Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(8) in The Disaster Management National Executive Committee (Procedures And Allowances) Rules, 2006

(8)The National Authority may invite any member of the National Executive Committee whenever required, to assist it in discharge of its functions.