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[Cites 0, Cited by 1] [Section 44(1)] [Section 44] [Entire Act]

Union of India - Subsection

Section 44(1)(a) in The Insurance Act, 1938

(a)such agent ceases to act for the insurer concerned after the Central Government has notified in the Official Gazette that it is satisfied that the circumstances in which the said insurer is placed are such as to justify the agent's ceasing to act for hi m; or