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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Tamilnadu - Subsection

Section 39(1) in Tamil Nadu Agricultural University Act, 1971

(1)Notwithstanding anything contained in any other Act relating to the establishment of a University in the State or the statutes, ordinances, regulations and orders made thereunder, on and from the appointed day, the Agricultural College and Research Institute, Coimbatore and the Agricultural College, Madurai, shall be disaffiliated from the corresponding University to which they were affiliated on the date immediately preceding such day, transferred to, and maintained by, the University as its constituent colleges.