Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 8 in Bihar Fire Service Rules, 1955

8.

The number of different classes of officers and men of the Service shall be as specified below:-
State Fire Officer - 1
Fire Station Officer - 5
Leading Firemen - 16
Drivers - 16
Firemen - 16
Provided that the number of officers and men may be varied from time to time, by the State Government.