Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 123(3)] [Section 123] [Entire Act] State of Odisha - Subsection Section 123(3)(d) in The Orissa Development Authorities Act, 1982 (d)prescribing and defining the mutual relationship to be observed between the Authority and the local authority in any matter in which they are jointly interested ;