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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Goa - Subsection

Section 12(3) in The Goa, Daman and Diu Land Revenue (Disposal of Government Lands) Rules, 1971

(3)While granting land, the Collector shall as far as possible ensure that the total land held by an individual after the grant of land does not exceed one economic holding.