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[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Rajasthan - Subsection

Section 50(1) in The Rajasthan Medical Rules, 1957

(1)Under the proviso to sub-section (2) of section 16. the Council may restore to the Medical Register, if they think fit. the name of any person which may have been erased therefrom under that sub-section.