Bombay High Court
Nirav Modi vs The State Of Maharashtra And Anr on 25 July, 2019
Bench: Indrajit Mahanty, A.M. Badar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CR. APPLICATION IN APPEAL NO. 1075 OF 2019
In
CR. APPEAL STAMP NO. 886 OF 2019
Nirav Modi ....Appellant
V/S
The State Of Maharashtra And Anr ....Respondent
Mr.Vijay Agarwal i/b. Yashwardhan Tiwari For Appellant Mrs.S.V.Sonawane, APP for State CORAM : INDRAJIT MAHANTY & A.M. BADAR, JJ DATE : 25th July, 2019 P.C. :
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