Madhya Pradesh High Court
Umesh Pratap Singh Chouhan vs The State Of Madhya Pradesh on 5 October, 2015
1
W.P. No. 4384 / 2015
05/10/2015
Shri Prasanna R. Bhatnagar, learned Counsel
for the petitioner.
Shri Yogesh Mittal, learned Govt. Advocate
for the respondent/State is directed to keep the O.I.C
present before this Court and also to enquire as to why the petitioner is not being paid the anticipatory pension, he prays for one last opportunity List on 13th October 2015, as prayed.
(Mrs. S.R. Waghmare) Judge sumathi