanth Stone, Prithvi Singh S/o Surjan Singh Age About 72 Year R/o Jal Vgihar Colony Sector 46 Gurgaon, Temporary Address- Beri Bandh Kotputli, Jaipur. Owner Of Vehicle Reg. No. Rj 32 Gb 6675.
2. Sorab Khan S/o Arjan Khan, Aged About 40 Years, R/o Village- Manesar, Gurgaon (Hr) 122001 Owner Of Vehicle Reg. No. Hr 55 R 8099.
3. Arsad S/o Kamru, Aged About 44 Years, R/o Gandoori Mewat Tehsil Nuh Mewat (Hr) 122108. Owner Of Vehicle Reg. No. Hr 74 B 2452.
4. Munfed S/o Piroja, R/o Near Idgah Wali Gali Neemla, Kaithwara, Bharatpur. Owner Of Vehicle Reg. No. Rj 05 Gb 6804.
5. Wajid Khan S/o Bundu Khan, Aged About 29 Years, R/o Nangla Kanpur, Gulawad (113) Palwal, Haryana 121107. Owner Of Vehicle (Tractor) Reg. No. Hr 50 F 6994.
----Petitioners Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. Regional Transport Officer, Near Lohagarh Stadium, Subhash Nagar, Bharatpur.
4. Assistant Regional Transport Officer, Regional Transport Office, Jagatpura, Jaipur, Rajasthan.
5. Divisional Transport Officer, Kotputali, Rajasthan.
6. Divisional Transport Officer, Sujangarh, Rajasthan.
7. Regional Transport Officer, Sikar Rajasthan
----Respondents S.B. Civil Writ Petition No. 2632/2022
1. Ganga Singh S/o Kishan Singh, Aged About 37 Years, R/o Bajhera, Teh- Kaman, Dist- Bharatpur, Permanent Address Bhartiya Jaint , Mathura (Up) Owner Of Vehicle (Downloaded on 16/03/2022 at 09:29:43 PM) (66 of 103) [CW-1964/2022] Reg. No. Rj 05 Gb 6637.
2. Man Singh S/o Rajvir Singh, Aged About 36 Years, R/o Near Malerana Road, Adarsh Nagar, Ballabgarh, Faridabad, Hariyana, Permanent Address Sai Vihar Colony Near Madhu Floor Sarsaul, Aligarh (Up) Owner Of Vehicle Reg. No. Up 81 Bt 3797.
3. Nannu Ram S/o Khemi, Aged About 44 Years, Tehsil Kaman Dist. Bharatpur. Owner Of Vehicle Reg. No. Rj 05 Gb 2493.
4. Sarun S/o Hanif, Aged About 34 Years, R/o Udaka Tehsil Kaman Dist. Bharatpur, Owner Of Vehicle Reg. No. Rj 05 Gb 3195.
5. Prahlad S/o Bachchu Singh, Aged About 35 Years, R/o Kalahar, Suhari Tehsil Wair Dist. Bharatpur. Owner Of Vehicle Reg. No. Rj 05 Gb 4054.
----Petitioners Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. Regional Transport Officer, Near Lohagarh Stadium, Subhash Nagar, Bharatpur.
4. Assistant Regional Transport Officer, Regional Transport Office, Jagatpura, Jaipur, Rajasthan.
5. Divisional Transport Officer, Kotputali, Rajasthan.
6. Divisional Transport Officer, Sujangarh, Rajasthan.
7. Regional Transport Officer, Sikar Rajasthan
----Respondents S.B. Civil Writ Petition No. 2633/2022
1. Mukesh Kumar Gurjar S/o Bachchu Gurjar, Aged About 33 Years, R/o Near Dawar Plant Village Karwan Tehsil Bhasawar, Bharatpur, Rjasthan. Owner Of Vehicle Reg. No. Rj 05 Gb 5154.
2. Juber S/o Jabbar, Aged About 38 Years, R/o Biwan Ferozpur Jhirka Nuh Mewat Temporary Address Fatehpur, Roopwas, Bharatpur. Owner Of Vehicle Reg. No. Rj 05 Gb 4936. Owner Of Vehicle Reg. No. Rj 05 Gb 3889.
(Downloaded on 16/03/2022 at 09:29:43 PM)(67 of 103) [CW-1964/2022]
3. Jeetendar S/o Devee Ram, Aged About 33 Years, R/o Surwari Kosikaln Mathura Temporary Address Jaswant Nagr Bharatpur. Owner Of Vehicle Reg. No. Rj 05 Gb 6418
4. Sakir Khan S/o Asraf Khan, Aged About 35 Years, R/o Mev Mohalla, Saimala Khurd Tehsil Laxmangarh Dist. Alwar. Owner Of Vehicle Reg. No. Rj 02 Gb 4552.
----Petitioners Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. Regional Transport Officer, Near Lohagarh Stadium, Subhash Nagar, Bharatpur.
----Respondents S.B. Civil Writ Petition No. 2644/2022
1. Ajay Singh Son Of Chattar Singh, Aged About 46 Years, Resident Of House No 16/1, First Floor, Devi Lal Nagar, Gurgaon, Haryana. (Owner Of Truck Bearing Number Hr 55 Ab 1981).
2. Mahboob Khan Son Of Aas Mohamad, Aged About 40 Years, Resident Of Khori Kalan(37), Tauru, Mewat, Haryana. (Owner Of Truck Bearing Number Rj 14 Gh 7178).
3. Sahzad Son Of Akbar, Aged About 32 Years, Resident Of Selakheri(18), Dhauj, Garidabad, Haryana. (Owner Of Truck Bearing Number Hr 38 Ab 8111).
4. Sankalp Corporation, Having House No 1536, Block No 5, Village Pali, Faridabad, Haryana Through Its Proprietor Jitendra Kumar Mishra Son Of.(Owner Of Truck Bearing Number Hr 38 U 8044).
5. Ramkaran Yogi Son Of Kajor Yogi, Aged About 51 Years, Resident Of Village Tehla, Tehsil Rajgarh, Alwar, Rajasthan. (Owner Of Truck Bearing Number Rj 02 Gb 2671).
6. Bhag Chand Meena Son Of Shri Narayan Sahay Meena, Aged About 72 Years, Resident Of Tilwar, Tehsil Rajgarh, Alwar, Rajasthan. (Owner Of Truck Bearing Number Rj 50 (Downloaded on 16/03/2022 at 09:29:43 PM) (68 of 103) [CW-1964/2022] Ga 3838).
7. Vijay Laxmi Enterprises, Having Its Office At Shop No 121, Block No 1, Village Kanwari Hansi, Hisar, Haryana Through Its Partner Sanjay Kumar Son Of Inder Singh. (Owner Of Truck Bearing Number Hr 39 D 0797).
8. Mustak Son Of Lukman, Aged About 46 Years, Resident Of House No 107/1, Village Fatehpur Taga, Faridabad, Haryana. (Owner Of Truck Bearing Number Hr 38 U 8033).
----Petitioners Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. Regional Transport Officer, Near Lohagarh Stadium, Subhash Nagar, Bharatpur.
4. Regional Transport Officer, Behror, Road, Todiyar, Alwar Rajasthan 301001
5. District Transport Officer, Kotputli, Putli Road, Kotputli.
6. Regional Transport Officer, Regional Transport Office, Jhunjhunu Bypass, Road, Sikar, Rajasthan.
7. District Transport Officer, Sujangarh, Rajasthan.
8. District Transport Officer, Bhiwari, Bhagat Singh Colony, U.i.t., Bhiwari, Rajasthan 301019.
----Respondents S.B. Civil Writ Petition No. 2645/2022
1. Jagram Meena Son Of Kajod Ram Meena, Aged About 37 Years, Resident Of Malviya Nagar, Alwar, Rajasthan Presently Residing Naya Katla, Dausa, Rajasthan. (Owner Of Truck Bearing Number Rj 29 Ga 4419).
2. Uday Associates, Having Its Office At Village Sunpura, Dadri, Gautam Buddha Nagar, Uttar Pradesh Through Its Proprietor Uday Prakash Son Of Mahendra Singh. (Owner Of Truck Bearing Number Up 16 Et 4907)
----Petitioners Versus (Downloaded on 16/03/2022 at 09:29:43 PM) (69 of 103) [CW-1964/2022]
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. Regional Transport Officer, Near Lohagarh Stadium, Subhash Nagar, Bharatpur.
4. Regional Transport Officer, Behror Rd, Todiyar, Alwar Rajasthan 301001.
5. Regional Transport Officer, Jagatpura, Jaipur.
----Respondents S.B. Civil Writ Petition No. 2651/2022
1. Shri Gautam Taneja S/o Sh. Sunil Taneja, Aged About 42 Years, R/o 21A Ward No. 8 Mohalla Punjabi Bawal District Rewari Haryana 123501. (Owner Of Truck Bearing No. Rj32Gb7272, Hr47C2292, Hr47C1792)
2. Sunil Taneja S/o Sh. Madan Lal Taneja, Aged About 69 Years, R/o H.n.b./246 Model Towen Rewari Haryana 123501. (Owner Of Truck Bearing No. Hr47D3300)
3. M/s Sushil Building Mtterial Supply, Through Sushil Taneja W/o Sh. Sunil Taneja Aged About 67 Years, R/o H.n.b./246 Model Towen Rewari Haryana 123501. (Owner Of Truck Bearing No. Rj32Gc6600, Rj32Gc3300, Hr47C2392))
----Petitioners Versus
1. State Of Rajasthan, Transport Department Of Rajasthan Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. Additional Regional Transport Officer, Jaipur, A.r.t.o.
Jagatpura Jaipur, Rajasthan 302017
4. District Transport Officer, Kotputali, Rajasthan 303108
5. Regional Transport Officer, Sikar Rajasthan 332001
6. District Transport Officer, Shahpura District Jaipur Rajasthan 303103
7. District Transport Officer, Chomu District Jaipur, Rajasthan (Downloaded on 16/03/2022 at 09:29:43 PM) (70 of 103) [CW-1964/2022] 303702
----Respondents S.B. Civil Writ Petition No. 2660/2022 Sher Mohammad S/o Yusuf, Aged About 55 Years, R/o Village Palla, Tehsil Nuh, District Nuh, Haryana, Also At 25, Kho Nagoriyan, Jagatpura, Jaipur (Raj.).
----Petitioner Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan Through Secretary.
2. Department Of Mining And Gelogy, Govt. Of Rajasthan, Secretariat, Jaipur, Rajasthan Through Joint Secretary.
3. Department Of Mining And Gelogy, Govt. Of Haryana, 30 Bay Building, Room No. 79, 1St Floor, Sector 17, Chandigarh Through Its Joint Secretary.
4. Regional Transport Authority, Nuh, District Nuh, Haryana.
5. Regional Transport Officer, Jagatpura, Jaipur.
----Respondents S.B. Civil Writ Petition No. 2661/2022 Saddam Hussain S/o Shami Khan, Aged About 25 Years, R/o House No. 112, Village Tapkan, Tehsil And District Nuh, Haryana.
----Petitioner Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan Through Secretary.
2. Department Of Mining And Gelogy, Govt. Of Rajasthan, Secretariat, Jaipur, Rajasthan Through Joint Secretary.
3. Department Of Mining And Gelogy, Govt. Of Haryana, 30 Bay Building, Room No. 79, 1St Floor, Sector 17, Chandigarh Through Its Joint Secretary.
4. Regional Transport Authority, Nuh, District Nuh, Haryana.
5. Regional Transport Officer, Jagatpura, Jaipur.
----Respondents S.B. Civil Writ Petition No. 2663/2022
1. Shri Kuldeep S/o Sh. Ajiram, Aged About 30 Years, R/o Village Bandhwari, Post Kadarpur Sohana Aoda Gurugram Haryana 122001. (Owner Of Truck Bearing No. (Downloaded on 16/03/2022 at 09:29:43 PM) (71 of 103) [CW-1964/2022] Hr55Af0074)
2. Anoop S/o Sh. Hansraj, Aged About 43 Years, R/o P.n.
1188 Pali 13 Faridabd Haryana. (Owner Of Truck Bearing No. Hr38Y9716, Hr38Z8016)
----Petitioners Versus
1. State Of Rajasthan, Transport Department Of Rajasthan Secretariat Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat Jaipur, Rajasthan, Through Joint Secretary.
3. Additional Regional Transport Officer, Jaipur A.r.t.o Jagatpura Jaipur, Rajasthan 302017.
4. District Transport Officer, Kotputali, Rajasthan 303108.
----Respondents S.B. Civil Writ Petition No. 2727/2022
1. Shri Satpal S/o Chetan Singh, Aged About 45 Years, R/o Village Bandhwar Post Kadarpur Gurugram Haryana 122001 (Owner Of Truck Bearing No. Hr55Af2844, Hr55Ac3387, Hr55Ac8787)
2. Shiv Kumar S/o Sh. Baburam, Aged About 50 Years, R/o 278/2, Ward No. 13 Block 1, Prem Nagar Colony Village Anangpur Faridabad Haryana 121004 (Owner Of Truck Bearing No. Hr38W 2147, Hr38U3647)
----Petitioner Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur Rajasthan Through Secretary
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat Jaipur, Rajasthan, Through Joint Secretary
3. Regional Transport Officer, Jhalana Jaipur Rajasthan
4. Additional Regional Transport Officer Jaipur, A.r.t.o Jagatpura Jaipur Rajasthan 302017
5. Regional Transport Officer Sikar, Rajasthan 332001
----Respondents S.B. Civil Writ Petition No. 2785/2022 (Downloaded on 16/03/2022 at 09:29:43 PM) (72 of 103) [CW-1964/2022] Sukhpal Singh Son Of Surender Singh, Aged About 46 Years, Resident Of Nagli Nangla, Sector-134, Gautam Budha Nagar, Uttar Pradesh-201301
----Petitioner Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. Regional Transport Officer, Rto Office, Bharatpur (Rajasthan)
----Respondents S.B. Civil Writ Petition No. 2792/2022
1. Shri Sanjeev S/o Sh. Shyolal, Aged About 37 Years, R/o Village Sidola, Faridabad Haryana 121101. (Owner Of Truck Bearing No. Hr38X3031)
2. Pramod Kumar S/o Sh. Vedprakash, Aged About 50 Years, R/o Ward No. 8 Jakhopur Sohana Gurugram Haryana 122001. (Owner Of Truck Bearing No. Hr 55 Ad 4984, Hr 55Ad6984)
----Petitioners Versus
1. State Of Rajasthan, Transport Department Of Rajasthan Secretariat Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat Jaipur, Rajasthan, Through Joint Secretary.
3. District Transport Officer, Kotputali, Rajasthan 303108.
----Respondents S.B. Civil Writ Petition No. 2798/2022 Balaji Construction, Registered Address - Village Bazitpur, Sec- 135, Noida, Gautam Buddha Nagar, Uttar Pradesh-201301 Through Proprietor Sukhpal Singh Son Of Shri Surender Singh, Age About 46 Years, Resident Of Nagli Nangla, Sector-134, Gautam Budha Nagar, Uttar Pradesh-201301
----Petitioner Versus (Downloaded on 16/03/2022 at 09:29:43 PM) (73 of 103) [CW-1964/2022]
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. Regional Transport Officer, Rto Office, Bharatpur (Rajasthan)
----Respondents S.B. Civil Writ Petition No. 2808/2022 Vishal Stone Crushing Company, Registered Address Crushing Zone, Naurangpur, Gurgaon, Haryana-122001Through Proprietor Ran Singh Son Of Shri Krishan Kumar @ Lilu, Resident Of Village Shikohpur, Post Office Shikohpur, 160, Narsinghpur, Gurgaon, Haryana-122004
----Petitioner Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. Regional Transport Officer, Rto Office, Sikar (Rajasthan)
4. District Transport Officer, Dto Office Sujangarh, District Churu
----Respondents S.B. Civil Writ Petition No. 2809/2022 Ibrahim Son Of Shri Majid, Aged About 41 Years, Resident Of 48, Sarpanch Ka Bas, Alampur, Tehsil Ramgarh (Alwar)
----Petitioner Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. Regional Transport Officer, Rto Office, Alwar (Rajasthan)
----Respondents S.B. Civil Writ Petition No. 2810/2022 (Downloaded on 16/03/2022 at 09:29:43 PM) (74 of 103) [CW-1964/2022] Ibrahim Son Of Shri Majid, Aged About 41 Years, Resident Of 48, Sarpanch Ka Bas, Alampur, Tehsil Ramgarh (Alwar)
----Petitioner Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. Regional Transport Officer, Rto Office, Alwar (Rajasthan)
4. Regional Transport Officer, Rto Office, Bharatpur (Rajasthan)
----Respondents S.B. Civil Writ Petition No. 2811/2022 Ibrahim Son Of Shri Majid, Aged About 41 Years, Resident Of 48, Sarpanch Ka Bas, Alampur, Tehsil Ramgarh (Alwar)
----Petitioner Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. Regional Transport Officer, Rto Office, Alwar (Rajasthan)
4. Regional Transport Officer, Rto Office, Bharatpur (Rajasthan)
----Respondents S.B. Civil Writ Petition No. 2812/2022 Ibrahim Son Of Shri Majid, Aged About 41 Years, Resident Of 48, Sarpanch Ka Bas, Alampur, Tehsil Ramgarh (Alwar)
----Petitioner Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
(Downloaded on 16/03/2022 at 09:29:43 PM)(75 of 103) [CW-1964/2022]
3. Regional Transport Officer, Rto Office, Alwar (Rajasthan)
4. Regional Transport Officer, Rto Office, Bharatpur (Rajasthan)
----Respondents S.B. Civil Writ Petition No. 2813/2022 Mausam Khan S/o Shri Majid, aged about 32 years, R/o 48, Sarpanch Ka Bas, Alampur, Tehsil Ramgarh (Alwar)
----Petitioners Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. Regional Transport Officer, Rto Office, Alwar (Rajasthan)
4. Regional Transport Officer, Rto Office, Bharatpur (Rajasthan)
----Respondents S.B. Civil Writ Petition No. 2814/2022 Mahavir Son Of Shri Risal Singh, Aged About 42 Years, Resident Of Near Krishan Mandir, Shikohpur, Tehsil Manesar, Gurgaon, Haryana-122001
----Petitioner Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. Regional Transport Officer, Rto Office, Sikar (Rajasthan)
4. Regional Transport Officer, Rto Office, Bharatpur (Rajasthan)
5. District Transport Officer, Dto Office Bhiwadi, District Alwar
6. District Transport Officer, Dto Office Sujangarh, District Churu
----Respondents (Downloaded on 16/03/2022 at 09:29:43 PM) (76 of 103) [CW-1964/2022] S.B. Civil Writ Petition No. 2815/2022 Ibrahim Son Of Shri Majid, Aged About 41 Years, Resident Of 48, Sarpanch Ka Bas, Alampur, Tehsil Ramgarh (Alwar)
----Petitioner Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. Regional Transport Officer, Rto Office, Alwar (Rajasthan)
4. Regional Transport Officer, Rto Office, Bharatpur (Rajasthan)
----Respondents S.B. Civil Writ Petition No. 2816/2022 Ibrahim Son Of Shri Majid, Aged About 41 Years, Resident Of 48, Sarpanch Ka Bas, Alampur, Tehsil Ramgarh (Alwar)
----Petitioner Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. Regional Transport Officer, Rto Office, Bharatpur (Rajasthan)
----Respondents S.B. Civil Writ Petition No. 2817/2022 Mousam Khan Son Of Shri Majid, Aged About 32 Years, Resident Of 48, Sarpanch Ka Bas, Alampur, Tehsil Ramgarh (Alwar)
----Petitioner Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
(Downloaded on 16/03/2022 at 09:29:43 PM)(77 of 103) [CW-1964/2022]
3. Regional Transport Officer, Rto Office, Alwar (Rajasthan)
4. Regional Transport Officer, Rto Office, Bharatpur (Rajasthan)
----Respondents S.B. Civil Writ Petition No. 2818/2022 Ram Singh Son Of Surinder Singh, Aged About 41 Years, Resident Of Vpo Manesar, District Gurgaon, Haryana
----Petitioner Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. Regional Transport Officer, Rto Office, Bharatpur (Rajasthan)
----Respondents S.B. Civil Writ Petition No. 2819/2022 Mausam Khan Son Of Shri Majid, Aged About 32 Years, Resident Of 48, Sarpanch Ka Bas, Alampur, Tehsil Ramgarh (Alwar)
----Petitioner Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. Regional Transport Officer, Rto Office, Alwar (Rajasthan)
----Respondents S.B. Civil Writ Petition No. 2820/2022 Ibrahim Son Of Shri Majid, Aged About 41 Years, Resident Of 48, Sarpanch Ka Bas, Alampur, Tehsil Ramgarh (Alwar)
----Petitioner Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of (Downloaded on 16/03/2022 at 09:29:43 PM) (78 of 103) [CW-1964/2022] Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. Regional Transport Officer, Rto Office, Alwar (Rajasthan)
4. Regional Transport Officer, Rto Office, Bharatpur (Rajasthan)
----Respondents S.B. Civil Writ Petition No. 2821/2022 Ibrahim Son Of Shri Majid, Aged About 41 Years, Resident Of 48, Sarpanch Ka Bas, Alampur, Tehsil Ramgarh (Alwar)
----Petitioner Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. Regional Transport Officer, Rto Office, Alwar (Rajasthan)
4. Regional Transport Officer, Rto Office, Bharatpur (Rajasthan)
----Respondents S.B. Civil Writ Petition No. 2822/2022 Ibrahim Son Of Shri Majid, Aged About 41 Years, Resident Of 48, Sarpanch Ka Bas, Alampur, Tehsil Ramgarh (Alwar)
----Petitioner Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. Regional Transport Officer, Rto Office, Alwar (Rajasthan)
4. Regional Transport Officer, Rto Office, Bharatpur (Rajasthan)
----Respondents S.B. Civil Writ Petition No. 2853/2022
1. Devinder S/o Shri Jahangir, Aged About 47 Years, R/o Village Shikhopur, Gurugram Haryana 122001 (Owner Of (Downloaded on 16/03/2022 at 09:29:43 PM) (79 of 103) [CW-1964/2022] Truck Bearing No. Hr55Aa7071, Hr55Ab3669)
2. Jagat Singh S/o Shri. Dataram, Aged About 50 Years, R/o H.n. 47 Village Sehrawan, Tehsil Maneser, Gurugram Haryana 122051. (Owner Of Truck Bearing No. Hr55Aa5390, Hr55Ae5390, Hr55Ad5390, Hr55Ac5390)
3. Shimbhu Ram S/o Sarjit Singh, R/o Dani Nagal Kanhabas Behror, Alwar Rajasthan. (Owner Of Truck Bearing No. Rj32Gc3997, Rj02Gb4397, Rj02Gb3997)
----Petitioners Versus
1. State Of Rajasthan, Transport Department Of Rajasthan Secretariat Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. Additional Regional Transport Officer, Jaipur A.r.t.o.
Jagatpura, Jaipur, Rajasthan 302017
4. District Transport Officer, Kotputali, Rajasthan 303108
5. Regional Tranasport Officer, Sikar Rajasthan 332001
6. Regional Transport Officer, Alwar District Alwar Rajasthan 301001
----Respondents S.B. Civil Writ Petition No. 2869/2022
1. Rajak S/o Atar Khan, Aged About 64 Years, R/o Village Tapkan Nuha, Mewat, Haryana 122107. Owner Of Vehicle Reg. No. Rj 14 Gj 4910
2. Nausad S/o Shabbir, Aged About 28 Years, R/o 24 Fota Road Mahfooj Nagar Koil, Aligarh (Up) Owner Of Vehicle Reg. No. Up 81 Bt 5583
3. Bilal S/o Aslup, Aged About 28 Years, R/o Nagla Ahsanpur, Khatela Saral, Palwal, Haryana - 121105. Owner Of Vehicle Reg. No. Hr 73 A 6855
4. U.k. Sahib Cont., Proprietor Umrav S/o Abdulla Age About 34 Years R/o Village Nimli The- Tijara, Dist. Alwar, Rajasthan. Owner Of Vehicle Reg. No. Rj 40 Ga 2271
----Petitioners Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, (Downloaded on 16/03/2022 at 09:29:43 PM) (80 of 103) [CW-1964/2022] Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. Regional Transport Officer, Near Lohagarh Stadium, Subhash Nagar, Bharatpur.
4. Divisional Transport Officer, Jodhpur.
----Respondents S.B. Civil Writ Petition No. 2870/2022
1. Ramkishor S/o Devcharan, Aged About 46 Years, R/o Village Ibrahimpur, The Koil Dist- Aligarh (Up). Owner Of Vehicle Reg. No. Rj 05 Gb 2411.
2. Aas Moohammad S/o Hasan Khan, Aged About 54 Years, R/o Village Nimli, The- Tijara Dist Alwar. Owner Of Vehicle Reg. No. Rj 40 Ga 2435. Owner Of Vehicle Reg. No. Rj 40 Ga 2175.
3. Sunder Tanwar S/o Dharn Singh, Aged About 34 Years, R/o 107/13, Anikhir Gaon, Faridabad, Haryana-121001. Owner Of Vehicle Reg. No. Hr 33 Y 3116.
4. M/s Rajasthan Tranport And Supliers, Proprietor Sohan Singh S/o Tulsi Age About 25 Year R/o Village Dhamari The- Kaman Dist- Bharatpur. Owner Of Vehicle Reg. No. Rj 05 Gb 8141.
----Petitioners Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. Regional Transport Officer, Near Lohagarh Stadium, Subhash Nagar, Bharatpur.
4. Divisional Transport Officer, Jodhpur.
5. Divisional Transport Officer, Bhiwari, Rajasthan.
----Respondents S.B. Civil Writ Petition No. 2871/2022
1. Arsad S/o Sattar, Aged About 35 Years, R/o Sare Kalan, Tapukara, Dist- Alwar. Owner Of Vehicle Reg. No. Hr 55 Aj (Downloaded on 16/03/2022 at 09:29:43 PM) (81 of 103) [CW-1964/2022] 0065
2. Mohin Khan Building Material Supplier, Proprietor Jafruddin S/o Mohd Deen Age About 44 Year R/o Rewasan, Mewat, Haryana-122103. Owner Of Vehicle Reg. No. Hr 55 Aj 7790.
3. Munfed S/o Jan Mohmmad, Aged About 27 Years, R/o Bhulli Bass, Chhapra, The- Pahari Dist- Bharapur, Rajasthan-321204. Owner Of Vehicle Reg. No. Rj 14 Gk 7012.
4. Tahir S/o Paltu, Aged About 35 Years, R/o Chhapra, The-
Pahari, Dist- Bharatpur. Owner Of Vehicle Reg. No. Rj 05 Gb 7027.
5. Naresh Singh S/o Kumarpal, Aged About 32 Years, R/o Village Bahej The- Deeg Dist- Bharatpur. Owner Of Vehicle Reg. No. Rj 05 Gb 2973. Owner Of Vehicle Reg. No. Rj 05 Gb 5137.
----Petitioners Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. Regional Transport Officer, Near Lohagarh Stadium, Subhash Nagar, Bharatpur.
4. Divisional Transport Officer, Jodhpur.
----Respondents S.B. Civil Writ Petition No. 2888/2022
1. Laxman Sharma S/o Dayaram Sharma, Aged About 38 Years, R/o Village Bolkhera Tehsil Kaman, District Bharatpur. Owner Of Vehicle Reg. No. Rj 05 Gb 3597
2. Kartar Singh S/o Dhan Singh, Aged About 28 Years, R/o Village Bolkhera Tehsil Kaman District Bharatpur. Owner Of Vehicle Reg. No. Rj 05 Gc 3299
3. Aayamdin S/o Mehmooda, Aged About 55 Years, R/o Village Sahsan Tehsil Pahari District Bharatpur. Owner Of Vehicle Reg. No. Rj 05 Gb 7225
----Petitioners Versus (Downloaded on 16/03/2022 at 09:29:43 PM) (82 of 103) [CW-1964/2022]
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. Regional Transport Officer, Near Lohagarh Stadium, Subhash Nagar, Bharatpur.
4. Divisional Transport Officer, Jodhpur.
----Respondents S.B. Civil Writ Petition No. 2928/2022
1. V.b. Traders, Registered Office At Pali, Near Bharat Petrol Pump, Pali, Faridabad, Haryana, Through Its Proprietor Ashok Kumar, Owner Of Truck Bearing Number Rj-09 Gc 0078, Rj 09 Gc 6778, Hr-38X1278.
2. Sai Stone Crusher, Having Registered Office At 226-229, Nangal, Pahari, Bharatpur, Rajasthan Through Its Proprietor Shri Balvir Singh, Owner Of Truck Bearing Number Rj-09Gb5135, Rj-09Gb5138, Rj-09Gb5119, Rj- 09Gb5120, Rj-09Gb5124, Rj-09Gb5122.
3. Dharambir Tanwar S/o Shri Parsadi Tanwar, R/o House No. 251, Amra Mohalla, Dera, South Delhi, Owner Of Truck Bearing Number Hr-55Y4814.
4. Surendra Kumar S/o Shri Rati Ram, R/o Gm Bad, Pali(13), Faridawad, Haryana, Owner Of Truck Bearing Number Hr-38Ab5400.
5. Lakshay Stone Mills, Having Registered Office At Plot No. 20, Crushing Zone Pali Faridabad, Haryana, Through Its Proprietor, Sangeeta Jain,owner Of Truck Bearing Number, Hr-38Z5253.
6. Majeed S/o Shri Umar Khan, R/o House No. 13, Old Faridabad, Haryana, Majeed, Owner Of Truck Bearing Number, Up-32Mn0142.
7. Arif Mohammed S/o Shri Jasmal Khan, R/o 52, Akhnaka (81), Mewat, Haryana, Arif Owner Of Truck Bearing Number Hr-38W1747.
8. Juned S/o Shri Islam, R/o Pahari, Chhapra, Bharatpur, Rajasthan, Juned Owner Of Truck Bearing Number Rj- 14Gk8613.
----Petitioners
(Downloaded on 16/03/2022 at 09:29:43 PM)
(83 of 103) [CW-1964/2022]
Versus
1. State Of Rajasthan, Through The Secretary, Transport Department, Government Of Rajasthan, Secretariat, Jaipur.
2. The Joint Secretary,mines And Geology Department, Secretariat, Jaipur,rajasthan.
3. Regional Transport Officer, Near Lohagarh Stadium, Subhash Nagar, Bharatpur (Rajasthan).
4. Regional Transport Officer, Jagatpura, Jaipur.
5. Regional Transport Officer, Jhunjhunu Bypass, Road Sikar, Rajasthan.
6. Regional Transport Officer, Behror Road, Todiyar, Alwar, Rajasthan.
7. District Transport Officer, Sujangarh, Rajasthan.
8. District Transport Officer, Bhawadi, Bhagat Singh Colony, Uit, Bhawadi, Rajasthan.
9. District Transport Officer, Putli Road, Kotputli, Rajasthan.
----Respondents S.B. Civil Writ Petition No. 2961/2022 Sauraf @ Sorap Son Of Shri Nazir, R/o Village Ghuspethi, Sehsaula, Tehsil Tauru, Mewat, Haryana-122105.
----Petitioner Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. District Transport Officer, Dto Office Kotputali, District Jaipur (Rajasthan).
----Respondents S.B. Civil Writ Petition No. 3068/2022 Arman Group And Company, Through Its Proprietor Niyaz Mohammad S/o Fazruddin @ Fazar Khan, Aged About 42 Years, R/o 44, Akhnaka, Tehsil Ferozepur Jhirka, District Nuh, Haryana.
----Petitioner
Versus
(Downloaded on 16/03/2022 at 09:29:43 PM)
(84 of 103) [CW-1964/2022]
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan Through Secretary.
2. Department Of Mining And Geology, Govt. Of Rajasthan, Secretariat, Jaipur, Rajasthan Through Joint Secretary.
3. Department Of Mining And Geology, Govt. Of Haryana, 30 Bay Building, Room No. 79, 1St Floor, Sector 17, Chandigarh Through Its Joint Secretary.
4. Regional Transport Officer, Bhiwadi, District Alwar (Raj.).
5. Regional Transport Officer, Near Lohagarh Stadium, Subhash Nagar, Bharatpur.
----Respondents S.B. Civil Writ Petition No. 3078/2022
1. Ravinder S/o Sh. Ranbir, Aged About 49 Years, R/o Bandhwari, Post Kadarpur Gurugram Haryana 122001 ( Owner Of Truck Bearing No. Hr55Aa7787, Hr55Ae7787, Hr55Ae8787, Hr55X4309)
2. Bedpal S/o Sh. Ghanti, Aged About 49 Years, R/o Bandhwari, Post Kadarpur Gurugram Haryana 122001 ( Owner Of Truck Bearing No. Hr55Af4287, Hr55Ad7087)
3. Ramprakash Soni S/o Sh. Halke Ram, Aged About 52 Years, R/o H.n. 828 Bagwali Gali Near Shailesh General Store New Tilpal Colony Amar Nagar Faridabad Haryana ( Owner Of Truck Bearing No Hr38X8016, Hr38Z1672)
4. Mahaveer S/o Sh. Bhagwat Singh, Aged About 52 Years, R/o H.n. 75 Near Chaopal Gwal Pahari Gurugram Haryana 122003 ( Owner Of Truck Bearing No. Hr55Af3617, Hr55Ad8117, Hr55Ae8317, Hr55Y8117)
5. M/s R.k. Traders, Through Proprietor Rinku S/o Sh. Gajraj Tanwar Office Ground Floor 256 Mandi Village, New Delhi South Delhi 110047 ( Owner Of Truck Bearing No. Hr55Af0048)
----Petitioners Versus
1. State Of Rajasthan, Transport Department Of Rajasthan Secretariat Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat Jaipur, Rajasthan, Through Joint Secretary.
3. Additional Regional Transport Officer, Jaipur A.r.t.o (Downloaded on 16/03/2022 at 09:29:43 PM) (85 of 103) [CW-1964/2022] Jagatpura Jaipur, Rajasthan 302017
4. District Transport Officer, Kotputali, Rajasthan 303108
----Respondents S.B. Civil Writ Petition No. 3177/2022 Deven Jain S/o Kulbhushan Jain, Aged About 40 Years, R/o C- 222, Gyan Marg Tilak Nagar, Jaipur.
----Petitioner Versus
1. State Of Rajasthan, Through Secretary, Department Of Mines And Geology, Secretariat, Jaipur.
2. District Transport Officer (Enforcement), Office Of Regional Transport Officer, Jaipur.
----Respondents S.B. Civil Writ Petition No. 3178/2022 M/s Meera Stone Crusher Partnership Firm, Having Registered Office At F-208, Royal Plaza, Second Floor, Vidhyadhar Nagar, Jaipur Through Manager Shivdayal Sharma S/o Radhe Shyam Sharma, Aged Around 60 Years, R/o Plot No. 62, Sapna Nagar, Meena Paldi, Agar Road, Jaipur.
----Petitioner Versus
1. State Of Rajasthan, Through Secretary, Department Of Mines And Geology, Secretariat, Jaipur.
2. District Transport Officer (Enforcement), Office Of Regional Transport Officer, Jaipur.
----Respondents S.B. Civil Writ Petition No. 3186/2022
1. Devender Tyagi Son Of Shugrive Tyagi, Aged About 40 Years, Resident Of 5443, Dlf Phase Iv, Gurgaon, Haryana. (Owner Of Truck Bearing Number Hr 55 Ac 0115).
2. Sakir Khan Son Of Haroon, Aged About 31 Years, Resident Of Sirohi(33), Dhauj, Faridabad, Haryana. (Owner Of Truck Bearing Number Hr 38 Z 4178).
3. Mushtak Ali Son Of Ishad Ali, Aged About 37 Years, Resident Of House No 50/5, Near Bal Bharti School, Lakhkhi Colony, Village Palla, Amarnagar, Faridabad, Haryana. (Owner Of Truck Bearing Number Hr 38 Aa 7119).
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4. A.k. Builders, Having Its Office At Lamaten Busti, Rolep Rongli, Lamaten Busti, East Sikkim, Sikkim Through Its Proprietor Ashok Kumar. (Owner Of Truck Bearing Number Sk 01 D 2907).
----Petitioners Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. Regional Transport Officer, Near Lohagarh Stadium, Subhash Nagar, Bharatpur.
4. Regional Transport Officer, Behror Rd, Todiyar, Alwar Rajasthan 301001.
5. District Transport Officer, Kotputli, Putli Road, Kotputli.
6. District Transport Officer, Jhunjhunu, Jaipur-Jhunjhunu Bypass Road, Kheedarsar Rural, Jhunjhunu.
7. District Transport Officer, Khetri, Khetri, Rajasthan.
----Respondents S.B. Civil Writ Petition No. 3187/2022
1. Yuvraj Singh Son Of Raghuvir Singh, Aged About 35 Years, Resident Of Belni, Jonichakalan, Alwar, Rajasthan. (Owner Of Truck Bearing Number Rj 02 Gb 1525).
2. Gokul Chand Son Of Richapal Yadav, Aged About 72 Years, Resident Of Banar, Jaipur, Banar, Rajasthan. (Owner Of Truck Bearing Number Rj 32 Gb 9383).
----Petitioners Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. Regional Transport Officer, Jagatpura, Jaipur.
4. Regional Transport Officer, Regional Transport Office, Jhunjhunu Bypass, Road, Sikar, Rajasthan.
5. District Transport Officer, Shahpura (Bhilwara), Rajasthan.
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----Respondents
S.B. Civil Writ Petition No. 3190/2022 M/s Jagdamba Infra Project Partnership Firm, Having Registered Office At F-208, Royal Palza, Second Floor, Vidhyadhar Nagar, Jaipur Through Manager Shivdayal Sharma S/o Radhe Shyam Sharma, Aged Around 60 Years R/o Plot No. 62, Sapna Nagar, Meena Paldi, Agar Road, Jaipur.
----Petitioner Versus
1. State Of Rajasthan, Through Secretary, Department Of Mines And Geology, Secretariat, Jaipur.
2. District Transport Officer (Enforcement), Office Of Regional Transport Officer, Jaipur.
----Respondents S.B. Civil Writ Petition No. 3199/2022 Deven Jain S/o Kulbhushan Jain, Aged About 40 Years, R/o C- 222, Gyan Marg, Tilak Nagar, Jaipur.
----Petitioner Versus
1. State Of Rajasthan, Through Secretary, Department Of Mines And Geology, Secretariat, Jaipur.
2. District Transport Officer (Enforcement), Office Of Regional Transport Officer, Jaipur.
----Respondents S.B. Civil Writ Petition No. 3222/2022 M/s Jagdamba Infra Project, Partnership Firm Having Registered Office At F-208, Royal Plaza, Second Floor, Vidhyadhar Nagar, Jaipur Through Manager Shivdayal Sharma S/o Radhe Shyam Sharma, Aged Around 60 Years R/o Plot No. 62, Sapna Nagar, Meena Paldi, Agra Road, Jaipur.
----Petitioner Versus
1. State Of Rajasthan, Through Secretary, Department Of Mines And Geology, Secretariat, Jaipur.
2. District Transport Officer (Enforcement), Office Of Regional Transport Officer, Jaipur.
----Respondents
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S.B. Civil Writ Petition No. 3349/2022 Lekhraj S/o Shri Sirdarilal, Aged About 34 Years, R/o Lakdu Mohalla Near Metha Kua Pali Faridabad Haryana 121004. (Owner Of Truck Bearing No. Hr38Y6446, Hr38Aa4446)
----Petitioner Versus
1. State Of Rajasthan, Transport Department Of Rajasthan Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. District Transport Officer, Kotputali, Rajasthan 303108.
4. Regional Transport Officer, Sikar Rajasthan 332001.
----Respondents S.B. Civil Writ Petition No. 3355/2022 Nisar Mohammad S/o Jamaludeen, Aged About 38 Years, R/o Village Neemli, Tehsil Tijara, District Alwar (Raj.).
----Petitioner Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan Through Secretary.
2. Department Of Mining And Geology, Govt. Of Rajasthan, Secretariat, Jaipur, Rajasthan Through Joint Secretary.
3. Department Of Mining And Geology, Govt. Of Haryana, 30 Bay Building, Room No. 79, 1St Floor, Sector 17, Chandigarh Through Its Joint Secretary.
4. Regional Transport Authority, Nuh, District Nuh, Haryana.
5. Regional Transport Officer, Near Lohagarh Stadium, Subhash Nagar, Bharatpur.
----Respondents S.B. Civil Writ Petition No. 3364/2022 Nisar Mohammad S/o Jamaludeen, Aged About 38 Years, R/o Village Neemli, Tehsil Tijara, District Alwar (Raj.).
----Petitioner Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan Through Secretary.
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2. Department Of Mining And Geology, Govt. Of Rajasthan, Secretariat, Jaipur, Rajasthan Through Joint Secretary.
3. Department Of Mining And Geology, Govt. Of Haryana, 30 Bay Building, Room No. 79, 1St Floor, Sector 17, Chandigarh Through Its Joint Secretary.
4. Regional Transport Authority, Nuh, District Nuh, Haryana.
5. Regional Transport Officer, Near Lohagarh Stadium, Subhash Nagar, Bharatpur.
----Respondents S.B. Civil Writ Petition No. 3386/2022
1. Dayaram S/o Sh. Fakira, Aged About 54 Years, R/o Badshapur, Block 1 Gurgaon Haryana (Owner Of Truck Bearing No. Hr55W2247)
2. Satyender Kumar S/o Sh. Jag Saran Bhadana, Aged About 45 Years, R/o Miya Mohalla, Near Bus Stand Pali (13) Faridabad Haryana 121004 (Owner Of Truck Bearing No. Hr55V3506)
3. Pratap Bhadana S/o Sh. Jag Saran Bhadana, Aged About 39 Years, R/o Miya Mohalla, Near Bus Stand Pali (13) Faridabad, Haryana 121004 (Owner Of Truck Bearing No. Hr38V1844)
4. Sarjeet S/o Sh. Chandi Ram, Aged About 46 Years, R/o Bgahiya Mohalla, Near Govt. Boys School Pali, Faridabad, Haryana 121004 (Owner Of Truck Bearing No. Hr38Y9419)
----Petitioners Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Through Joint Secretary.
3. Additional Regional Transport Officer, Jaipur A.r.t.o Jagatpura Jaipur, Rajasthan 302017.
4. Regional Transport Officer, Sikar District Sikar, Rajasthan 332001.
5. District Transport Officer, Kotputali District Jaipur Rajasthan 303108.
6. Regional Transport Officer, Alwar, District Alwar, Rajasthan 301001 (Downloaded on 16/03/2022 at 09:29:43 PM) (90 of 103) [CW-1964/2022]
7. Regional Transport Officer, Bharatpur District Bharatpur, Rajasthan.
----Respondents S.B. Civil Writ Petition No. 3420/2022 Vijay Parkash Son Of Shri Laxmi Narayan, Aged About 31 Years, R/o Sisar Khas, Tehsil Meham, District Rohtak, Haryana
----Petitioner Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. District Transport Officer, Dto Office, Sujangarh, District Churu
----Respondents S.B. Civil Writ Petition No. 3424/2022 Vijay Parkash Son Of Shri Laxmi Narayan, Aged About 31 Years, R/o Sisar Khas, District Rohtak, Haryana-124112
----Petitioner Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. District Transport Officer, Dto Office, Sujangarh, District Churu
----Respondents S.B. Civil Writ Petition No. 3475/2022
1. Sanjay Bhadana S/o Shri. Richhpal, Aged About 40 Years, R/o Sikohpur Gurgaon Haryana 122004 P/add. Sarai (11), Mewat Hasanpur Haryana 122105 (Owner Of Truck Bearing No. Hr55Aa1071, Hr55Aa4071, Hr55Ag0035)
2. Deepak S/o Shri. Dharamveer, Aged About 35 Years, R/o Neeraj School Ke Pass Imt Manesar, Gurgaon Haryana 121004. (Owner Of Truck Bearing No. Hr55Af0045)
----Petitioners (Downloaded on 16/03/2022 at 09:29:43 PM) (91 of 103) [CW-1964/2022] Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Through Joint Secretary.
3. Regional Transport Officer, Sikar District Sikar, Rajasthan 332001.
4. Regional Transport Officer, Bharatpur District Bharatpur, Rajasthan.
----Respondents S.B. Civil Writ Petition No. 3480/2022 Kamaldeen Son Of Shri Macha, Aged About 36 Years, Resident Of Kishangarh Bass, Alwar (Rajasthan)-301405
----Petitioner Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. Regional Transport Officer, Rto Office, Bharatpur (Rajasthan)
----Respondents S.B. Civil Writ Petition No. 3481/2022 Sabir Ahmed Son Of Shri Sube Khan, Aged About 42 Years, R/o Near Badi Masjid, Village Andhrola, 236 Hathin, Palwal, Haryana-121103
----Petitioner Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. Regional Transport Officer, Rto Office, Bharatpur (Rajasthan)
----Respondents (Downloaded on 16/03/2022 at 09:29:43 PM) (92 of 103) [CW-1964/2022] S.B. Civil Writ Petition No. 3482/2022 Mahbub Khan Son Of Sardar Khan, Aged About 46 Years, Resident Of Village Nangla Dungar, Tehsil Kishangarh Bas, Alwar (Rajasthan) Registered Owner Of Vehicles Registration No. Rj 02 Gb 6086, Rj 02 Gb 4558, Rj 02 Gb 1286
----Petitioner Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. Regional Transport Officer, Rto Office, Bharatpur (Rajasthan)
4. District Transport Officer, Dto Office, Bhiwari, District Alwar
5. District Transport Officer, Dto Office, Shahpura, District Jaipur
----Respondents S.B. Civil Writ Petition No. 3492/2022 Sajid S/o Asab, Aged About 41 Years, R/o Baghor, District Alwar (Raj.).
----Petitioner Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan Through Secretary.
2. Department Of Mining And Geology, Govt. Of Rajasthan, Secretariat, Jaipur, Rajasthan Through Joint Secretary.
3. Department Of Mining And Geology, Govt. Of Haryana, 30 Bay Building, Room No. 79, 1St Floor, Sector 17, Chandigarh Through Its Joint Secretary.
4. District Transport Officer, Bhiwari, District Alwar (Raj.).
----Respondents S.B. Civil Writ Petition No. 3493/2022 Kasham Khan S/o Asab Khan, Aged About 27 Years, R/o Baghor, District Alwar (Raj.).
----Petitioner
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Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan Through Secretary.
2. Department Of Mining And Geology, Govt. Of Rajasthan, Secretariat, Jaipur, Rajasthan Through Joint Secretary.
3. Department Of Mining And Geology, Govt. Of Haryana, 30 Bay Building, Room No. 79, 1St Floor, Sector 17, Chandigarh Through Its Joint Secretary.
4. District Transport Officer, Bhiwari, District Alwar (Raj.).
----Respondents S.B. Civil Writ Petition No. 3494/2022 Kasam Khan S/o Aasab Khan, Aged About 27 Years, R/o 77, Jamita Ka Bas, Baghoor, Tehsil Tijara, District Alwar (Raj.).
----Petitioner Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan Through Secretary.
2. Department Of Mining And Geology, Govt. Of Rajasthan, Secretariat, Jaipur, Rajasthan Through Joint Secretary.
3. Department Of Mining And Geology, Govt. Of Haryana, 30 Bay Building, Room No. 79, 1St Floor, Sector 17, Chandigarh Through Its Joint Secretary.
4. Regional Transport Officer, Alwar, District Alwar (Raj.).
----Respondents S.B. Civil Writ Petition No. 3495/2022 Sher Khan Son Of Shri Ismail Khan, Aged About 46 Years, Resident Of House No.200 Village Sheetal, Tehsil Laxmangarh, District Alwar (Rajasthan)
----Petitioner Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. Regional Transport Officer, Rto Office, Bharatpur (Rajasthan) (Downloaded on 16/03/2022 at 09:29:43 PM) (94 of 103) [CW-1964/2022]
----Respondents S.B. Civil Writ Petition No. 3531/2022 Abdul Salam S/o Abdul Sattar, Aged About 53 Years, R/o Village Buraka, Tehsil Hathin, District Palwal, Haryana.
----Petitioner Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan Through Secretary.
2. Department Of Mining And Geology, Govt. Of Rajasthan, Secretariat, Jaipur, Rajasthan Through Joint Secretary.
3. Department Of Mining And Geology, Govt. Of Haryana, 30 Bay Building, Room No. 79, 1St Floor, Sector 17, Chandigarh Through Its Joint Secretary.
4. Regional Transport Officer, Near Lohagarh Stadium, Subhash Nagar, Bharatpur.
----Respondents S.B. Civil Writ Petition No. 3547/2022
1. Sunil Son Of Santram, Aged About 32 Years, Resident Of 178, Gothra Mohtabad, Near Petrol Pump, Pali(113), Faridabad, Haryana. (Owner Of Truck Bearing Number Hr 38 Aa 8817, Hr 38 Ab 8817, Hr 38 Z 8817).
2. Amit Kumar Son Of Parkash Singh, Aged About 36 Years, Resident Of Gothra, Mohabtabadm, Pali, Faridabad, Haryana. (Owner Of Truck Bearing Number Hr 38 Y 8767, Hr 38 X 8167).
3. Mahaboob Son Of Ahmed, Aged About 28 Years, Resident Of 1387, Village Dhauj, Faridabad, Haryana. (Owner Of Truck Bearing Number Hr 38 X 5363).
4. Sunder Tanwar Son Of Dharam Singh, Aged About 35 Years, Resident Of 107/13, Anikhir Gaon, Noit, Faridabad, Haryana. (Owner Of Truck Bearing Number Hr 38 X 1052).
5. Almuddin Son Of Chuttan, Aged About 38 Years, Resident Of 1786, Pal Mohalla, Dhauj(17), Faridabad, Haryana. (Owner Of Truck Bearing Number Hr 38 Ab 7279).
6. Iqbal Son Of Rujdar, Aged About 32 Years, Resident Of House No 168, Village Rewasan, Tehsil Nuh, Mewat, Haryana. (Owner Of Truck Bearing Number Hr 74 A 4130).
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7. Jan Mohd. Son Of Aamin, Aged About 37 Years, Resident Of Village Rewasan, Tehsil Nuh, Mewat, Haryana. (Owner Of Truck Bearing Number Hr 74 A 4151).
8. Vinod Son Of Natthi Lal, Aged About 29 Years, Resident Of Village Ghanspura, Sarenda, Agra, Sarendha, Uttar Pradesh. (Owner Of Truck Bearing Number Up 25 Ct 1029).
----Petitioners Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. Regional Transport Officer, Near Lohagarh Stadium, Subhash Nagar, Bharatpur.
4. Regional Transport Officer, Behror Rd, Todiyar, Alwar Rajasthan 301001.
5. District Transport Officer, Kotputli, Putli Road, Kotputli.
6. Regional Transport Officer, Regional Transport Office, Jhunjhunu Bypass, Road, Sikar, Rajasthan.
7. District Transport Officer, Sujangarh, Rajasthan.
8. Regional Transport Officer, Jagatpura, Jaipur, Rajasthan.
9. District Transport Officer, Jhunjhunu, Jaipur-Jhunjhunu Bypass Road, Kheedarsar Rural, Jhunjhunu, Rajasthan.
----Respondents S.B. Civil Writ Petition No. 3636/2022 Sukhveer Taxak S/o Shri Maman Singh, Aged About 33 Years, R/o Village And Post-Jatbehror, Tehsil- Mundawar, Behror Jat, District-Alwar, Rajasthan-301714.
----Petitioner Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Regional Transport Officer, Jagatpura, Jaipur, Rajasthan.
3. Regional Transport Officer, Jaipur (Jhalana) Jhalana Institutional Area, Jhalana Doongri, Jaipur.
----Respondents
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S.B. Civil Writ Petition No. 3678/2022
1. Ashok Kumar Son Of Dharam Bir, Aged About 50 Years, Resident Of Naichana, Rewari, Haryana. (Owner Of Truck Bearing Number Hr 47 C 4390 And Hr 47 C 9431).
2. Naresh Kumar Son Of Dharam Bir, Aged About 53 Years, Resident Of Naichana, Rewari, Haryana. (Owner Of Truck Bearing Number Hr 47 C 9876).
3. Deepak Son Of Dharamveer, Aged About 26 Years, Resident Of Near Neeraj School, Manesar, Imt Manesar, Gurgaon, Haryana. (Owner Of Truck Bearing Number Hr 55 Ah 1065, Hr 55 Ah 0865 And Hr 55 Ah 1265).
----Petitioners Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. Regional Transport Officer, Sikar, Rajasthan.
4. District Transport Officer, Sujangarh, Rajasthan.
5. District Transport Officer, Jhunjhunu, Rajasthan.
----Respondents S.B. Civil Writ Petition No. 3699/2022 Kasam Khan S/o Alam Khan, Aged About 32 Years, R/o Near Jama Masjid, Village Dhouj, Tehsil And District Faridabad, Haryana.
----Petitioner Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan Through Secretary.
2. Department Of Mining And Geology, Govt. Of Rajasthan, Secretariat, Jaipur, Rajasthan Through Joint Secretary.
3. Department Of Mining And Geology, Govt. Of Haryana, 30 Bay Building, Room No. 79, 1St Floor, Sector 17, Chandigarh Through Its Joint Secretary.
4. Regional Transport Officer, Near Lohagarh Stadium, Subhash Nagar, Bharatpur.
5. Regional Transport Authority, Nuh, District Nuh (Downloaded on 16/03/2022 at 09:29:43 PM) (97 of 103) [CW-1964/2022] (Haryana).
----Respondents S.B. Civil Writ Petition No. 3700/2022 Khursheed S/o Mohammad Hussain, Aged About 32 Years, R/o House No. 1736, Govt. Hospital, Village Dhouj, Tehsil And District Faridabad, Haryana.
----Petitioner Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan Through Secretary.
2. Department Of Mining And Geology, Govt. Of Rajasthan, Secretariat, Jaipur, Rajasthan Through Joint Secretary.
3. Department Of Mining And Geology, Govt. Of Haryana, 30 Bay Building, Room No. 79, 1St Floor, Sector 17, Chandigarh Through Its Joint Secretary.
4. Regional Transport Officer, Near Lohagarh Stadium, Subhash Nagar, Bharatpur.
5. Regional Transport Authority, Aligarh (U.p.).
6. Regional Transport Authority, Nuh, District Nuh (Haryana).
----Respondents S.B. Civil Writ Petition No. 3711/2022
1. Nand Ram Son Of Sant Ram, Aged About 39 Years, Resident Of G M Bad, Pali(13), Faridabad Haryana. (Owner Of Truck Bearing Number Hr 38 X 5718).
2. Jaikam Son Of Fatte, Aged About 38 Years, Resident Of Village Dhauj, Dhoj(17), Faridabad, Haryana. (Owner Of Truck Bearing Number Hr 38 Ab 3581).
3. Braham Pal Son Of Bhikari, Aged About 42 Years, Resident Of E-2, Transport Nagar, Jaipur, Rajasthan. (Owner Of Truck Bearing Number Rj 14 Gj 1917).
4. Vijender Son Of Dharamvir, Aged About 42 Years, Resident Of Near Krishan Mandir, Gaon Gothra, Mohtabad, Pali, Faridabad, Haryana. (Owner Of Truck Bearing Number Hr 38 X 9367).
5. Khurshid Son Of Yakub Khan, Aged About 52 Years, Resident Of Village Khori, Jamalpur Dhoj(17), Faridabad, Haryana. (Owner Of Truck Bearing Number Hr 38 S 8241, (Downloaded on 16/03/2022 at 09:29:44 PM) (98 of 103) [CW-1964/2022] Hr 38 X 6801).
6. Vinod Kumar Son Of Bhikari Lal, Aged About 38 Years, Resident Majipura Jamwaramgarh (59), Nadu Mohalla, Dera Village, South Delhi, Delhi. (Owner Of Truck Bearing Number Rj 14 Gj 0717).
7. Surender Kumar Son Of Rati Ram, Aged About 46 Years, Resident Of Gm Bad, Pali(13), Faridabad, Haryana. (Owner Of Truck Bearing Number Hr 38 Ab 5400).
8. Almuddin Son Of Chuttan, Aged About 39 Years, Resident Of 1786 Pali Mohalla, Dhoj(17), Faridabad, Haryana. (Owner Of Truck Bearing Number Hr 38 Y 8179).
9. Mohit Son Of Chanpal, Aged About 27 Years, Resident Of 103 Mohammadpur, Jharsa, Gurgaon, Haryana. (Owner Of Truck Bearing Number Hr 55 W 3415).
10. Kiran Pal Son Of Bhikari, Aged About 44 Years, Resident Of 59, Nadu Mohalla, Dera Village, South Delhi, Delhi. (Owner Of Truck Bearing Number Hr 55 X 1717, Hr 55 V 0717).
11. Amit Kumar Son Of Parkash Singh, Aged About 36 Years, Resident Of House No 802, Village Gothra, Mohabatabad, Pali(13), Faridabad, Haryana. (Owner Of Truck Bearing Number Hr 38 Aa 8767).
----Petitioners Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. Regional Transport Officer, Near Lohagarh Stadium, Subhash Nagar, Bharatpur.
4. District Transport Officer, Kotputli, Putli Road, Kotputli.
5. District Transport Officer, Jhunjhunu, Jaipur-Jhunjhunu Bypass Road, Kheedarsar Rural, Jhunjhunu, Rajasthan.
6. Regional Transport Officer, Regional Transport Office, Jhunjhunu Bypass, Road, Sikar, Rajasthan.
7. District Transport Officer, Sujangarh, Rajasthan.
8. Regional Transport Officer, Jagatpura, Jaipur, Rajasthan.
9. Regional Transport Officer, Behror Rd, Todiyar, Alwar (Downloaded on 16/03/2022 at 09:29:44 PM) (99 of 103) [CW-1964/2022] Rajasthan 301001.
----Respondents S.B. Civil Writ Petition No. 3712/2022
1. Jakir Son Of Ismael, Aged About 42 Years, Resident Of Near Nirankari College, Ward No 8, Sohna, Gurgaon, Haryana. (Owner Of Truck Bearing Number Hr 55 Ad 7667).
2. Munfeed Khan Son Of Ishak Khan, Aged About 39 Years, Resident Of Hasanpur Mafi Bhaghora, Tijara, Alwar, Rajasthan. (Owner Of Truck Bearing Number Rj 52 Ga 4587).
3. Ramesh Son Of Umrao Singh, Aged About 48 Years, Resident Of Pathreri, Langra(145), Gurgaon, Haryana. (Owner Of Truck Bearing Number Hr 55 Ac 8981).
4. Suchet Kaushik Son Of Vijay Parkash, Aged About 31 Years, Resident Of Village Hazipur(15), Kiranj, Nuh, Mewat, Haryana. (Owner Of Truck Bearing Number Hr 74 A 8685).
5. Sunhari Singh Son Of Dhyanpal Singh, Aged About 53 Years, Resident Of Alahdadpur, Aligarh, Uttar Pradesh. (Owner Of Truck Bearing Number Up 81 Bt 9675).
6. Mohd. Wakeel Son Of Safat Khan, Aged About 29 Years, Resident Of 273, Ward No 4, Village Rehna, Mewat, Haryana. (Owner Of Truck Bearing Number Hr 74 B 3869).
7. M/s. Liyakat Building Material Suppliers, Having Its Office At Village Neemli, Tijara, Alwar, Rajasthan Through Its Proprietor Liyakat Ali Son Dilavar. (Owner Of Truck Bearing Number Rj 40 Ga 4023).
8. Hussain Mohammad Son Of Jumma Khan, Aged About 39 Years, Resident Of Village Kalwar, Sanganer, Jaipur, Rajasthan. (Owner Of Truck Bearing Number Rj 40 Ga 2101).
----Petitioners Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint (Downloaded on 16/03/2022 at 09:29:44 PM) (100 of 103) [CW-1964/2022] Secretary.
3. Regional Transport Officer, Near Lohagarh Stadium, Subhash Nagar, Bharatpur.
4. Regional Transport Officer, Behror Rd, Todiyar, Alwar Rajasthan 301001.
----Respondents S.B. Civil Writ Petition No. 3894/2022
1. Sarif S/o Nasrudin, Aged About 52 Years, R/o Vpo.
Jamalgarh, Tehsil Punhana Dist. Nuh, Haryana. Owner Of Truck Reg. No. Hr 74 A 6251.
2. Sher Mohammad Trading Company Proprietor Sher Mohammad S/o Yusuf, Aged About 56 Years, R/o Near Balaji Pump, Palla, Nuh, Mewat, Haryana. Owner Of Truck Reg. No. Rj 13 Gb 6287.
3. Puran S/o Fateh Singh, Aged About 36 Years, R/o Bas Banjara, Doondpuri Khoh Dist. Alwar, Rajasthan. Owner Of Truck Reg. No. Rj 14 Gg 4647.
4. Pappu Lal Sharma S/o Bhairu Sahay Sharma, Aged About 45 Years, R/o Vpo. Kho Dariba Tehsil Rajagarh Dist. Alwar. Owner Of Truck Reg. No. Rj05 Ga 8284.
5. Ashok Kumar Sharma S/o Madan Lal Sharma, Aged About 27 Years, R/o Vpo. Kho Dariba Tehsil Rajagarh Dist. Alwar. Owner Of Truck Reg. No. Rj32 Gb 5818.
6. Mahesh Chand Bhardwaj S/o Suraj Prakash Sharma, Aged About 40 Years, R/o H.no. 124 Tahala, Van Vibhag Tehsil Rajagarh District Alwar. Owmner Of Truck Reg. No. Rj 32 Gb 1170.
----Petitioners Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. Regional Transport Officer, Near Lohagarh Stadium, Subhash Nagar, Bharatpur.
4. Regional Transport Officer, Regional Transport Office, Ganganagar, Rajasthan.
5. Regional Transport Officer, Regional Transport Office, (Downloaded on 16/03/2022 at 09:29:44 PM) (101 of 103) [CW-1964/2022] Alwar, Rajasthan.
6. Regional Transport Officer, Regional Transport Office, Dausa, Rajasthan.
----Respondents For Petitioner(s) : Mr. Mohit Khandelwal Mr. Aatish Jain Mr. Mohd. Shakir Khan through VC with Mr. Ajay Kumar Sain Mr. Abhishek B. Sharma Ms. Anubha Singh Mr. Sikander Ali Chopdar Mr. Gaurav Singh Tanwar through VC Mr. Anjani Kumar Sharma Mr. Sunil Kumar Bansal Mr. Jitendra Singh Mr. Kan Singh Rathore Mr. Nitish Kumar Jain Mr. Hanumant Singh Rathore Ms. Hina Garg Mr. Pradeep Kumar Sharma Mr. Prashant Vijay Mr. Pankaj Kumar Pancholi Mr. Aatish Jain Mr. Raj Kumar Goyal For Respondent(s) : Mr. S.S. Raghav, AAG with Mr. Ajay Singh Rajawat HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Order 14/03/2022 Since, this batch of writ petitions share similar facts and common questions of law, they were heard together and are being decided vide its common order.
Challenge in the writ petitions is to the action of the respondents whereby, the trucks/transport/loading vehicles belonging to the petitioners, registered with various registering authorities, have been categorized as "blacklisted" on the "Vahan Portal" of the Transport Department for alleged overloading solely on the strength of e-rawanna issued by Mining Department.
(Downloaded on 16/03/2022 at 09:29:44 PM)(102 of 103) [CW-1964/2022] On the joint request and with the consent of the learned counsels for the respective parties, these writ petitions are disposed of in following terms:
(i) The respondents shall launch prosecution against those petitioners/ vehicle owners who do not wish to opt for Amnesty Scheme floated by the respondents for compounding the offence of overloading valid upto 31.03.2022 within two weeks thereafter.
(ii) The vehicle of the petitioners/ vehicle owners shall be de-classified from "blacklisting"
immediately.
(iii) Learned Additional Advocate General undertakes to get nomenclature from "blacklisting" changed to any other appropriate and suitable nomenclature reflecting offence(s) committed by the drivers/vehicle owners, on its "Vahan Portal".
(iv) In cases where the allegations of overloading appears to be false on their face in view of some technical glitch, the petitioners/ vehicle owners shall be at liberty to submit a representation for redressal of their grievance(s) within 10 days from today and the learned AAG assures that the same will be considered within a week thereafter vide a reasoned order with its communication to the petitioners/vehicle owners.
(Downloaded on 16/03/2022 at 09:29:44 PM)(103 of 103) [CW-1964/2022]
(v) For renewal of permit/fitness certificate/ registration certificate or of transfer of registration certificate, the respondents shall proceed in accordance with the statutory provisions contained under the Motor Vehicles Act, 1988 without being influenced by the fact that their vehicles have been classified as "blacklisted".
(MAHENDAR KUMAR GOYAL),J Sudha/174-329 (Downloaded on 16/03/2022 at 09:29:44 PM) Powered by TCPDF (www.tcpdf.org)