Section 23(2)(j) in The U.P. Pravidhik Shiksha Adhiniyam, 1962

[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

State of Uttar Pradesh - Subsection

Section 23(2)(j) in The U.P. Pravidhik Shiksha Adhiniyam, 1962

(j)[ the qualifications, conditions of service, scales of pay and strength of teaching and non-teaching staff of affiliated institutions;] [Substituted by U.P. Act No. 35 of 1971.]

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State of Uttar Pradesh - Subsection

Section 23(2)(j) in The U.P. Pravidhik Shiksha Adhiniyam, 1962