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[Cites 0, Cited by 0] [Section 49B(5)] [Section 49B] [Entire Act]

State of West Bengal - Subsection

Section 49B(5)(b) in The West Bengal Factories Rules, 1958

(b)The safe level of dilution referred to in clause (a) shall be such as to achieve a concentration of the concerned flammable substance in air of not more than 25 per cents of its lower explosive limit. Provided that a level of concentration in air upto 50 per cent of the lower explosive limit of the concerned flammable substance may be permitted to exist subject to installation and maintenance of an automatic device which
(i)shows continuously the concentration of the flammable substance in the air present in the oven or drier at any instance.
(ii)sounds and alarms when the concentration of the flammable substance in aft in any part of the oven or drier reaches a level of 50 per cent of its lower explosive limit; and
(iii)shuts down the heating system of the oven or drier automatically when the concentration in air of flammable substance in any part of the oven or drier reaches a level of 60 per cent of its lower explosive limit and is provided to the oven or drier and maintained in efficient working condition.