Section 37(6)(c) in Tamil Nadu Transparency in Tenders (Public Private Partnership Procurement) Rules, 2012

[Cites 0, Cited by 0] [Section 37(6)] [Section 37] [Entire Act]

(c)Approach and methodology for implementation of the Project, including:

(i)Understanding of the scope of work;

(ii)Technical solution proposed or the approach for implementation of the Project;

(iii)Activity plan and schedule;

(iv)Details of the facility or service proposed;

(v)Brief construction plan; and

(vi)Brief operations and maintenance plan;

Legal Document View