Bombay High Court
Maasaheb Minatai Thackeray vs Rukmini Jagannath Satranje And 40 Ors on 27 January, 2022
Author: Abhay Ahuja
Bench: A. A. Sayed, Abhay Ahuja
Y.S.Patil
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10-IA(L)-1551-2022.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION (L) NO. 1394 OF 2022
IN
WRIT PETITION (L) NO. 18321 OF 2021
The Mumbai Fresh Fish Dealers
Association (Regd) ... Applicant/
Intervener
In the matter between
Rukmini Jagannath Satranje & Ors. ... Petitioners
Versus
Municipal Corporation of Gr. Mumbai
and Ors. ... Respondents
WITH
INTERIM APPLICATION (L) NO. 1551 OF 2022
IN
WRIT PETITION (L) NO. 18321 OF 2021
Mumbai Ekata Fish Association ... Applicant
In the matter between
Rukmini Jagannath Satranje & Ors. ... Petitioners
Versus
Municipal Corporation of Gr. Mumbai
and Ors. ... Respondents
WITH
INTERIM APPLICATION (L) NO. 1812 OF 2022
IN
WRIT PETITION (L) NO. 18321 OF 2021
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Y.S.Patil
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10-IA(L)-1551-2022.doc
Mumbai Zilla Koli Mahila Vividh
Karyakari Sahakari Shanstha Ltd. ... Applicant/
Intervener
In the matter between
Rukmini Jagannath Satranje & Ors. ... Petitioners
Versus
Municipal Corporation of Gr. Mumbai
and Ors. ... Respondents
WITH
INTERIM APPLICATION (L) NO. 2114 OF 2021
IN
WRIT PETITION (L) NO. 18321 OF 2021
Maasaheb Minatai Satranje and Ors. ... Applicants
In the matter between
Rukmini Jagannath Satranje & Ors. ... Petitioners
Versus
Municipal Corporation of Gr. Mumbai
and Ors. ... Respondents
WITH
WRIT PETITION (ST) NO. 18321 OF 2021
Rukmini Jagannath Satranje & Ors. ... Petitioners
Versus
Municipal Corporation of Gr. Mumbai
and Ors. ... Respondents
******
Ms. Shakuntala Wadekar,for the Petitioner.
Mr. Sakhare, Senior Advocate for the Respondent-BMC.
Mr. A.L. Patki Assistant GP for the Respondent-State.
Mr. S.P. Thorat, for applicant/Intervener in IA No.
1394/2022.
Mr. M.A. Khan,a/w Ms. Dipti Mehta for applicant/
Intervener in IA No. 1551/2022.
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Y.S.Patil
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10-IA(L)-1551-2022.doc
Ms. Priyaka Naik a/w Mr. Amar Parsekar i/b Shantanu
Raktate for the applicant/Intervener in IA No. 1812 of
2022.
******
CORAM: A. A. SAYED &
ABHAY AHUJA, JJ.
DATE : 27th JANUARY 2022 (Through Video Conferencing) P.C. :-
1. The Afdavit dated 18th January 2022 fled by Jitendra Ghode,Assistant Engineer, (Market Department) is taken on record.
2. List all the Interim Applications along-with Writ Petition on 14th February 2022.
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