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[Cites 0, Cited by 0] [Section 31(8)] [Section 31] [Entire Act]

State of Uttar Pradesh - Subsection

Section 31(8)(i) in Uttar Pradesh State Universities Act, 1973

(i)if the Executive Council does not agree with the recommendations made by the Selection Committee, the Executive Council shall refer the matter to the Chancellor alongwith the reasons of such disagreement and his decision shall be final;