Madhya Pradesh High Court
Pappu Puri vs Nilesh Nagar on 11 July, 2022
Author: Rajendra Kumar Verma
Bench: Rajendra Kumar Verma
IN THE HIGH COURT OF MADHYA PRADESH AT INDORE
CRR. No.2483/2022
Indore:11.07.2022
Shri Dharmendra Yadav, learned counsel for the applicant.
Shri Kapil Mahant, learned Panel Lawyer for the
respondent/State.
As prayed by the learned counsel for the applicant, list the matter after two weeks.
(Rajendra Kumar (Verma)) Judge pn PREETHA Digitally signed by PREETHA NAIR DN: c=IN, o=HIGH COURT OF MADHYA PRADESH BENCH INDORE, ou=JUDICIAL, postalCode=452001, st=Madhya Pradesh, 2.5.4.20=5431da3716f911ecd1cb3fc6dc91ea2cacec6025 9cb241b9ad42416f404bb303, NAIR pseudonym=BEA9A029360DBE02FDC86E8557A519B70 B35E1A7, serialNumber=0EC5BE08895BA17A6074239F753A38DE8 188C5E65085178B87CD8C85BA5B87CC, cn=PREETHA NAIR Date: 2022.07.14 10:40:45 +05'30'