Section 17(1)(b) in The Orissa Motor Vehicles Taxation Act, 1975

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State of Odisha - Subsection

Section 17(1)(b) in The Orissa Motor Vehicles Taxation Act, 1975

(b)require the driver of any motor vehicle In any public place to stop such vehicle and cause it to remain [stationary] [Substituted for the word 'stationary' by Notification No. 16006-Legislative 29/75 L./22/23.12.1975.] so long as may reasonably be necessary,

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State of Odisha - Subsection

Section 17(1)(b) in The Orissa Motor Vehicles Taxation Act, 1975